Chevoit Co. Ltd. v. Commissioner of Income-tax, West Bengal-VI, Calcutta

11 Taxmann.com 276High Court2011#14684 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2019 to 2023.

Judgments citing Chevoit Co. Ltd. v. Commissioner of Income-tax, West Bengal-VI, Calcutta

Chevoit Co. Ltd. v. Commissioner of Income-tax, West Bengal-VI, Calcutta (11 Taxmann.com 276) — Cited in 6 Judgments | BharatTax