Chennai in Ranjani Enterprises (P.) Ltd. v. ITO

139 Taxmann.com 208Reported decision2022#19064 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2022 to 2024.

Issues it is cited on

businessinterest

Judgments citing Chennai in Ranjani Enterprises (P.) Ltd. v. ITO

Income Tax Officer, Ward-9(1), Kolkata vs. Kali Fabrics Private Limited, Kolkata

In the result, appeal of the revenue is dismissed

ITA 291/KOL/2024[2018]Status: DisposedITAT Kolkata27 Nov 2024

Bench: Shri Rajesh Kumar, Am & Shri Sonjoy Sarma, Jm]

Section 143(2)Section 143(3)Section 36Section 36(1)(iii)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, KOLKATA [Before Shri Rajesh Kumar, AM & Shri Sonjoy Sarma, JM] I.T.A. No. 291/Kol/2024 Assessment Year: 2018-19 ITO, Ward-9(1), Kolkata Vs. Kali Fabrics Pvt. Ltd. Room No. 2B, 3rd Floor, 11, Clive Row, Kolkata-700 001. (PAN: AABCK4422A) Appellant Respondent Date of conclusion of Hearing 29.10.2024 Date of Pronouncement 27.11.2024 For the Appellant Shri Miraj D. Shah, AR For the Respondent Shri Prakash Nath Barnwal, CIT, DR ORDER Per Shri Rajesh Kumar, AM This appeal filed by the revenue is against the order of Ld. CIT(A), NFAC, Delhi dated 12.10.2023 for AY 2018…

Jt. Commissioner of Income Tax, (OSD) Range-1, Hyderabad vs. Agarwal Industries Private Limited, Hyderabad

In the result, the ground raised by the Revenue is dismissed

ITA 1062/HYD/2018[2013-14]Status: DisposedITAT Hyderabad22 Mar 2024AY 2013-14

Bench: Shri R.K. Panda, Vice- & Shri Laliet Kumarआ.अपी.सं /Ita Nos.1061 & 1062/Hyd/2018 (िनधा"रण वष" / Assessment Years: 2012-13 & 2013-14) Jt. Cit (Osd) Vs. Agarwal Industries (P) Range-1 Ltd, Hyderabad Hyderabad Pan:Aacca0094R (Appellant) (Respondent) राज" व "ारा/Revenue By: Smt. K. Haritha, Cit(Dr) & Smt. Sheetal Sarin, Dr िनधा""रती "ारा/Assessee By: Shri Sunil Kumar Jain, Ca सुनवाई की तारीख/Date Of Hearing: 19/03/2024 घोषणा की तारीख/Pronouncement: 22/03/2024

For Appellant: Shri Sunil Kumar Jain, CAFor Respondent: Smt. K. Haritha, CIT(DR) and Smt. Sheetal Sarin, DR

…ITA 1061 and 1062 Agarwal Industries P Ltd आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘B‘ Bench, Hyderabad Before Shri R.K. Panda, Vice-President AND Shri Laliet Kumar, Judicial Member आ.अपी.सं /ITA Nos.1061 & 1062/Hyd/2018 (िनधा"रण वष" / Assessment Years: 2012-13 & 2013-14) Jt. CIT (OSD) Vs. Agarwal Industries (P) Range-1 Ltd, Hyderabad Hyderabad PAN:AACCA0094R (Appellant) (Respondent) राज" व "ारा/Revenue by: Smt. K. Haritha, CIT(DR) and Smt. Sheetal Sarin, DR िनधा""रती "ारा/Assessee by: Shri Sunil Kumar Jain, CA सुनवाई की तारीख/Date of hearing: 19/03/2024 घोषणा की तारीख…

Jt. Commissioner of Income Tax, (OSD) Range-1, Hyderabad vs. Agarwal Industries Private Limited, Hyderabad

In the result, the ground raised by the Revenue is dismissed

ITA 1061/HYD/2018[2012-13]Status: DisposedITAT Hyderabad22 Mar 2024AY 2012-13

Bench: Shri R.K. Panda, Vice- & Shri Laliet Kumarआ.अपी.सं /Ita Nos.1061 & 1062/Hyd/2018 (िनधा"रण वष" / Assessment Years: 2012-13 & 2013-14) Jt. Cit (Osd) Vs. Agarwal Industries (P) Range-1 Ltd, Hyderabad Hyderabad Pan:Aacca0094R (Appellant) (Respondent) राज" व "ारा/Revenue By: Smt. K. Haritha, Cit(Dr) & Smt. Sheetal Sarin, Dr िनधा""रती "ारा/Assessee By: Shri Sunil Kumar Jain, Ca सुनवाई की तारीख/Date Of Hearing: 19/03/2024 घोषणा की तारीख/Pronouncement: 22/03/2024

For Appellant: Shri Sunil Kumar Jain, CAFor Respondent: Smt. K. Haritha, CIT(DR) and Smt. Sheetal Sarin, DR

…ITA 1061 and 1062 Agarwal Industries P Ltd आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘B‘ Bench, Hyderabad Before Shri R.K. Panda, Vice-President AND Shri Laliet Kumar, Judicial Member आ.अपी.सं /ITA Nos.1061 & 1062/Hyd/2018 (िनधा"रण वष" / Assessment Years: 2012-13 & 2013-14) Jt. CIT (OSD) Vs. Agarwal Industries (P) Range-1 Ltd, Hyderabad Hyderabad PAN:AACCA0094R (Appellant) (Respondent) राज" व "ारा/Revenue by: Smt. K. Haritha, CIT(DR) and Smt. Sheetal Sarin, DR िनधा""रती "ारा/Assessee by: Shri Sunil Kumar Jain, CA सुनवाई की तारीख/Date of hearing: 19/03/2024 घोषणा की तारीख…

Shri Tusharbhai Manshukhbhai Desai, Rajkot vs. The ITO-Ward 1(1)(5), Rajkot

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 391/RJT/2018[2010-11]Status: HeardITAT Rajkot13 Jul 2022AY 2010-11
For Appellant: Shri R.D. Lalchandani, A.RFor Respondent: Shri B.D. Gupta, Sr. D.R
Section 143(3)Section 148Section 44ASection 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2010-11 Shri Tusharbhai The ITO, Mahasukhlal Desai, Ward-1(1)(5), M/s. Unique Engineers, Vs Rajkot 2-Navalnagar, Rajkot (Respondent) PAN: AAATS9403R (Appellant) Assessee by: Shri R.D. Lalchandani, A.R. Revenue by: Shri B.D. Gupta, Sr. D.R. Date of hearing : 29-06-2022 Date of pronouncement : 13-07-2022 आदेश/ORDER PER BENCH:- This assessee’s appeal arises from order of the Ld. CIT (A)-1, Rajkot dated 04-09-2018, in proceedings under section1…