Deputy Commissioner of Income Tax -3 (1), Indore vs. M/S M.P. Entertainment and Developers Private Limited, Indore
ITA 203/IND/2018[2014-15]Status: DisposedITAT Indore21 Nov 2022AY 2014-15
Bench: Ms. Madhumita Roy & Shri Bhagirath Mal Biyani
For Appellant: Shri Anil Kamal Garg & Arpit GaurFor Respondent: Shri P.K. Mitra, CIT-DR
Section 139(4)Section 143(3)Section 22Section 23Section 28
…IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE (CONDUCTED THROUGH VIRTUAL COURT) BEFORE Ms. MADHUMITA ROY, JUDICIAL MEMBER & SHRI BHAGIRATH MAL BIYANI, ACCOUNTANT MEMBER I.T.A. Nos.117,118 & 344/Ind/2017 & 203/Ind/2018 (Assessment Years: 2011-12to2014-15) DCIT-3(1), Vs. M/s. M.P. Entertainment & Developers Pvt. Ltd., 4th Room No. 306, Aayakar Bhawan Annexe, Indore Floor, C-21, Mall, Plot No. 94-104 & 300-303, Sch. No. 54, PU-4, A.B. Road, Indore PAN No.AAECM8668D (Appellant) .. (Respondent) Appellant by : Shri Anil Kamal Garg & Arpit Gaur, A.Rs. Respondent by : Shri P.K. Mitra, CIT-DR Date of Hear…