CIT, Central Circular v. PSI Hydraulics

226 Taxmann 34High Court2014#8490 most cited
13

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2019.

Judgments citing CIT, Central Circular v. PSI Hydraulics

ACIT-2(1), RAIPUR (CG) vs. M/S BAPU AGRICULTURE PVT. LTD,, RAIPUR (CG)

In the result, all the appeals of Revenue are dismissed

ITA 137/BIL/2012[10-Sep]Status: DisposedITAT Raipur06 Feb 2019

Bench: Shri Anil Chaturvedi, Am & Shri Partha Sarathi Chaudhury, Jm आयकर अपीऱ सं. / Ita Nos.106 & 107/Rpr/2012 नििाारण वषा / Assessment Years : 2004-05 & 2005-06 Assistant Commissioner Of Income Tax, Central Revenue Building, Raipur, (C.G.) .......अपीऱाथी / Appellant बिाम / V/S. M/S. Mahamaya Agrotech (P) Ltd., C/O Shri Ashok Kr. Agrawal, Pyarelal Agrawal Marg, Punjab Oil Mill Gali, Ramsagarpara, Raipur (Cg) Pan : Aaccm8168L ……प्रत्यथी / Respondent आयकर अपीऱ सं. / Ita Nos.134 To 137/Rpr/2012 नििाारण वषा / Assessment Years : 2006-07 To 2009-10 Assistant Commissioner Of Income Tax, Central Revenue Building, Raipur, (C.G.) .......अपीऱाथी / Appellant बिाम / V/S. M/S. Bapu Agriculture Pvt. Ltd., Pyrelal Marg, Ramsagarpara, Raipur Pan : Aaccb7355E ……प्रत्यथी / Respondent : Shri S.R. Rao, Revenue By :Shri P.V. Mishra

For Respondent: Shri S.R. Rao
Section 68

…आयकर अपीऱीय अधिकरण न्यायपीठ रायपुर में। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI ANIL CHATURVEDI, AM AND SHRI PARTHA SARATHI CHAUDHURY, JM आयकर अपीऱ सं. / ITA Nos.106 & 107/RPR/2012 नििाारण वषा / Assessment Years : 2004-05 & 2005-06 Assistant Commissioner of Income Tax, Central Revenue Building, Raipur, (C.G.) .......अपीऱाथी / Appellant बिाम / V/s. M/s. Mahamaya Agrotech (P) Ltd., C/o Shri Ashok Kr. Agrawal, Pyarelal Agrawal Marg, Punjab Oil Mill Gali, Ramsagarpara, Raipur (CG) PAN : AACCM8168L ……प्रत्यथी / Respondent आयकर अपीऱ सं. / ITA Nos.134 to 137/RPR/2012 नििाारण वषा / Assess…

ACIT-2(1), RAIPUR (CG) vs. M/S BAPU AGRICULTURE PVT. LTD,, RAIPUR (CG)

In the result, all the appeals of Revenue are dismissed

ITA 136/BIL/2012[09-Aug]Status: DisposedITAT Raipur06 Feb 2019

Bench: Shri Anil Chaturvedi, Am & Shri Partha Sarathi Chaudhury, Jm आयकर अपीऱ सं. / Ita Nos.106 & 107/Rpr/2012 नििाारण वषा / Assessment Years : 2004-05 & 2005-06 Assistant Commissioner Of Income Tax, Central Revenue Building, Raipur, (C.G.) .......अपीऱाथी / Appellant बिाम / V/S. M/S. Mahamaya Agrotech (P) Ltd., C/O Shri Ashok Kr. Agrawal, Pyarelal Agrawal Marg, Punjab Oil Mill Gali, Ramsagarpara, Raipur (Cg) Pan : Aaccm8168L ……प्रत्यथी / Respondent आयकर अपीऱ सं. / Ita Nos.134 To 137/Rpr/2012 नििाारण वषा / Assessment Years : 2006-07 To 2009-10 Assistant Commissioner Of Income Tax, Central Revenue Building, Raipur, (C.G.) .......अपीऱाथी / Appellant बिाम / V/S. M/S. Bapu Agriculture Pvt. Ltd., Pyrelal Marg, Ramsagarpara, Raipur Pan : Aaccb7355E ……प्रत्यथी / Respondent : Shri S.R. Rao, Revenue By :Shri P.V. Mishra

For Respondent: Shri S.R. Rao
Section 68

…आयकर अपीऱीय अधिकरण न्यायपीठ रायपुर में। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI ANIL CHATURVEDI, AM AND SHRI PARTHA SARATHI CHAUDHURY, JM आयकर अपीऱ सं. / ITA Nos.106 & 107/RPR/2012 नििाारण वषा / Assessment Years : 2004-05 & 2005-06 Assistant Commissioner of Income Tax, Central Revenue Building, Raipur, (C.G.) .......अपीऱाथी / Appellant बिाम / V/s. M/s. Mahamaya Agrotech (P) Ltd., C/o Shri Ashok Kr. Agrawal, Pyarelal Agrawal Marg, Punjab Oil Mill Gali, Ramsagarpara, Raipur (CG) PAN : AACCM8168L ……प्रत्यथी / Respondent आयकर अपीऱ सं. / ITA Nos.134 to 137/RPR/2012 नििाारण वषा / Assess…

ACIT-2(1), RAIPUR (CG) vs. M/S BAPU AGRICULTURE PVT. LTD,, RAIPUR (CG)

In the result, all the appeals of Revenue are dismissed

ITA 135/BIL/2012[08-Jul]Status: DisposedITAT Raipur06 Feb 2019

Bench: Shri Anil Chaturvedi, Am & Shri Partha Sarathi Chaudhury, Jm आयकर अपीऱ सं. / Ita Nos.106 & 107/Rpr/2012 नििाारण वषा / Assessment Years : 2004-05 & 2005-06 Assistant Commissioner Of Income Tax, Central Revenue Building, Raipur, (C.G.) .......अपीऱाथी / Appellant बिाम / V/S. M/S. Mahamaya Agrotech (P) Ltd., C/O Shri Ashok Kr. Agrawal, Pyarelal Agrawal Marg, Punjab Oil Mill Gali, Ramsagarpara, Raipur (Cg) Pan : Aaccm8168L ……प्रत्यथी / Respondent आयकर अपीऱ सं. / Ita Nos.134 To 137/Rpr/2012 नििाारण वषा / Assessment Years : 2006-07 To 2009-10 Assistant Commissioner Of Income Tax, Central Revenue Building, Raipur, (C.G.) .......अपीऱाथी / Appellant बिाम / V/S. M/S. Bapu Agriculture Pvt. Ltd., Pyrelal Marg, Ramsagarpara, Raipur Pan : Aaccb7355E ……प्रत्यथी / Respondent : Shri S.R. Rao, Revenue By :Shri P.V. Mishra

For Respondent: Shri S.R. Rao
Section 68

…आयकर अपीऱीय अधिकरण न्यायपीठ रायपुर में। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI ANIL CHATURVEDI, AM AND SHRI PARTHA SARATHI CHAUDHURY, JM आयकर अपीऱ सं. / ITA Nos.106 & 107/RPR/2012 नििाारण वषा / Assessment Years : 2004-05 & 2005-06 Assistant Commissioner of Income Tax, Central Revenue Building, Raipur, (C.G.) .......अपीऱाथी / Appellant बिाम / V/s. M/s. Mahamaya Agrotech (P) Ltd., C/o Shri Ashok Kr. Agrawal, Pyarelal Agrawal Marg, Punjab Oil Mill Gali, Ramsagarpara, Raipur (CG) PAN : AACCM8168L ……प्रत्यथी / Respondent आयकर अपीऱ सं. / ITA Nos.134 to 137/RPR/2012 नििाारण वषा / Assess…

ACIT-2(1), RAIPUR (CG) vs. M/S BAPU AGRICULTURE PVT. LTD,, RAIPUR (CG)

In the result, all the appeals of Revenue are dismissed

ITA 134/BIL/2012[2006-07]Status: DisposedITAT Raipur06 Feb 2019AY 2006-07

Bench: Shri Anil Chaturvedi, Am & Shri Partha Sarathi Chaudhury, Jm आयकर अपीऱ सं. / Ita Nos.106 & 107/Rpr/2012 नििाारण वषा / Assessment Years : 2004-05 & 2005-06 Assistant Commissioner Of Income Tax, Central Revenue Building, Raipur, (C.G.) .......अपीऱाथी / Appellant बिाम / V/S. M/S. Mahamaya Agrotech (P) Ltd., C/O Shri Ashok Kr. Agrawal, Pyarelal Agrawal Marg, Punjab Oil Mill Gali, Ramsagarpara, Raipur (Cg) Pan : Aaccm8168L ……प्रत्यथी / Respondent आयकर अपीऱ सं. / Ita Nos.134 To 137/Rpr/2012 नििाारण वषा / Assessment Years : 2006-07 To 2009-10 Assistant Commissioner Of Income Tax, Central Revenue Building, Raipur, (C.G.) .......अपीऱाथी / Appellant बिाम / V/S. M/S. Bapu Agriculture Pvt. Ltd., Pyrelal Marg, Ramsagarpara, Raipur Pan : Aaccb7355E ……प्रत्यथी / Respondent : Shri S.R. Rao, Revenue By :Shri P.V. Mishra

For Respondent: Shri S.R. Rao
Section 68

…आयकर अपीऱीय अधिकरण न्यायपीठ रायपुर में। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI ANIL CHATURVEDI, AM AND SHRI PARTHA SARATHI CHAUDHURY, JM आयकर अपीऱ सं. / ITA Nos.106 & 107/RPR/2012 नििाारण वषा / Assessment Years : 2004-05 & 2005-06 Assistant Commissioner of Income Tax, Central Revenue Building, Raipur, (C.G.) .......अपीऱाथी / Appellant बिाम / V/s. M/s. Mahamaya Agrotech (P) Ltd., C/o Shri Ashok Kr. Agrawal, Pyarelal Agrawal Marg, Punjab Oil Mill Gali, Ramsagarpara, Raipur (CG) PAN : AACCM8168L ……प्रत्यथी / Respondent आयकर अपीऱ सं. / ITA Nos.134 to 137/RPR/2012 नििाारण वषा / Assess…

ASSUSTANT COMMISSIONER OF INCOME-TAX, RAIPUR (CG) vs. M/S MAHAMAYA AGROTECH (P)LTD, RAIPUR (CG)

In the result, all the appeals of Revenue are dismissed

ITA 107/BIL/2012[2005-06]Status: DisposedITAT Raipur06 Feb 2019AY 2005-06

Bench: Shri Anil Chaturvedi, Am & Shri Partha Sarathi Chaudhury, Jm आयकर अपीऱ सं. / Ita Nos.106 & 107/Rpr/2012 नििाारण वषा / Assessment Years : 2004-05 & 2005-06 Assistant Commissioner Of Income Tax, Central Revenue Building, Raipur, (C.G.) .......अपीऱाथी / Appellant बिाम / V/S. M/S. Mahamaya Agrotech (P) Ltd., C/O Shri Ashok Kr. Agrawal, Pyarelal Agrawal Marg, Punjab Oil Mill Gali, Ramsagarpara, Raipur (Cg) Pan : Aaccm8168L ……प्रत्यथी / Respondent आयकर अपीऱ सं. / Ita Nos.134 To 137/Rpr/2012 नििाारण वषा / Assessment Years : 2006-07 To 2009-10 Assistant Commissioner Of Income Tax, Central Revenue Building, Raipur, (C.G.) .......अपीऱाथी / Appellant बिाम / V/S. M/S. Bapu Agriculture Pvt. Ltd., Pyrelal Marg, Ramsagarpara, Raipur Pan : Aaccb7355E ……प्रत्यथी / Respondent : Shri S.R. Rao, Revenue By :Shri P.V. Mishra

For Respondent: Shri S.R. Rao
Section 68

…आयकर अपीऱीय अधिकरण न्यायपीठ रायपुर में। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI ANIL CHATURVEDI, AM AND SHRI PARTHA SARATHI CHAUDHURY, JM आयकर अपीऱ सं. / ITA Nos.106 & 107/RPR/2012 नििाारण वषा / Assessment Years : 2004-05 & 2005-06 Assistant Commissioner of Income Tax, Central Revenue Building, Raipur, (C.G.) .......अपीऱाथी / Appellant बिाम / V/s. M/s. Mahamaya Agrotech (P) Ltd., C/o Shri Ashok Kr. Agrawal, Pyarelal Agrawal Marg, Punjab Oil Mill Gali, Ramsagarpara, Raipur (CG) PAN : AACCM8168L ……प्रत्यथी / Respondent आयकर अपीऱ सं. / ITA Nos.134 to 137/RPR/2012 नििाारण वषा / Assess…

ASSISTANT COMMISSIONER OF INCOEM-TAX, RAIPUR (CG) vs. M/S MAHAMAYA AGROTECH (P)LTD, RAIPUR (CG)

In the result, all the appeals of Revenue are dismissed

ITA 106/BIL/2012[2004-05]Status: DisposedITAT Raipur06 Feb 2019AY 2004-05

Bench: Shri Anil Chaturvedi, Am & Shri Partha Sarathi Chaudhury, Jm आयकर अपीऱ सं. / Ita Nos.106 & 107/Rpr/2012 नििाारण वषा / Assessment Years : 2004-05 & 2005-06 Assistant Commissioner Of Income Tax, Central Revenue Building, Raipur, (C.G.) .......अपीऱाथी / Appellant बिाम / V/S. M/S. Mahamaya Agrotech (P) Ltd., C/O Shri Ashok Kr. Agrawal, Pyarelal Agrawal Marg, Punjab Oil Mill Gali, Ramsagarpara, Raipur (Cg) Pan : Aaccm8168L ……प्रत्यथी / Respondent आयकर अपीऱ सं. / Ita Nos.134 To 137/Rpr/2012 नििाारण वषा / Assessment Years : 2006-07 To 2009-10 Assistant Commissioner Of Income Tax, Central Revenue Building, Raipur, (C.G.) .......अपीऱाथी / Appellant बिाम / V/S. M/S. Bapu Agriculture Pvt. Ltd., Pyrelal Marg, Ramsagarpara, Raipur Pan : Aaccb7355E ……प्रत्यथी / Respondent : Shri S.R. Rao, Revenue By :Shri P.V. Mishra

For Respondent: Shri S.R. Rao
Section 68

…आयकर अपीऱीय अधिकरण न्यायपीठ रायपुर में। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI ANIL CHATURVEDI, AM AND SHRI PARTHA SARATHI CHAUDHURY, JM आयकर अपीऱ सं. / ITA Nos.106 & 107/RPR/2012 नििाारण वषा / Assessment Years : 2004-05 & 2005-06 Assistant Commissioner of Income Tax, Central Revenue Building, Raipur, (C.G.) .......अपीऱाथी / Appellant बिाम / V/s. M/s. Mahamaya Agrotech (P) Ltd., C/o Shri Ashok Kr. Agrawal, Pyarelal Agrawal Marg, Punjab Oil Mill Gali, Ramsagarpara, Raipur (CG) PAN : AACCM8168L ……प्रत्यथी / Respondent आयकर अपीऱ सं. / ITA Nos.134 to 137/RPR/2012 नििाारण वषा / Assess…

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BANGALORE vs. SRI E RAMANA REDDY , BANGALORE

In the result, Revenue’s appeals for assessment years 2009-10 to 2015-16 and assessee’s cross objections for assessment years 2009-10 to 2012-13 are dismissed

ITA 1838/BANG/2017[2015-16]Status: DisposedITAT Bangalore11 Jan 2019AY 2015-16

Bench: Shri N. V. Vasudevan & Shri Jason P Boaz

For Respondent: Shri. R. N. Siddappaji, Addl. CIT

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI N. V. VASUDEVAN, JUDICIAL MEMBER AND SHRI JASON P BOAZ, ACCOUNTANT MEMBER ITA Nos. 1832 to 1838/Bang/2017 (Assessment Years 2009-10 to 2015-16) The Assistant Commissioner of Vs. Shri. E. Ramana Reddy, Income-tax, No.10, Sri Ramanjaneya Nilaya, 32nd Main, 5th Cross, Central Circle – 2(4), Bangalore. Dollars Colony, BTM 1st Stage, Bangalore – 560 068. PAN : ABOPR 2085 B APPELLANT RESPONDENT C.O. No. & Appellant Respondent Assessment Year 115/Bang/2017 Shri. E. Ramana Reddy, The Assistant 2009-10 PAN : ABOPR 2085 B Commissioner of Income- (in IT…

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BANGALORE vs. SRI E RAMANA REDDY, BANGALORE

In the result, Revenue’s appeals for assessment years 2009-10 to 2015-16 and assessee’s cross objections for assessment years 2009-10 to 2012-13 are dismissed

ITA 1837/BANG/2017[2014-15]Status: DisposedITAT Bangalore11 Jan 2019AY 2014-15

Bench: Shri N. V. Vasudevan & Shri Jason P Boaz

For Respondent: Shri. R. N. Siddappaji, Addl. CIT

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI N. V. VASUDEVAN, JUDICIAL MEMBER AND SHRI JASON P BOAZ, ACCOUNTANT MEMBER ITA Nos. 1832 to 1838/Bang/2017 (Assessment Years 2009-10 to 2015-16) The Assistant Commissioner of Vs. Shri. E. Ramana Reddy, Income-tax, No.10, Sri Ramanjaneya Nilaya, 32nd Main, 5th Cross, Central Circle – 2(4), Bangalore. Dollars Colony, BTM 1st Stage, Bangalore – 560 068. PAN : ABOPR 2085 B APPELLANT RESPONDENT C.O. No. & Appellant Respondent Assessment Year 115/Bang/2017 Shri. E. Ramana Reddy, The Assistant 2009-10 PAN : ABOPR 2085 B Commissioner of Income- (in IT…

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BANGALORE vs. SRI E RAMANA REDDY, BANGALORE

In the result, Revenue’s appeals for assessment years 2009-10 to 2015-16 and assessee’s cross objections for assessment years 2009-10 to 2012-13 are dismissed

ITA 1836/BANG/2017[2013-14]Status: DisposedITAT Bangalore11 Jan 2019AY 2013-14

Bench: Shri N. V. Vasudevan & Shri Jason P Boaz

For Respondent: Shri. R. N. Siddappaji, Addl. CIT

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI N. V. VASUDEVAN, JUDICIAL MEMBER AND SHRI JASON P BOAZ, ACCOUNTANT MEMBER ITA Nos. 1832 to 1838/Bang/2017 (Assessment Years 2009-10 to 2015-16) The Assistant Commissioner of Vs. Shri. E. Ramana Reddy, Income-tax, No.10, Sri Ramanjaneya Nilaya, 32nd Main, 5th Cross, Central Circle – 2(4), Bangalore. Dollars Colony, BTM 1st Stage, Bangalore – 560 068. PAN : ABOPR 2085 B APPELLANT RESPONDENT C.O. No. & Appellant Respondent Assessment Year 115/Bang/2017 Shri. E. Ramana Reddy, The Assistant 2009-10 PAN : ABOPR 2085 B Commissioner of Income- (in IT…

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BANGALORE vs. SRI. E RAMANA REDDY, BANGALORE

In the result, Revenue’s appeals for assessment years 2009-10 to 2015-16 and assessee’s cross objections for assessment years 2009-10 to 2012-13 are dismissed

ITA 1832/BANG/2015[2009-10]Status: DisposedITAT Bangalore11 Jan 2019AY 2009-10

Bench: Shri N. V. Vasudevan & Shri Jason P Boaz

For Respondent: Shri. R. N. Siddappaji, Addl. CIT

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI N. V. VASUDEVAN, JUDICIAL MEMBER AND SHRI JASON P BOAZ, ACCOUNTANT MEMBER ITA Nos. 1832 to 1838/Bang/2017 (Assessment Years 2009-10 to 2015-16) The Assistant Commissioner of Vs. Shri. E. Ramana Reddy, Income-tax, No.10, Sri Ramanjaneya Nilaya, 32nd Main, 5th Cross, Central Circle – 2(4), Bangalore. Dollars Colony, BTM 1st Stage, Bangalore – 560 068. PAN : ABOPR 2085 B APPELLANT RESPONDENT C.O. No. & Appellant Respondent Assessment Year 115/Bang/2017 Shri. E. Ramana Reddy, The Assistant 2009-10 PAN : ABOPR 2085 B Commissioner of Income- (in IT…

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE vs. M/S. THE HUTTI GOLD MINES COMPANY LTD,, BANGALORE

In the result, the appeals are dismissed

ITA 1340/BANG/2017[2009-10]Status: DisposedITAT Bangalore12 Oct 2018AY 2009-10

Bench: Shri N.V. Vasudevan & Shri A.K. Garodia

For Appellant: Ms. Neera Malhotra, CIT(DR)(ITAT), BengaluruFor Respondent: Shri Ravishankar, Advocate

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, JUDICIAL MEMBER AND SHRI A.K. GARODIA, ACCOUNTANT MEMBER ITA Nos. 1338 & 1340/Bang/2017 Assessment year : 2009-10 The Deputy Commissioner of Vs. M/s. The Hutti Gold Mines Income Tax, Company Ltd., 3rd Floor, KHB Shopping Complex Circle 7(1)(1), Bangalore. National Games Village, Koramangala, Bangalore – 560 047. PAN: AABCT 4338C APPELLANT RESPONDENT Appellant by : Ms. Neera Malhotra, CIT(DR)(ITAT), Bengaluru. Respondent by : Shri Ravishankar, Advocate Date of hearing : 09.10.2018 Date of Pronouncement : 12.10.2018 O R D…

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE vs. M/S. THE HUTTI GOLD MINES COMPANY LTD,, BANGALORE

In the result, the appeals are dismissed

ITA 1338/BANG/2017[2009-10]Status: DisposedITAT Bangalore12 Oct 2018AY 2009-10

Bench: Shri N.V. Vasudevan & Shri A.K. Garodia

For Appellant: Ms. Neera Malhotra, CIT(DR)(ITAT), BengaluruFor Respondent: Shri Ravishankar, Advocate

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, JUDICIAL MEMBER AND SHRI A.K. GARODIA, ACCOUNTANT MEMBER ITA Nos. 1338 & 1340/Bang/2017 Assessment year : 2009-10 The Deputy Commissioner of Vs. M/s. The Hutti Gold Mines Income Tax, Company Ltd., 3rd Floor, KHB Shopping Complex Circle 7(1)(1), Bangalore. National Games Village, Koramangala, Bangalore – 560 047. PAN: AABCT 4338C APPELLANT RESPONDENT Appellant by : Ms. Neera Malhotra, CIT(DR)(ITAT), Bengaluru. Respondent by : Shri Ravishankar, Advocate Date of hearing : 09.10.2018 Date of Pronouncement : 12.10.2018 O R D…

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BENGALURU vs. M/S. VALMARK DEVELOPERS PVT. LTD, BENGALURU

In the result, all the appeals by the Revenue are dismissed

ITA 2648/BANG/2017[2009-10]Status: DisposedITAT Bangalore11 Apr 2018AY 2009-10

Bench: Shri N.V Vasudevan & Shri A.K Garodiaita Nos.2648 To 2653/Bang/2017 (Asst. Year – 2009-10 To 2014-15)

For Appellant: Shri C.H Sundar Rao, CITFor Respondent: Shri V Srinivasn, Advocate

…IN THE INCOME TAX APPELLATE TRIBUNAL, BANGALORE BENCH ‘A’ BEFORE SHRI N.V VASUDEVAN, JUDICIAL MEMBER AND SHRI A.K GARODIA, ACCOUNTANT MEMBER ITA Nos.2648 to 2653/Bang/2017 (Asst. Year – 2009-10 to 2014-15) The Asst. Commissioner of Income-tax, Central Circle-1(4), Bengaluru. . Appellant Vs. M/s Valmark Developers Pvt. Ltd., No.113/1, ‘The Residency’, 10th Floor, Residency Road, Bengaluru. . Respondent PAN – AACCV4484G. Appellant by : Shri C.H Sundar Rao, CIT Respondent by : Shri V Srinivasn, Advocate Date of Hearing : 4-04-2018 Date of Pronouncement : 11-04-2018 O R D E R PER BENCH : All these appeals…

CIT, Central Circular v. PSI Hydraulics (226 Taxmann 34) — Cited in 13 Judgments | BharatTax