CIT (1996) 220 ITR 67 (SC); Indian Farms Fert. Co-operative Ltd. v. Commissioner of Income

142 Taxmann 380High Court2005#22543 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,627 Indian tax judgments — from 2018 to 2018.

Judgments citing CIT (1996) 220 ITR 67 (SC); Indian Farms Fert. Co-operative Ltd. v. Commissioner of Income

M/S. Ats Infrastructure Limited, New Delhi vs. ACIT, Meerut

ITA 5813/DEL/2014[2004-05]Status: DisposedITAT Delhi31 Aug 2018AY 2004-05

Bench: Shri N.K. Billaiya & Shri Kuldip Singh

For Appellant: Shri Ajay Vohra, Senior advocateFor Respondent: Smt. Aparna Karan, CIT DR
Section 143(3)Section 153ASection 69

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘A’ : NEW DELHI) BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER and SHRI KULDIP SINGH, JUDICIAL MEMBER ITA No.5811/Del./2014 (ASSESSMENT YEAR : 2002-03) ITA No.5812/Del./2014 (ASSESSMENT YEAR : 2003-04) ITA No.5813/Del./2014 (ASSESSMENT YEAR : 2004-05) M/s. ATS Infrastructure Ltd., vs. ACIT, Central Circle, K – 19, Sector 18, Meerut. Noida. (PAN : AADCA0609B) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri Ajay Vohra, Senior advocate Shri Rohit Jain, Advocate Ms. Deepashi Rao, CA REVENUE BY : Smt. Aparna Karan, CIT DR Date of Hearing : 29.08.2018 Date of Order : 31.…

M/S. Ats Infrastructure Limited, New Delhi vs. ACIT, Meerut

ITA 5812/DEL/2014[2003-04]Status: DisposedITAT Delhi31 Aug 2018AY 2003-04

Bench: Shri N.K. Billaiya & Shri Kuldip Singh

For Appellant: Shri Ajay Vohra, Senior advocateFor Respondent: Smt. Aparna Karan, CIT DR
Section 143(3)Section 153ASection 69

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘A’ : NEW DELHI) BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER and SHRI KULDIP SINGH, JUDICIAL MEMBER ITA No.5811/Del./2014 (ASSESSMENT YEAR : 2002-03) ITA No.5812/Del./2014 (ASSESSMENT YEAR : 2003-04) ITA No.5813/Del./2014 (ASSESSMENT YEAR : 2004-05) M/s. ATS Infrastructure Ltd., vs. ACIT, Central Circle, K – 19, Sector 18, Meerut. Noida. (PAN : AADCA0609B) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri Ajay Vohra, Senior advocate Shri Rohit Jain, Advocate Ms. Deepashi Rao, CA REVENUE BY : Smt. Aparna Karan, CIT DR Date of Hearing : 29.08.2018 Date of Order : 31.…

M/S. Ats Infrastructure Limited, New Delhi vs. ACIT, Meerut

ITA 5811/DEL/2014[2002-03]Status: DisposedITAT Delhi31 Aug 2018AY 2002-03

Bench: Shri N.K. Billaiya & Shri Kuldip Singh

For Appellant: Shri Ajay Vohra, Senior advocateFor Respondent: Smt. Aparna Karan, CIT DR
Section 143(3)Section 153ASection 69

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘A’ : NEW DELHI) BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER and SHRI KULDIP SINGH, JUDICIAL MEMBER ITA No.5811/Del./2014 (ASSESSMENT YEAR : 2002-03) ITA No.5812/Del./2014 (ASSESSMENT YEAR : 2003-04) ITA No.5813/Del./2014 (ASSESSMENT YEAR : 2004-05) M/s. ATS Infrastructure Ltd., vs. ACIT, Central Circle, K – 19, Sector 18, Meerut. Noida. (PAN : AADCA0609B) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri Ajay Vohra, Senior advocate Shri Rohit Jain, Advocate Ms. Deepashi Rao, CA REVENUE BY : Smt. Aparna Karan, CIT DR Date of Hearing : 29.08.2018 Date of Order : 31.…