CIT, Central-III, Mumbai v. Prashant J. Agarwal

243 Taxmann 119High Court2016#17416 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2021.

Judgments citing CIT, Central-III, Mumbai v. Prashant J. Agarwal

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1, BELLARY vs. SHRI. HOTHUR MOHAMED IQBAL, BALLARI

In the result, the C.O. of the assessee is allowed

ITA 2370/BANG/2019[2015-16]Status: DisposedITAT Bangalore30 Sept 2021AY 2015-16

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year: 2015-16

For Appellant: Shri Vilas V. Shinde, D.RFor Respondent: Shri Shiv Prasad Reddy, A.R

Section 10Section 127Section 129Section 14Section 143(2)Section 143(3)

…ive having been rendered prior to the amendment to Explanation-1 to section 10(10D) of the Act, would not be applicable to the facts of the present case. In fact, in case of CIT v/s Prashant J. Agarwal, ITA no.465 of 2014, judgment dated 26 th September 2016, 243 Taxmann 119 (Bombay HC) the Hon'ble High Court has made it clear that any sum received under the assigned Keyman Insurance Policy prior to assessment year 2014- 15, would be eligible for exemption under section 10(10D) of the Act, as the amendment in Explanation-1 would apply only from 1st April 2014. The aforesaid observations of the Hon'ble Jurisdictio…

RAVJIBHAI L. KAKADIA,MUMBAI vs. ACIT - 20 (3), MUMBAI

In the result, appeal is dismissed

ITA 175/MUM/2019[2015-16]Status: DisposedITAT Mumbai03 Sept 2020AY 2015-16

Bench: Shri Saktijit Dey & Shri G. Manjunatha

For Appellant: Shri R.K. SinhaFor Respondent: Smt. Jyothilakshmi Nayak &

Section 10Section 17

…IN THE INCOME TAX APPELLATE TRIBUNAL “D”BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER ITA no.175/Mum./2019 (Assessment Year : 2015–16) Ravjibhai L. Kakadia 601–602, Plot no.254–A Raheja Legend, Dr. A.B. Road ……………. Appellant Worli Colony, Mumbai 400 030 PAN – AGQPK5038G v/s Asstt. Commissioner of Income Tax ……………. Respondent Circle–20(3), Mumbai Assessee by : Shri R.K. Sinha Revenue by : Smt. Jyothilakshmi Nayak & Smt. Kavita P kaushik Date of Hearing – 07.08.2020 Date of Order – 03.09.2020 O R D E R PER SAKTIJIT DEY. J.M. The captioned appeal has been f…

GURVINDER KAUR BHATIA ,INDORE vs. PR. CIT-2, INDORE

In the result, both the appeals of the assessee(s) in ITANo

ITA 151/IND/2019[2015-16]Status: DisposedITAT Indore18 Dec 2019AY 2015-16

Bench: Shri Kul Bharat & Shri Manish Boradassessment Years: 2015-16

Section 263

…आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL, INDORE BENCH, INDORE BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI MANISH BORAD, ACCOUNTANT MEMBER Assessment Years: 2015-16 Smt. Harleen Kaur Bhatia Pr.CIT-2 144, Pipliyarao, Near Vs. Indore Vishnupuri Colony, A.B. Road, Indore (Appellant) (Respondent ) PAN No.AMGPB3531P Assessment Years: 2015-16 Smt. Gurvinder Kaur Bhatia Pr.CIT-2 13-14, Aditya Nagar, Near Vs. Indore Vishnupuri Colony, A.B. Road, Indore (Appellant) (Respondent ) PAN No.AGJPB0037B Assessee by S/Shri Sumit Nema & Shri GaganTiwari, ARs Revenue by Shri S.S. Mantry,…

HARLEEN KAUR BHATIA,INDORE vs. PR. CIT-2, INDORE

In the result, both the appeals of the assessee(s) in ITANo

ITA 150/IND/2019[2015-16]Status: DisposedITAT Indore18 Dec 2019AY 2015-16

Bench: Shri Kul Bharat & Shri Manish Boradassessment Years: 2015-16

Section 263

RAVI PODDAR,JAIPUR vs. ACIT, JAIPUR

In the result, ground no. 2 of the assessee’s appeal is allowed

ITA 130/JPR/2016[2008-09]Status: DisposedITAT Jaipur24 Mar 2017AY 2008-09

For Appellant: Shri Manish Agrawal (C.A.)For Respondent: Shri Prem Prakash Meena (JCIT)

Section 148Section 2

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh dqy Hkkjr] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI KUL BHARAT, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA No. 130/JP/2016 fu/kZkj.k o"kZ@Assessment Year : 2008-09 cuke Shri Ravi Poddar The ACIT, C-17, SJS Highway, Bani Park, Circle-3, Vs. Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN No. ABRPD 3822 B izR;FkhZ@Respondent vihykFkhZ@Appellant fu/kZkfjrh dh vksj ls@Assessee by : Shri Manish Agrawal (C.A.) jktLo dh vksj ls@Revenue by :Shri Prem Prakash Meena (JCIT) lquokb…