CIT, Cochin v. Malayala Manorama Co. Ltd.

410 ITR 423Reported decision#20806 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2022 to 2022.

Judgments citing CIT, Cochin v. Malayala Manorama Co. Ltd.

Jubilee Mission Hospital, Kakkanad vs. The DCIT, Kochi

In the result, the appeals filed by the assessee in ITA Nos

ITA 91/COCH/2022[2013-14]Status: DisposedITAT Cochin14 Sept 2022AY 2013-14

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Sri Surendranath Rao, A.RFor Respondent: Smt. J.M. Jamuna Devi, Sr. D.R
Section 147Section 148

…ITA Nos.88 TO 91/Coch/2022 Jubilee Mission Hospital, Thrissur IN THE INCOME TAX APPELLATE TRIBUNAL BENCH: KOCHIN BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.88 to 91/Cochin/2022 Assessment Year: 2008-09 to 2010-11 & 2013-14 Jubilee Mission Hospital Deputy Commissioner of Bishop Alappat Road Income-tax Thrissur 680 005 Vs. Exemption Circle Kochi PAN NO : AAAAJ1080J APPELLANT RESPONDENT Appellant by : Sri Surendranath Rao, A.R. Respondent by : Smt. J.M. Jamuna Devi, Sr. D.R. Date of Hearing : 14.09.2022 Date of Pronouncement : 14.09.2022 O R D E R PER CHAN…

Jubilee Mission Hospital., Thrissur vs. The DCIT, Kochi

In the result, the appeals filed by the assessee in ITA Nos

ITA 90/COCH/2022[2010-11]Status: DisposedITAT Cochin14 Sept 2022AY 2010-11

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Sri Surendranath Rao, A.RFor Respondent: Smt. J.M. Jamuna Devi, Sr. D.R
Section 147Section 148

…ITA Nos.88 TO 91/Coch/2022 Jubilee Mission Hospital, Thrissur IN THE INCOME TAX APPELLATE TRIBUNAL BENCH: KOCHIN BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.88 to 91/Cochin/2022 Assessment Year: 2008-09 to 2010-11 & 2013-14 Jubilee Mission Hospital Deputy Commissioner of Bishop Alappat Road Income-tax Thrissur 680 005 Vs. Exemption Circle Kochi PAN NO : AAAAJ1080J APPELLANT RESPONDENT Appellant by : Sri Surendranath Rao, A.R. Respondent by : Smt. J.M. Jamuna Devi, Sr. D.R. Date of Hearing : 14.09.2022 Date of Pronouncement : 14.09.2022 O R D E R PER CHAN…

Jubilee Mission Hospital, Thrissur vs. The DCIT, Kochi

In the result, the appeals filed by the assessee in ITA Nos

ITA 89/COCH/2022[2009-10]Status: DisposedITAT Cochin14 Sept 2022AY 2009-10

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Sri Surendranath Rao, A.RFor Respondent: Smt. J.M. Jamuna Devi, Sr. D.R
Section 147Section 148

…ITA Nos.88 TO 91/Coch/2022 Jubilee Mission Hospital, Thrissur IN THE INCOME TAX APPELLATE TRIBUNAL BENCH: KOCHIN BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.88 to 91/Cochin/2022 Assessment Year: 2008-09 to 2010-11 & 2013-14 Jubilee Mission Hospital Deputy Commissioner of Bishop Alappat Road Income-tax Thrissur 680 005 Vs. Exemption Circle Kochi PAN NO : AAAAJ1080J APPELLANT RESPONDENT Appellant by : Sri Surendranath Rao, A.R. Respondent by : Smt. J.M. Jamuna Devi, Sr. D.R. Date of Hearing : 14.09.2022 Date of Pronouncement : 14.09.2022 O R D E R PER CHAN…

Jubilee Mission Hospital, Thrissur vs. The DCIT, Thrissur

In the result, the appeals filed by the assessee in ITA Nos

ITA 88/COCH/2022[2008-09]Status: DisposedITAT Cochin14 Sept 2022AY 2008-09

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Sri Surendranath Rao, A.RFor Respondent: Smt. J.M. Jamuna Devi, Sr. D.R
Section 147Section 148

…ITA Nos.88 TO 91/Coch/2022 Jubilee Mission Hospital, Thrissur IN THE INCOME TAX APPELLATE TRIBUNAL BENCH: KOCHIN BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.88 to 91/Cochin/2022 Assessment Year: 2008-09 to 2010-11 & 2013-14 Jubilee Mission Hospital Deputy Commissioner of Bishop Alappat Road Income-tax Thrissur 680 005 Vs. Exemption Circle Kochi PAN NO : AAAAJ1080J APPELLANT RESPONDENT Appellant by : Sri Surendranath Rao, A.R. Respondent by : Smt. J.M. Jamuna Devi, Sr. D.R. Date of Hearing : 14.09.2022 Date of Pronouncement : 14.09.2022 O R D E R PER CHAN…

CIT, Cochin v. Malayala Manorama Co. Ltd. (410 ITR 423) — Cited in 4 Judgments | BharatTax