CIT(Ex) v. Gandhinagar Urban Development Authority

148 Taxmann.com 339Supreme Court of India2023#19191 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2025 to 2025.

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Judgments citing CIT(Ex) v. Gandhinagar Urban Development Authority

CIT(Ex) v. Gandhinagar Urban Development Authority (148 Taxmann.com 339) — Cited in 4 Judgments | BharatTax