Chandra Kant ChanuBhai Patel v. CIT

13 Taxmann.com 131High Court2011#16630 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2022 to 2025.

Sections most often in play

Section 148Section 46ASection 68Section 115BBESection 144Section 144BSection 147Section 234A

Issues it is cited on

section 148section 14nfacdocumentinterest

Judgments citing Chandra Kant ChanuBhai Patel v. CIT

Ajeet Kumar Rampuria, Tonk vs. ITO Ward 7(2), Tonk

In the result, the appeal filed by the assessee is allowed for statistical

ITA 44/JPR/2025[2013-14]Status: DisposedITAT Jaipur20 May 2025AY 2013-14

Bench: DR. S. SEETHALAKSHMI (Judicial Member)

For Appellant: Sh. Sandeep Jhanwar, C.AFor Respondent: Sh. Anup Singh, Addl. CIT
Section 147Section 148Section 250

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, vk;dj vihy la-@ITA No. 44/JP/2025 fu/kZkj.k o"kZ@Assessment Year : 2013-14 cuke Ajeet Kumar Rampuria ITO, Vs. Prop. M/s Ajay Arts, Ward 7(2), Mahaveer Chock, Tonk Tonk LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ABGPR 3327 N vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Sh. Sandeep Jhanwar, C.A jktLo dh vksj ls@ Revenue by : Sh. An…

Income Tax Officer, Ward 1, Ballari vs. Sha Ganeshmal Jewarraj Bohra, Koppal

In the result, both the appeal by the revenue and the CO by the assessee are dismissed

ITA 1202/BANG/2024[2017-18]Status: DisposedITAT Bangalore26 Nov 2024AY 2017-18

Bench: Shri Laxmi Prasad Sahu & Shri Soundararajan K.Assessment Year : 2017-18

For Appellant: Shri Ravishankar S.V., AdvocateFor Respondent: Shri Sridhar E., Jt.CIT(DR)(ITAT), Bengaluru
Section 115BSection 131Section 148Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K., JUDICIAL MEMBER Assessment year : 2017-18 The Income Tax Officer, Vs. Sha Ganeshmal Jewarraj Bohra, Ward 1, 4-2-188, Jawahar Road, Ballari – 583 102. Koppal Bazar S.O., Koppal – 583 231. PAN: AAWFS 0750K APPELLANT RESPONDENT CO No.30/Bang/2024 [in ITA No.1202/Bang/2024] Assessment year : 2017-18 Sha Ganeshmal Jewarraj Bohra, Vs. The Income Tax Officer, Koppal – 583 231. Ward 1, PAN: AAWFS 0750K Ballari – 583 102. CROSS OBJECTOR RESPONDENT Revenue by : Shri Sridhar E., Jt.CIT(D…

Akhand Associates, Sikar vs. ITO, Ward-1, Sikar

In the result, appeal of the assessee is allowed

ITA 386/JPR/2022[2012-13]Status: DisposedITAT Jaipur23 Mar 2023AY 2012-13

Bench: DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

For Appellant: Shri Sandeep Jhanwar (C.A.)For Respondent: Smt Monisha Chaudhary (Addl. CIT) a
Section 143(3)Section 147Section 148Section 250

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 386/JP/2022 fu/kZkj.k o"kZ@Assessment Years : 2012-13 cuke Akhand Associates ITO Saini Mandir Opp. S. K. Vs. Ward -1, Sikar Collage, Shekhpura Road, Sikar LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AASFA 7936 M vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Sandeep Jhanwar (C.A.) jktLo dh vksj ls@ R…

M/S Bhandari Health Care Pvt. Ltd., Jaipur vs. Income Tax Officer, Ward-6-3, Jaipur

ITA 689/JPR/2018[2014-15]Status: DisposedITAT Jaipur24 Aug 2022AY 2014-15
For Appellant: Sh. Sandeep JhanwarFor Respondent: Sh. Prathviraj Meena (CIT)
Section 143(3)Section 40Section 43B

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, ‘A’ JAIPUR Jh lanhi xkslkbZ] U;kf;d lnL; ,oa Jh jkBkSM deys’k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 688 & 689/JP/2018 fu/kZkj.k o"kZ@Assessment Year :2013-14 & 2014-15 cuke M/s Bhandari Health Care Pvt. ACIT Vs. Ltd. 138-A, Vasundhra Colony, Circle-06, Gopalpura, Jaipur Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAACB 7547 E vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Sh. Sandeep Jhanwar jktLo…

M/S Bhandari Health Care Pvt. Ltd., Jaipur vs. Assistant Commissioner of Income Tax, Circle-6, Jaipur

ITA 688/JPR/2018[2013-14]Status: DisposedITAT Jaipur24 Aug 2022AY 2013-14
For Appellant: Sh. Sandeep JhanwarFor Respondent: Sh. Prathviraj Meena (CIT)
Section 143(3)Section 40Section 43B

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, ‘A’ JAIPUR Jh lanhi xkslkbZ] U;kf;d lnL; ,oa Jh jkBkSM deys’k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 688 & 689/JP/2018 fu/kZkj.k o"kZ@Assessment Year :2013-14 & 2014-15 cuke M/s Bhandari Health Care Pvt. ACIT Vs. Ltd. 138-A, Vasundhra Colony, Circle-06, Gopalpura, Jaipur Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAACB 7547 E vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Sh. Sandeep Jhanwar jktLo…

Chandra Kant ChanuBhai Patel v. CIT (13 Taxmann.com 131) — Cited in 5 Judgments | BharatTax