CIT and Anr. v. Golf View Homes Ltd.

218 Taxmann 74High Court#23674 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2017 to 2024.

Judgments citing CIT and Anr. v. Golf View Homes Ltd.

Thimmiah Narayanappa Muralidhar, Shivamogga vs. Income Tax Officer, Ward-3, Shivamogga

In the result, appeal filed by the assessee is allowed for statistical purposes

ITA 1578/BANG/2024[2017-18]Status: DisposedITAT Bangalore23 Sept 2024AY 2017-18

Bench: Shri George George K & Shri Laxmi Prasad Sahuassessment Year : 2017-18 Shri. Thimmiah Narayanappa Muralidhar, Vs. Ito, No.5, Karidevaraker I Cross, Gandhibazaar, Ward – 3, Shimoge – 577 202. Shivamogga. Pan : Bqkpm 0728 C Appellant Respondent Assessee By : S/Shri. Ravishankar & Monish Sowkar, Advocates. Revenue By : Shri. Ganesh R Gale, Standing Counsel For Department. Date Of Hearing : 23.09.2024 Date Of Pronouncement : 23.09.2024

For Appellant: S/Shri. Ravishankar and Monish Sowkar, AdvocatesFor Respondent: Shri. Ganesh R Gale, Standing Counsel for Department

Section 115BSection 143(3)Section 234ASection 250Section 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI GEORGE GEORGE K, VICE PRESIDENT AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Assessment Year : 2017-18 Shri. Thimmiah Narayanappa Muralidhar, Vs. ITO, No.5, Karidevaraker I Cross, Gandhibazaar, Ward – 3, Shimoge – 577 202. Shivamogga. PAN : BQKPM 0728 C APPELLANT RESPONDENT Assessee by : S/Shri. Ravishankar and Monish Sowkar, Advocates. Revenue by : Shri. Ganesh R Gale, Standing Counsel for Department. Date of hearing : 23.09.2024 Date of Pronouncement : 23.09.2024 O R D E R Per George George K, Vice President: This appeal at the instance…

Shri Krishna Mohan Choursiya, Rajgarh vs. ITO, Rajgarh

In the result, the assessee’s appeal i

ITA 853/IND/2017[2014-15]Status: DisposedITAT Indore30 Sept 2021AY 2014-15

Bench: Hon’Ble Rajpal Yadav & Shri Manish Boradvirtual Hearing Assessment Year: 2014-15

Section 143(3)Section 2(14)Section 68

…ITA No.853 of 2017 1 Krishna Mohan Chourasia आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL, INDORE BENCH, INDORE BEFORE HON’BLE RAJPAL YADAV, VICE PRESIDENT AND SHRI MANISH BORAD, ACCOUNTANT MEMBER VIRTUAL HEARING Assessment Year: 2014-15 Shri Krishna Mohan Choursiya Rajgarh PAN:AEMPC3634G : Appellant V/s ITO Rajgarh : Respondent Appellant by S/Shri S.N. Agrawal & Bhavesh Agrawal, CAs Revenue by Shri Harshit Bari, Sr. DR Date of Hearing 06.08.2021 Date of Pronouncement 30.09.2021 O R D E R PER MANISH BORAD, A.M The above captioned appeal filed at the instance of the Assessee f…

The Finance Officer, Shimoga District vs. Income Tax Officer TDS Ward, Davangere

In the result, the assessee’s appeals for asst

ITA 82/BANG/2017[2009-10]Status: DisposedITAT Bangalore27 Sept 2017AY 2009-10

Bench: Shri Sunil Kumar Yadav & Shri Jason P Boazita Nos.82 & 83/Bang/2017 (Asst. Year – 2009-10 & 2010-11) The Finance Officer, Kuvempu University, Shankaraghatta, Shimoga District. . Appellant. Vs. Income Tax Officer, Tds Ward, Davangere. . Respondent. Appellant By : Shri Narendra Sharma, Advocate Revenue By : Smt. Padmameenakshi, Jcit Date Of Hearing : 25-9-2017 Date Of Pronouncement : -9-2017

For Appellant: Shri Narendra Sharma, AdvocateFor Respondent: Smt. Padmameenakshi, JCIT

Section 191Section 194JSection 201Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, BENCH ‘B’, BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI JASON P BOAZ, ACCOUNTANT MEMBER ITA Nos.82 & 83/Bang/2017 (Asst. Year – 2009-10 & 2010-11) The Finance Officer, Kuvempu University, Shankaraghatta, Shimoga District. . Appellant. Vs. Income Tax Officer, TDS Ward, Davangere. . Respondent. Appellant by : Shri Narendra Sharma, Advocate Revenue by : Smt. Padmameenakshi, JCIT Date of Hearing : 25-9-2017 Date of Pronouncement : -9-2017 O R D E R PER SHRI JASON P BOAZ, ACCOUNTANT MEMBER : These appeals by the assessee are directed against orders of Co…