CIT(A). (i) CIT Vs Sainy Medical Store 277 ITR 420 (P&H) (ii) Dr. Deepak Muchhala v. ITO

45 Taxmann.com 566High Court2014#25036 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,615 Indian tax judgments — from 2019 to 2023.

Judgments citing CIT(A). (i) CIT Vs Sainy Medical Store 277 ITR 420 (P&H) (ii) Dr. Deepak Muchhala v. ITO

Pravinaben Pravinbhai Patel, Surat vs. Add. Commissioner of Income Tax, Range 1(3), Surat

In the result, ground of appeal raised by the assessee is allowed

ITA 302/SRT/2022[2015-16]Status: HeardITAT Surat03 Jan 2023AY 2015-16

Bench: Shri Pawan Singh(Virtual Hearing) Shri Pravinbhai Keshavbhai Patel, Addl.C.I.T.,Range-1(3), A/2, Golden Park Society, Surat Vs. Opp. Prime Arcade, Aanand Mahal Road, Adajan, Surat. Pan No. Adgpp 4549 L Appellant/ Assessee Respondent/ Revenue Smt. Pravinaben Pravinbhai Patel, Addl.C.I.T.,Range-1(3), A/2, Golden Park Society, Surat Vs. Opp. Prime Arcade, Aanand Mahal Road, Adajan, Surat. Pan No. Cdopp 3300 D Appellant/ Assessee Respondent/ Revenue

Section 143(3)Section 254(1)Section 269SSection 271(1)(c)Section 271DSection 69Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH (SMC), SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER (Virtual hearing) Shri Pravinbhai Keshavbhai Patel, Addl.C.I.T.,Range-1(3), A/2, Golden Park Society, Surat Vs. Opp. Prime Arcade, Aanand Mahal Road, Adajan, Surat. PAN No. ADGPP 4549 L Appellant/ assessee Respondent/ revenue Smt. Pravinaben Pravinbhai Patel, Addl.C.I.T.,Range-1(3), A/2, Golden Park Society, Surat Vs. Opp. Prime Arcade, Aanand Mahal Road, Adajan, Surat. PAN No. CDOPP 3300 D Appellant/ assessee Respondent/ revenue Appellant represented by Shri Bharat Jhaveri, AR Respondent represented by Shri V…

Pravinbhai Keshavbhai Patel, Surat vs. Addl. Commissioner of Income Tax, Range 1(3), Surat

In the result, ground of appeal raised by the assessee is allowed

ITA 301/SRT/2022[2015-16]Status: HeardITAT Surat03 Jan 2023AY 2015-16

Bench: Shri Pawan Singh(Virtual Hearing) Shri Pravinbhai Keshavbhai Patel, Addl.C.I.T.,Range-1(3), A/2, Golden Park Society, Surat Vs. Opp. Prime Arcade, Aanand Mahal Road, Adajan, Surat. Pan No. Adgpp 4549 L Appellant/ Assessee Respondent/ Revenue Smt. Pravinaben Pravinbhai Patel, Addl.C.I.T.,Range-1(3), A/2, Golden Park Society, Surat Vs. Opp. Prime Arcade, Aanand Mahal Road, Adajan, Surat. Pan No. Cdopp 3300 D Appellant/ Assessee Respondent/ Revenue

Section 143(3)Section 254(1)Section 269SSection 271(1)(c)Section 271DSection 69Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH (SMC), SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER (Virtual hearing) Shri Pravinbhai Keshavbhai Patel, Addl.C.I.T.,Range-1(3), A/2, Golden Park Society, Surat Vs. Opp. Prime Arcade, Aanand Mahal Road, Adajan, Surat. PAN No. ADGPP 4549 L Appellant/ assessee Respondent/ revenue Smt. Pravinaben Pravinbhai Patel, Addl.C.I.T.,Range-1(3), A/2, Golden Park Society, Surat Vs. Opp. Prime Arcade, Aanand Mahal Road, Adajan, Surat. PAN No. CDOPP 3300 D Appellant/ assessee Respondent/ revenue Appellant represented by Shri Bharat Jhaveri, AR Respondent represented by Shri V…

Shri Anirudhsingh P. Padhiyar, Anand vs. The Income Tax Officer, Ward-1(3)(2), Petlad

In the result, appeal filed by the Assessee/ appellant is allowed

ITA 907/AHD/2017[2012-13]Status: DisposedITAT Ahmedabad16 Jul 2019AY 2012-13

Bench: Shri Mahavir Prasad & Shri Amarjit Singh)

For Appellant: Shri Chirag Shah, ARFor Respondent: Shri L.P. Jain, Sr. D.R
Section 143(2)Section 143(3)Section 40Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “C” BENCH (BEFORE SHRI MAHAVIR PRASAD, JUDICIAL MEMBER & SHRI AMARJIT SINGH, ACCOUNTANT MEMBER) ITA. No: 907 & 908/AHD/2017 (Assessment Year: 2012-13) Shri Anirudhsing P. V/S ITO, Ward-1(3)(2), Petlad Padhiyar, Darbar Garh, At. Umetha, Tal. Anklav, Anand, Gujarat (Appellant) (Respondent) PAN: ARCPP5362M Appellant by : Shri Chirag Shah, AR Respondent by : Shri L.P. Jain, Sr. D.R. (आदेश)/ORDER Date of hearing : 04 -07-2019 Date of Pronouncement : 16 -07-2019 PER MAHAVIR PRASAD, JUDICIAL MEMBER 1. These two appeals filed by the Assessee are directed aga…

CIT(A). (i) CIT Vs Sainy Medical Store 277 ITR 420 (P&H) (ii) Dr. Deepak Muchhala v. ITO (45 Taxmann.com 566) — Cited in 3 Judgments | BharatTax