CIT(Civil) Madras v. Canara Workshops Pvt. Ltd.

61 ITR 120Reported decision1986#25359 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 357,294 Indian tax judgments — from 2019 to 2019.

Judgments citing CIT(Civil) Madras v. Canara Workshops Pvt. Ltd.

M/S Globe Precision Industries Pvt. Ltd., Solan vs. ITO, Solan

In the result, appeal of the assessee in ITA 871/CHD/2017 is

ITA 871/CHANDI/2017[2011-12]Status: DisposedITAT Chandigarh04 Jan 2019AY 2011-12
For Appellant: Shri Vineet KrishanFor Respondent: Shri Ankur Alya, Sr.DR
Section 143(3)Section 250Section 250(6)Section 80I

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “ए” च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A” CHANDIGARH "ी संजय गग", "या"यक सद"य एवं "ीमती अ"नपूणा" गु"ता, लेखा सद"य BEFORE: SH. SANJAY GARG, JUDICIAL MEMBER & SMT. ANNAPURNA GUPTA, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 871/CHD/2017 "नधा"रण वष" / Assessment Year : 2011-12 M/s Globe Precision Industries P.Ltd., The ITO, Plot No. 11, Indl. Area, Baddi, बनाम Ward – 2, Distt. Solan. Solan. "थायी लेखा सं./PAN NO: AAACG6736G अपीलाथ"/Appellant ""यथ"/Respondent & आयकर अपील सं./ ITA No. 784 & 1180/CHD/2017 "नधा"रण वष" / Assessment Year : 2010-11 & 2011-12 M…

M/S Him Teknoforge Ltd, Baddi vs. Deputy Commissioner of Income Tax, Parwanoo

In the result, appeal of the assessee in ITA 871/CHD/2017 is

ITA 784/CHANDI/2017[2010-11]Status: DisposedITAT Chandigarh04 Jan 2019AY 2010-11
For Appellant: Shri Vineet KrishanFor Respondent: Shri Ankur Alya, Sr.DR
Section 143(3)Section 250Section 250(6)Section 80I

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “ए” च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A” CHANDIGARH "ी संजय गग", "या"यक सद"य एवं "ीमती अ"नपूणा" गु"ता, लेखा सद"य BEFORE: SH. SANJAY GARG, JUDICIAL MEMBER & SMT. ANNAPURNA GUPTA, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 871/CHD/2017 "नधा"रण वष" / Assessment Year : 2011-12 M/s Globe Precision Industries P.Ltd., The ITO, Plot No. 11, Indl. Area, Baddi, बनाम Ward – 2, Distt. Solan. Solan. "थायी लेखा सं./PAN NO: AAACG6736G अपीलाथ"/Appellant ""यथ"/Respondent & आयकर अपील सं./ ITA No. 784 & 1180/CHD/2017 "नधा"रण वष" / Assessment Year : 2010-11 & 2011-12 M…

M/S Him Teknoforge Ltd., Baddi vs. DCIT, Circle, Parwanoo

In the result, appeal of the assessee in ITA 871/CHD/2017 is

ITA 1180/CHANDI/2017[2011-12]Status: DisposedITAT Chandigarh04 Jan 2019AY 2011-12
For Appellant: Shri Vineet KrishanFor Respondent: Shri Ankur Alya, Sr.DR
Section 143(3)Section 250Section 250(6)Section 80I

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “ए” च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A” CHANDIGARH "ी संजय गग", "या"यक सद"य एवं "ीमती अ"नपूणा" गु"ता, लेखा सद"य BEFORE: SH. SANJAY GARG, JUDICIAL MEMBER & SMT. ANNAPURNA GUPTA, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 871/CHD/2017 "नधा"रण वष" / Assessment Year : 2011-12 M/s Globe Precision Industries P.Ltd., The ITO, Plot No. 11, Indl. Area, Baddi, बनाम Ward – 2, Distt. Solan. Solan. "थायी लेखा सं./PAN NO: AAACG6736G अपीलाथ"/Appellant ""यथ"/Respondent & आयकर अपील सं./ ITA No. 784 & 1180/CHD/2017 "नधा"रण वष" / Assessment Year : 2010-11 & 2011-12 M…

CIT(Civil) Madras v. Canara Workshops Pvt. Ltd. (61 ITR 120) — Cited in 3 Judgments | BharatTax