CIT, Delhi-1, Delhi v. Agile Properties (P.) Ltd.

225 Taxmann 107High Court2014#23741 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2019 to 2023.

Judgments citing CIT, Delhi-1, Delhi v. Agile Properties (P.) Ltd.

Clayton Charles Pinto, Mumbai vs. Int Tax Ward 3(3)(1), Mumbai

In the result, appeal filed by the assessee is partly allowed

ITA 102/MUM/2023[2017-18]Status: DisposedITAT Mumbai09 Jun 2023AY 2017-18

Bench: Shri Aby T Varkey, Hon'Ble & Shri S. Rifaur Rahman, Hon'Bleclayton Charles Pinto Mumbai. V. Int Tax Ward 3(3)(1) Mumbai. Air India Building, Mumbai- 400021 303 Palm Beach Apartments, 31 J P Road, Andheri West Mumbai- 400061

Section 133(6)Section 142(1)Section 143(1)Section 143(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “I”, MUMBAI BEFORE SHRI ABY T VARKEY, HON'BLE JUDICIAL MEMBER & SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER Clayton Charles Pinto Mumbai. v. INT TAX WARD 3(3)(1) Mumbai. Air India Building, Mumbai- 400021 303 Palm Beach Apartments, 31 J P Road, Andheri West Mumbai- 400061 PAN: AXIPP2068E (Appellant) (Respondent) Assessee Represented by : Shri Bhupendra Shah, CA Department Represented by : Shri Soumedu Kumar Dash (Sr. AR) Date of conclusion of Hearing : 30.03.2023 Date of Pronouncement : 09.06.2023 O R D E R PER S. RIFAUR RAHMAN (AM) CLAYTON CHARLES PINT…

DCIT, New Delhi vs. M/S. Sutlej Agro Products Ltd., New Delhi

In the result, appeals of the Revenue are dismissed

ITA 295/DEL/2015[2012-13]Status: DisposedITAT Delhi06 Feb 2019AY 2012-13

Bench: Shri Bhavnesh Saini, J.M. & Shri O.P. Kant, A.M.

For Appellant: Shri Ashvini KumarFor Respondent: Shri S.S. Rana, CIT-D.R
Section 132Section 143Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “G” : DELHI BEFORE SHRI BHAVNESH SAINI, J.M. & SHRI O.P. KANT, A.M. ITA.No.294 & 295/Del./2015 Assessment Years 2011-2012 & 2012-2013 The DCIT, M/s. Sutlej Agro Products Central Circle-31, Ltd., 30, Community Room No.319, E-2, Vs Centre, Saket, New Delhi. ARA Centre, Jhandewalan PIN – 110 088. Extn. New Delhi. PAN AAACS4232K (Appellant) (Respondent) For Revenue : Shri S.S. Rana, CIT-D.R. Shri Amol Sinha And For Assessee : Shri Ashvini Kumar, Advocates Date of Hearing : 31.01.2019 Date of Pronouncement : 06.02.2019 ORDER PER BHAVNESH SAINI, J.M. Both the appeal…

DCIT, New Delhi vs. M/S. Sutlej Agro Products Ltd., New Delhi

In the result, appeals of the Revenue are dismissed

ITA 294/DEL/2015[2011-12]Status: DisposedITAT Delhi06 Feb 2019AY 2011-12

Bench: Shri Bhavnesh Saini, J.M. & Shri O.P. Kant, A.M.

For Appellant: Shri Ashvini KumarFor Respondent: Shri S.S. Rana, CIT-D.R
Section 132Section 143Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “G” : DELHI BEFORE SHRI BHAVNESH SAINI, J.M. & SHRI O.P. KANT, A.M. ITA.No.294 & 295/Del./2015 Assessment Years 2011-2012 & 2012-2013 The DCIT, M/s. Sutlej Agro Products Central Circle-31, Ltd., 30, Community Room No.319, E-2, Vs Centre, Saket, New Delhi. ARA Centre, Jhandewalan PIN – 110 088. Extn. New Delhi. PAN AAACS4232K (Appellant) (Respondent) For Revenue : Shri S.S. Rana, CIT-D.R. Shri Amol Sinha And For Assessee : Shri Ashvini Kumar, Advocates Date of Hearing : 31.01.2019 Date of Pronouncement : 06.02.2019 ORDER PER BHAVNESH SAINI, J.M. Both the appeal…

CIT, Delhi-1, Delhi v. Agile Properties (P.) Ltd. (225 Taxmann 107) — Cited in 3 Judgments | BharatTax