Chetak Enterprises Pvt. Ltd. v. ACIT (

134 ITD 269Income Tax Appellate Tribunal2011#4789 most cited
24

judgments rely on this decision, according to BharatTax’s citation analysis of 366,315 Indian tax judgments — from 2019 to 2025.

Sections most often in play

Section 115JBSection 139(1)Section 142(1)Section 143(3)Section 263Section 80GSection 80IASection 80IA(4)

Issues it is cited on

section 80ia(13)section 80iabsection 80ia(4)(i)section 8osection 80ia(4)infrastructure facilitydeduction under section 80iadeduction u/s 80iasection 17section 80iasection 201(1a)section 194c

Judgments citing Chetak Enterprises Pvt. Ltd. v. ACIT (

DCIT, Central Cirlce-2(1), Hyd, Hyderabad vs. Megha Engineering & Infrasturcture Ltd, Hyderabad

In the result, all the appeals of the revenue are dismissed

ITA 609/HYD/2016[2012-13]Status: DisposedITAT Hyderabad15 Feb 2019AY 2012-13

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmans.No.

For Appellant: Shri K.C. DevdasFor Respondent: Shri YVST Sai
Section 153ASection 2Section 80Section 80ISection 80l

…akumar Vs. CIT, 390 ITR 131 (Ker.) [2017] 5. M/s KCEL-MEIL (JV) and others in ITA No. 323/H/14 and others, order dated 13/01/2015. 6. M/s KNR Constructions Ltd., Hyd. in ITA No. 946/H/18 and others, order dated 16/10/2015. 7. Transstory (India) Ltd. Vs. ITO, 134 ITD 269 [2012] 8. CIT Vs. Pnc Construction Co. Ltd., [2015] 55 Taxmann.com 21 (Allahabad) 11 I.T.A. No. 607/Hyd/16 and others Megha Engg. & Infrastructure Ltd. 9. ACIT Vs. M/s JSR Constructions (P) Ltd., ITA No. 898/Bang/2009, dt. 29/03/2011. 10. CBDT Circular No. 7, dtd. 07/03/2016 9. Considered the rival submissions and perused the material on rec…

DCIT, Central Cirlce-2(1), Hyd, Hyderabad vs. Megha Engineering & Infrasturcture Ltd, Hyderabad

In the result, all the appeals of the revenue are dismissed

ITA 608/HYD/2016[2011-12]Status: DisposedITAT Hyderabad15 Feb 2019AY 2011-12

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmans.No.

For Appellant: Shri K.C. DevdasFor Respondent: Shri YVST Sai
Section 153ASection 2Section 80Section 80ISection 80l

…akumar Vs. CIT, 390 ITR 131 (Ker.) [2017] 5. M/s KCEL-MEIL (JV) and others in ITA No. 323/H/14 and others, order dated 13/01/2015. 6. M/s KNR Constructions Ltd., Hyd. in ITA No. 946/H/18 and others, order dated 16/10/2015. 7. Transstory (India) Ltd. Vs. ITO, 134 ITD 269 [2012] 8. CIT Vs. Pnc Construction Co. Ltd., [2015] 55 Taxmann.com 21 (Allahabad) 11 I.T.A. No. 607/Hyd/16 and others Megha Engg. & Infrastructure Ltd. 9. ACIT Vs. M/s JSR Constructions (P) Ltd., ITA No. 898/Bang/2009, dt. 29/03/2011. 10. CBDT Circular No. 7, dtd. 07/03/2016 9. Considered the rival submissions and perused the material on rec…

DCIT, Central Cirlce-2(1), Hyd, Hyderabad vs. Megha Engineering & Infrasturcture Ltd, Hyderabad

In the result, all the appeals of the revenue are dismissed

ITA 607/HYD/2016[2010-11]Status: DisposedITAT Hyderabad15 Feb 2019AY 2010-11

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmans.No.

For Appellant: Shri K.C. DevdasFor Respondent: Shri YVST Sai
Section 153ASection 2Section 80Section 80ISection 80l

…akumar Vs. CIT, 390 ITR 131 (Ker.) [2017] 5. M/s KCEL-MEIL (JV) and others in ITA No. 323/H/14 and others, order dated 13/01/2015. 6. M/s KNR Constructions Ltd., Hyd. in ITA No. 946/H/18 and others, order dated 16/10/2015. 7. Transstory (India) Ltd. Vs. ITO, 134 ITD 269 [2012] 8. CIT Vs. Pnc Construction Co. Ltd., [2015] 55 Taxmann.com 21 (Allahabad) 11 I.T.A. No. 607/Hyd/16 and others Megha Engg. & Infrastructure Ltd. 9. ACIT Vs. M/s JSR Constructions (P) Ltd., ITA No. 898/Bang/2009, dt. 29/03/2011. 10. CBDT Circular No. 7, dtd. 07/03/2016 9. Considered the rival submissions and perused the material on rec…

DCIT, Central Circle-2(1), Hyd, Hyderabad vs. Megha Engineering & Infrasturctures Limited, Hyd, Hyderabad

In the result, all the appeals of the revenue are dismissed

ITA 1375/HYD/2016[2014-15]Status: DisposedITAT Hyderabad15 Feb 2019AY 2014-15

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahmans.No.

For Appellant: Shri K.C. DevdasFor Respondent: Shri YVST Sai
Section 153ASection 2Section 80Section 80ISection 80l

…akumar Vs. CIT, 390 ITR 131 (Ker.) [2017] 5. M/s KCEL-MEIL (JV) and others in ITA No. 323/H/14 and others, order dated 13/01/2015. 6. M/s KNR Constructions Ltd., Hyd. in ITA No. 946/H/18 and others, order dated 16/10/2015. 7. Transstory (India) Ltd. Vs. ITO, 134 ITD 269 [2012] 8. CIT Vs. Pnc Construction Co. Ltd., [2015] 55 Taxmann.com 21 (Allahabad) 11 I.T.A. No. 607/Hyd/16 and others Megha Engg. & Infrastructure Ltd. 9. ACIT Vs. M/s JSR Constructions (P) Ltd., ITA No. 898/Bang/2009, dt. 29/03/2011. 10. CBDT Circular No. 7, dtd. 07/03/2016 9. Considered the rival submissions and perused the material on rec…