CIT-1 v. Neo Structo Construction Limited

37 Taxmann.com 57High Court2013#20648 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2026.

Sections most often in play

Section 37(1)Section 143(3)Section 36 Section 41(1)Section 43B

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Judgments citing CIT-1 v. Neo Structo Construction Limited

ACIT Central Circle-1 Raipur, Raipur vs. Maruti Clean Coal and Power Limited, Raipur

In the result, appeal of the Revenue in ITA No

ITA 558/RPR/2025[2016-17]Status: DisposedITAT Raipur16 Feb 2026AY 2016-17

Bench: Shri Partha Sarathi Chaudhury & Shri Avdhesh Kumar Mishraआयकर अपील सं. /It(Ss)A No.19/Rpr/2025 Co No.19/Rpr/2025 "नधा"रण वष" / Assessment Year : 2014-15 The Assistant Commissioner Of Income Tax, Central Circle-1, Raipur (C.G.) ........अपीलाथ" / Appellant बनाम / V/S. Maruti Clean Coal & Power Limited 8Th Floor, Cbd Complex, Sector-21, Atal Nagar, Naya Raipur, Raipur-492 018 Pan: Aadcm4810C ……""यथ" / Respondent

For Appellant: S/shri Salil Kapoor &For Respondent: Shri Yogesh Kumar Sharma, CIT-DR

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI AVDHESH KUMAR MISHRA, ACCOUNTANT MEMBER आयकर अपील सं. /IT(SS)A No.19/RPR/2025 CO No.19/RPR/2025 "नधा"रण वष" / Assessment Year : 2014-15 The Assistant Commissioner of Income Tax, Central Circle-1, Raipur (C.G.) ........अपीलाथ" / Appellant बनाम / V/s. Maruti Clean Coal and Power Limited 8th Floor, CBD Complex, Sector-21, Atal Nagar, Naya Raipur, Raipur-492 018 PAN: AADCM4810C ……""यथ" / Respondent आयकर अपील सं. / ITA No.558/RPR/2025 CO No.22/RPR/2025 "नधा"…

Late Shri Sheshappa Dasaraddy Raddi, by Legal Heir Shri Manjunath Sheshappa Raddi, Dharwad vs. Income Tax Officer, Ward 2(1), Hubli

In the result ground No. 1 of the appeal of the assessee is allowed

ITA 1162/BANG/2023[2009-10]Status: DisposedITAT Bangalore30 Apr 2024AY 2009-10

Bench: Shri Narender Kumar Choudhry & Shri Laxmi Prasad Sahuassessment Year: 2009-10

For Appellant: Ms. Preethi S Patel, AdvocateFor Respondent: Sri Subramanian. S, JCIT

Section 143(3)Section 28Section 36Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “B”, BANGALORE BEFORE SHRI NARENDER KUMAR CHOUDHRY, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Assessment Year: 2009-10 Late Shri Sheshappa Dasaraddy Income Tax Officer, Raddi by Legal Heir Shri Ward 2(1), Manjunath Sheshappa Raddi, PB Highway, Shri S.D. Raddi Navanagar, Vs. C/o Ramanna Inamati, Hubli, Renuka Apartment, Second Cross, Karnataka Sadhanakeri, Dharwad, Karnataka PAN: AECPR6185B (Appellant) (Respondent) Present for: Assessee by : Ms. Preethi S Patel, Advocate Sri Prasanna N. Urala, Advocate Revenue by : Sri Subramanian. S, JCI…

Ogene Systems India Limited, Hyderabad vs. Income Tax Officer, Ward-16(4), Hyderabad

Appeal is allowed in above terms

ITA 271/HYD/2018[2014-15]Status: DisposedITAT Hyderabad06 May 2021AY 2014-15

Bench: Shri S.S.Godara & Shri Laxmi Prasad Sahu

For Appellant: Shri P.Murali Mohana Rao, ARFor Respondent: Shri Sunil Kumar Pandey, DR

Section 143(3)Section 37

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A” : HYDERABAD (THROUGH VIDEO CONFERENCE) BEFORE SHRI S.S.GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER I.T.A. No. 271/HYD/2018 Assessment Year: 2014-15 Ogene Systems India Income Tax Officer, Limited, Vs Ward-16(4), HYDERABAD HYDERABAD [PAN: AAACO7056R] (Appellant) (Respondent) For Assessee : Shri P.Murali Mohana Rao, AR For Revenue : Shri Sunil Kumar Pandey, DR Date of Hearing : 24-03-2021 Date of Pronouncement : 06-05-2021 O R D E R PER S.S.GODARA, J.M. : This assessee’s appeal for AY.2014-15 arises from the CIT(A)-4, Hyderab…

Housing Development & Infrastructure Ltd, Mumbai vs. Deputy Commissioner of Income Tax, Central Circle 5(4), Mumbai

In the result, appeal of the assessee is partly allowed as indicated above

ITA 5986/MUM/2017[2013-14]Status: DisposedITAT Mumbai10 Sept 2018AY 2013-14

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

For Appellant: Shri Dr. K. ShivaramFor Respondent: Shri Anadi Varma

Section 115JSection 143(3)Section 263Section 80

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “H”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA.No. 5986/MUM/2017 (A.Y: 2013-14) M/s. Housing Development Dy. CIT CC-5(4), Room No. 1927, v. and Infrastructure Limited 19th Floor, Air India Building, 9th Floor, HDIL Towers, Nariman point, Mumbai – 400 021 Anant Kanekar Marg, Bandra (E), Mumbai – 400 051 PAN No: AAACH 5443 F (Appellant) (Respondent) Assessee by : Shri Dr. K. Shivaram Shri Rahul K. Hakani Revenue by : Shri Anadi Varma Date of Hearing : 13.07.2018 Date of Pronouncement : 10.09.2018…