Checkmate Services (P.) Ltd. v. ADIT, CPC

164 Taxmann.com 498Income Tax Appellate Tribunal2024#13592 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2024 to 2025.

Issues it is cited on

Judgments citing Checkmate Services (P.) Ltd. v. ADIT, CPC

M/S. CHECKMATE SERVICES PVT. LTD.,,VADODARA vs. THE DY. CIT, CPC, BANGALORE PRESENT JURIDICTION THE DY. CIT, CIRCLE-1(1)(1), , VADODARA

ITA 68/AHD/2023[2018-19]Status: DisposedITAT Ahmedabad23 Apr 2025AY 2018-19

Bench: Shri Siddhartha Nautiyal & Shri Narendra Prasad Sinhaआयकर अपील सं./I.T.A. No. 68/Ahd/2023 (निर्धारण वर्ष / Assessment Year: 2018-19) M/S. Checkmate Services Vs. Pvt. Ltd. G.F 6-9, Amaan Tower, Suvas Colony, Fatehgunj, Vadodara, Gujarat - 390002 बनाम / The Dy.Cit Cpc, Bangalore Present Jurisdiction The Dy.Cit, Circle 1(1)(1), Vadodara स्थायी लेखा सं./जीआइआर सं./Pan/Gir No.: Aaacc8465A (Appellant) (Respondent) अपीलार्थी ओर से /Appellant By : Shri M. R. Sahu, Ar. प्रत्यर्थी की ओर से/Respondent By : Shri Prathvi Raj Meena, Cit. Dr Date Of Hearing 03/04/2025 Date Of Pronouncement 23/04/2025 Order Per Shri Narendra Prasad Sinha, Am: This Appeal Was Originally Decided Vide Order Ita No.68/Ahd/2023 Dated 20.05.2024 & The Appeal Of The Assessee Was Dismissed. Thereafter, The Assessee Had Filed A Miscellaneous Application On The Ground That Additional Legal Ground Taken By The Assessee Were Omitted To Be Adjudicated. The Miscellaneous Application Was Decided Vide Order Ma No. 121/Ahd/2024 (In

For Appellant: Shri M. R. Sahu, ARFor Respondent: Shri Prathvi Raj Meena, CIT. DR
Section 143(1)Section 143(1)(a)

…IN THE INCOME TAX APPELLATE TRIBUNAL "D" BENCH, AHMEDABAD BEFORE SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER & SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No. 68/Ahd/2023 (निर्धारण वर्ष / Assessment Year: 2018-19) M/s. Checkmate Services Vs. Pvt. Ltd. G.F 6-9, Amaan Tower, Suvas Colony, Fatehgunj, Vadodara, Gujarat - 390002 बनाम / The Dy.CIT CPC, Bangalore Present Jurisdiction The Dy.CIT, Circle 1(1)(1), Vadodara स्थायी लेखा सं./जीआइआर सं./PAN/GIR No.: AAACC8465A (Appellant) (Respondent) अपीलार्थी ओर से /Appellant by : Shri M. R. Sahu, AR. प्रत्यर्थी की ओर से/Respondent by : Shri Prathvi Raj…

Checkmate Services (P.) Ltd. v. ADIT, CPC (164 Taxmann.com 498) — Cited in 7 Judgments | BharatTax