Chhattisgarh State Electricity Board v. ITO

18 Taxmann.com 150Reported decision2012#23214 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 356,934 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 194-ISection 194HSection 201(1)Section 201(1A)Section 133ASection 194CSection 250

Issues it is cited on

section 194iasection 194isection 194hsection 194jsection 201(1a)section 194cassessee in defaultsection 201(1)section 201section 29section 194section 20

Judgments citing Chhattisgarh State Electricity Board v. ITO

DCIT(TDS)OSD-1(2), Mumbai, Cumballa Hill vs. House of Anita Dongre Pvt Ltd, Bandra West

In the result, the appeal filed by the revenue is dismissed

ITA 5211/MUM/2024[2017-18]Status: DisposedITAT Mumbai11 Apr 2025AY 2017-18

Bench: BEFOR SHRI ANIKESH BANERJEE (Judicial Member)

Section 201(1)Section 250Section 29

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F”, MUMBAI BEFOR SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND MISS PADMAVATHY S. ACCOUNTANT MEMBER - A.Y. 2016-17 - A.Y. 2017-18 - A.Y. 2018-19 DCIT(TDS)OSD-1(2), Mumbai vs House of Anita Dongre Pvt Ltd 420, MTNL Building, Cumballa 20/C Pali Village Opp Saisa, Club Off 16th Road, Bandra West, MumbaIi- Hill, Mumbai-400 026 400 050 TAN: MUMA21262D PAN: AADCA2325A APPELLANT RESPONDENT Assessee by Shri Madhur Agarwal, Adv. a/w Shri Mahesh O.Rajora, CA Respondent by Shri Biswanath Das - CITDR Date of hearing : 20/03/2025 Date of pronouncement : 11/04/2025 O R D E…

DCIT(TDS)OSD-1(2), Mumbai, Cumballa Hill vs. House of Anita Dongre Pvt Ltd, Bandra West

In the result, the appeal filed by the revenue is dismissed

ITA 5210/MUM/2024[2016-17]Status: DisposedITAT Mumbai11 Apr 2025AY 2016-17

Bench: BEFOR SHRI ANIKESH BANERJEE (Judicial Member)

Section 201(1)Section 250Section 29

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F”, MUMBAI BEFOR SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND MISS PADMAVATHY S. ACCOUNTANT MEMBER - A.Y. 2016-17 - A.Y. 2017-18 - A.Y. 2018-19 DCIT(TDS)OSD-1(2), Mumbai vs House of Anita Dongre Pvt Ltd 420, MTNL Building, Cumballa 20/C Pali Village Opp Saisa, Club Off 16th Road, Bandra West, MumbaIi- Hill, Mumbai-400 026 400 050 TAN: MUMA21262D PAN: AADCA2325A APPELLANT RESPONDENT Assessee by Shri Madhur Agarwal, Adv. a/w Shri Mahesh O.Rajora, CA Respondent by Shri Biswanath Das - CITDR Date of hearing : 20/03/2025 Date of pronouncement : 11/04/2025 O R D E…

DCIT(TDS)-1(2), Mumbai vs. House of Anita Dongre Pvt Ltd, Bandra West

In the result, the appeal filed by the revenue is dismissed

ITA 5165/MUM/2024[2018-19]Status: DisposedITAT Mumbai11 Apr 2025AY 2018-19

Bench: BEFOR SHRI ANIKESH BANERJEE (Judicial Member)

Section 201(1)Section 250Section 29

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F”, MUMBAI BEFOR SHRI ANIKESH BANERJEE, JUDICIAL MEMBER AND MISS PADMAVATHY S. ACCOUNTANT MEMBER - A.Y. 2016-17 - A.Y. 2017-18 - A.Y. 2018-19 DCIT(TDS)OSD-1(2), Mumbai vs House of Anita Dongre Pvt Ltd 420, MTNL Building, Cumballa 20/C Pali Village Opp Saisa, Club Off 16th Road, Bandra West, MumbaIi- Hill, Mumbai-400 026 400 050 TAN: MUMA21262D PAN: AADCA2325A APPELLANT RESPONDENT Assessee by Shri Madhur Agarwal, Adv. a/w Shri Mahesh O.Rajora, CA Respondent by Shri Biswanath Das - CITDR Date of hearing : 20/03/2025 Date of pronouncement : 11/04/2025 O R D E…

Chhattisgarh State Electricity Board v. ITO (18 Taxmann.com 150) — Cited in 3 Judgments | BharatTax