CIT(Central), Calcutta v. W.H. Hart on and Co. Ltd.

113 ITR 708High Court1978#12026 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 357,256 Indian tax judgments — from 2021 to 2021.

Judgments citing CIT(Central), Calcutta v. W.H. Hart on and Co. Ltd.

The Dy. Commissioner of Income-Tax, Jalandhar vs. M/S. Mbd Printographics Pvt. Ltd, Jalandhar

In the result, all the appeals of department and that of assessee stand dismissed

ITA 621/ASR/2014[2010-11]Status: DisposedITAT Amritsar02 Aug 2021AY 2010-11

Bench: Sh. Laliet Kumar & Dr. M. L. Meena

Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE SH. LALIET KUMAR, JUDICIAL MEMBER AND DR. M. L. MEENA, ACCOUNTANT MEMBER I.T.A. No. 506/Asr/2011 A.Y. 2005-06 I.T.A. No. 507/Asr/2011 A.Y. 2006-07 I.T.A. No. 508/Asr/2011 A.Y. 2007-08 I.T.A. No. 533/Asr/2011 A.Y. 2008-09 I.T.A. No. 534/Asr/2011 A.Y. 2009-10 I.T.A. No. 621/Asr/2014 A.Y. 2010-11 I.T.A. No. 27/Asr/2010 A.Y. 2006-07 DCIT, Central Circle-2 Vs. M/s MBD Printographics Pvt. Ltd. Jalandhar. MBD House Railway Road,Jalandhar. [PAN: AAACM9208R] (Appellant) (Respondent) I.T.A. No. 534/Asr/2014 Assessment Year: 2010-11 M/s MBD Printog…

M/S. Mbd Printographics Pvt Ltd, Jalandhar vs. The Dy. Commissioner of Income-Tax, Jalandhar

In the result, all the appeals of department and that of assessee stand dismissed

ITA 534/ASR/2014[2010-11]Status: DisposedITAT Amritsar02 Aug 2021AY 2010-11

Bench: Sh. Laliet Kumar & Dr. M. L. Meena

Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE SH. LALIET KUMAR, JUDICIAL MEMBER AND DR. M. L. MEENA, ACCOUNTANT MEMBER I.T.A. No. 506/Asr/2011 A.Y. 2005-06 I.T.A. No. 507/Asr/2011 A.Y. 2006-07 I.T.A. No. 508/Asr/2011 A.Y. 2007-08 I.T.A. No. 533/Asr/2011 A.Y. 2008-09 I.T.A. No. 534/Asr/2011 A.Y. 2009-10 I.T.A. No. 621/Asr/2014 A.Y. 2010-11 I.T.A. No. 27/Asr/2010 A.Y. 2006-07 DCIT, Central Circle-2 Vs. M/s MBD Printographics Pvt. Ltd. Jalandhar. MBD House Railway Road,Jalandhar. [PAN: AAACM9208R] (Appellant) (Respondent) I.T.A. No. 534/Asr/2014 Assessment Year: 2010-11 M/s MBD Printog…

The Dy. Commissioner of Income-Tax, Jalandhar vs. M/S. Mbd Printographics Pvt. Ltd, Jalandhar

In the result, all the appeals of department and that of assessee stand dismissed

ITA 534/ASR/2011[2009-1]Status: DisposedITAT Amritsar02 Aug 2021

Bench: Sh. Laliet Kumar & Dr. M. L. Meena

Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE SH. LALIET KUMAR, JUDICIAL MEMBER AND DR. M. L. MEENA, ACCOUNTANT MEMBER I.T.A. No. 506/Asr/2011 A.Y. 2005-06 I.T.A. No. 507/Asr/2011 A.Y. 2006-07 I.T.A. No. 508/Asr/2011 A.Y. 2007-08 I.T.A. No. 533/Asr/2011 A.Y. 2008-09 I.T.A. No. 534/Asr/2011 A.Y. 2009-10 I.T.A. No. 621/Asr/2014 A.Y. 2010-11 I.T.A. No. 27/Asr/2010 A.Y. 2006-07 DCIT, Central Circle-2 Vs. M/s MBD Printographics Pvt. Ltd. Jalandhar. MBD House Railway Road,Jalandhar. [PAN: AAACM9208R] (Appellant) (Respondent) I.T.A. No. 534/Asr/2014 Assessment Year: 2010-11 M/s MBD Printog…

The Dy. Commissioner of Income-Tax, Jalandhar vs. M/S. Mbd Printographics P.Ltd, Jalandhar

In the result, all the appeals of department and that of assessee stand dismissed

ITA 533/ASR/2011[2008-09]Status: DisposedITAT Amritsar02 Aug 2021AY 2008-09

Bench: Sh. Laliet Kumar & Dr. M. L. Meena

Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE SH. LALIET KUMAR, JUDICIAL MEMBER AND DR. M. L. MEENA, ACCOUNTANT MEMBER I.T.A. No. 506/Asr/2011 A.Y. 2005-06 I.T.A. No. 507/Asr/2011 A.Y. 2006-07 I.T.A. No. 508/Asr/2011 A.Y. 2007-08 I.T.A. No. 533/Asr/2011 A.Y. 2008-09 I.T.A. No. 534/Asr/2011 A.Y. 2009-10 I.T.A. No. 621/Asr/2014 A.Y. 2010-11 I.T.A. No. 27/Asr/2010 A.Y. 2006-07 DCIT, Central Circle-2 Vs. M/s MBD Printographics Pvt. Ltd. Jalandhar. MBD House Railway Road,Jalandhar. [PAN: AAACM9208R] (Appellant) (Respondent) I.T.A. No. 534/Asr/2014 Assessment Year: 2010-11 M/s MBD Printog…

The Dy. Commissioner of Income-Tax, Jalandhar vs. M/S. Mbd. Printographics P.Ltd, Jalandhar

In the result, all the appeals of department and that of assessee stand dismissed

ITA 508/ASR/2011[2007-08]Status: DisposedITAT Amritsar02 Aug 2021AY 2007-08

Bench: Sh. Laliet Kumar & Dr. M. L. Meena

Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE SH. LALIET KUMAR, JUDICIAL MEMBER AND DR. M. L. MEENA, ACCOUNTANT MEMBER I.T.A. No. 506/Asr/2011 A.Y. 2005-06 I.T.A. No. 507/Asr/2011 A.Y. 2006-07 I.T.A. No. 508/Asr/2011 A.Y. 2007-08 I.T.A. No. 533/Asr/2011 A.Y. 2008-09 I.T.A. No. 534/Asr/2011 A.Y. 2009-10 I.T.A. No. 621/Asr/2014 A.Y. 2010-11 I.T.A. No. 27/Asr/2010 A.Y. 2006-07 DCIT, Central Circle-2 Vs. M/s MBD Printographics Pvt. Ltd. Jalandhar. MBD House Railway Road,Jalandhar. [PAN: AAACM9208R] (Appellant) (Respondent) I.T.A. No. 534/Asr/2014 Assessment Year: 2010-11 M/s MBD Printog…

The Dy. Commissioner of Income-Tax, Jalandhar vs. M/S. Mbd. Printographics P.Ltd, Jalandhar

In the result, all the appeals of department and that of assessee stand dismissed

ITA 507/ASR/2011[2006-07]Status: DisposedITAT Amritsar02 Aug 2021AY 2006-07

Bench: Sh. Laliet Kumar & Dr. M. L. Meena

Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE SH. LALIET KUMAR, JUDICIAL MEMBER AND DR. M. L. MEENA, ACCOUNTANT MEMBER I.T.A. No. 506/Asr/2011 A.Y. 2005-06 I.T.A. No. 507/Asr/2011 A.Y. 2006-07 I.T.A. No. 508/Asr/2011 A.Y. 2007-08 I.T.A. No. 533/Asr/2011 A.Y. 2008-09 I.T.A. No. 534/Asr/2011 A.Y. 2009-10 I.T.A. No. 621/Asr/2014 A.Y. 2010-11 I.T.A. No. 27/Asr/2010 A.Y. 2006-07 DCIT, Central Circle-2 Vs. M/s MBD Printographics Pvt. Ltd. Jalandhar. MBD House Railway Road,Jalandhar. [PAN: AAACM9208R] (Appellant) (Respondent) I.T.A. No. 534/Asr/2014 Assessment Year: 2010-11 M/s MBD Printog…

The Dy. Commissioner of Income-Tax, Jalandhar vs. M/S. Mbd. Printographics P.Ltd, Jalandhar

In the result, all the appeals of department and that of assessee stand dismissed

ITA 506/ASR/2011[2005-06]Status: DisposedITAT Amritsar02 Aug 2021AY 2005-06

Bench: Sh. Laliet Kumar & Dr. M. L. Meena

Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE SH. LALIET KUMAR, JUDICIAL MEMBER AND DR. M. L. MEENA, ACCOUNTANT MEMBER I.T.A. No. 506/Asr/2011 A.Y. 2005-06 I.T.A. No. 507/Asr/2011 A.Y. 2006-07 I.T.A. No. 508/Asr/2011 A.Y. 2007-08 I.T.A. No. 533/Asr/2011 A.Y. 2008-09 I.T.A. No. 534/Asr/2011 A.Y. 2009-10 I.T.A. No. 621/Asr/2014 A.Y. 2010-11 I.T.A. No. 27/Asr/2010 A.Y. 2006-07 DCIT, Central Circle-2 Vs. M/s MBD Printographics Pvt. Ltd. Jalandhar. MBD House Railway Road,Jalandhar. [PAN: AAACM9208R] (Appellant) (Respondent) I.T.A. No. 534/Asr/2014 Assessment Year: 2010-11 M/s MBD Printog…

The Deputy Commissioner of Income Tax, Jalandhar vs. M/S. Mbd Printographics P.Ltd., Jalandhar

In the result, all the appeals of department and that of assessee stand dismissed

ITA 27/ASR/2010[2006-07]Status: DisposedITAT Amritsar02 Aug 2021AY 2006-07

Bench: Sh. Laliet Kumar & Dr. M. L. Meena

Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE SH. LALIET KUMAR, JUDICIAL MEMBER AND DR. M. L. MEENA, ACCOUNTANT MEMBER I.T.A. No. 506/Asr/2011 A.Y. 2005-06 I.T.A. No. 507/Asr/2011 A.Y. 2006-07 I.T.A. No. 508/Asr/2011 A.Y. 2007-08 I.T.A. No. 533/Asr/2011 A.Y. 2008-09 I.T.A. No. 534/Asr/2011 A.Y. 2009-10 I.T.A. No. 621/Asr/2014 A.Y. 2010-11 I.T.A. No. 27/Asr/2010 A.Y. 2006-07 DCIT, Central Circle-2 Vs. M/s MBD Printographics Pvt. Ltd. Jalandhar. MBD House Railway Road,Jalandhar. [PAN: AAACM9208R] (Appellant) (Respondent) I.T.A. No. 534/Asr/2014 Assessment Year: 2010-11 M/s MBD Printog…

CIT(Central), Calcutta v. W.H. Hart on and Co. Ltd. (113 ITR 708) — Cited in 8 Judgments | BharatTax