Chanakya Finvest (P) Ltd. v. ITO

34 Taxmann.com 206Income Tax Appellate Tribunal2013#17693 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 348,356 Indian tax judgments — from 2018 to 2022.

Judgments citing Chanakya Finvest (P) Ltd. v. ITO

DCIT, Cir.-13(1), Kolkata vs. Smt. Manjula Shukla, Howrah

In the result, the appeal of the revenue is dismissed

ITA 285/KOL/2021[2012-13]Status: DisposedITAT Kolkata26 Oct 2022AY 2012-13
Section 124(3)Section 139Section 142(1)Section 143(2)Section 143(3)Section 148

…आयकर अपील"य अ"धकरण, पीठ “A-SMC” , कोलकाता IN THE INCOME TAX APPELLATE TRIBUNAL BENCH “A-SMC”KOLKATA सम" : "ी मनीष बोरड, लेखा सद"य Before: Shri Manish Borad, Accountant Member आयकर अपील सं.य/ Assessment Year: 2012-13 बनाम DCIT, Cir-13(1) Smt. Manjula Shukla Aaykar Bhawan Poorva, 7 Kings Road, Howrah- V/s. 6th Fl., 110 Shantipally, 711101 Kolkata-107 PAN: AVNPS3002L अपीलाथ" /Appellant ""यथ" /Respondent .. अपीलाथ" क" ओर से/By Appellant Shri Akkal Dudhewala, Ld.AR ""यथ" क" ओर से/By Respondent Shri Vijay Kumar, Addl. Ld.CIT/DR सुनवाई क" तार"ख/Date of Hearing 12-09-2022 घोषणा क" तार"ख/ 26-10-2022 Date of Prono…

M/S Lexmark International (India) Private Limited, Kolkata vs. ACIT, Circle-14(1), Kol, Kolkata

ITA 268/KOL/2017[2008-09]Status: DisposedITAT Kolkata28 Sept 2018AY 2008-09

Bench: Shri Satbeer Singh Godara, Jm & Dr. A. L. Saini, Am]

Section 143(3)Section 144C

…& 2058/Kol/2017 Lexmark International (I) P. Ltd., AYs 2008-09 & 2011-12 to 2013-14 IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: KOLKATA [Before Shri Satbeer Singh Godara, JM & Dr. A. L. Saini, AM] I.T.A. No. 268/Kol/2017 Assessment Year: 2008-09 M/s. Lexmark International (India) Pvt. Vs. Deputy Commissioner of Income-tax, Ltd. (PAN: AAACL6752B) Circle-II, Kolkata. Appellant Respondent & I.T.A. No. 72/Kol/2016 Assessment Year: 2011-12 M/s. Lexmark International (India) Pvt. Vs. Deputy Commissioner of Income-tax, Ltd. (PAN: AAACL6752B) Circle-II, Kolkata. Appellant Respondent & I.T.A. No. 235/Kol/2017 Assessm…

M/S Lexmark International (India) Private Limited, Kolkata vs. ACIT, Circle-4(1), Kol, Kolkata

ITA 235/KOL/2017[2012-13]Status: DisposedITAT Kolkata28 Sept 2018AY 2012-13

Bench: Shri Satbeer Singh Godara, Jm & Dr. A. L. Saini, Am]

Section 143(3)Section 144C

…& 2058/Kol/2017 Lexmark International (I) P. Ltd., AYs 2008-09 & 2011-12 to 2013-14 IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: KOLKATA [Before Shri Satbeer Singh Godara, JM & Dr. A. L. Saini, AM] I.T.A. No. 268/Kol/2017 Assessment Year: 2008-09 M/s. Lexmark International (India) Pvt. Vs. Deputy Commissioner of Income-tax, Ltd. (PAN: AAACL6752B) Circle-II, Kolkata. Appellant Respondent & I.T.A. No. 72/Kol/2016 Assessment Year: 2011-12 M/s. Lexmark International (India) Pvt. Vs. Deputy Commissioner of Income-tax, Ltd. (PAN: AAACL6752B) Circle-II, Kolkata. Appellant Respondent & I.T.A. No. 235/Kol/2017 Assessm…

M/S. Lexmark International (India) Private Limited, Kolkata vs. DCIT, Circle - 14(1), Kolkata

ITA 2058/KOL/2017[2013-14]Status: DisposedITAT Kolkata28 Sept 2018AY 2013-14

Bench: Shri Satbeer Singh Godara, Jm & Dr. A. L. Saini, Am]

Section 143(3)Section 144C

…& 2058/Kol/2017 Lexmark International (I) P. Ltd., AYs 2008-09 & 2011-12 to 2013-14 IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: KOLKATA [Before Shri Satbeer Singh Godara, JM & Dr. A. L. Saini, AM] I.T.A. No. 268/Kol/2017 Assessment Year: 2008-09 M/s. Lexmark International (India) Pvt. Vs. Deputy Commissioner of Income-tax, Ltd. (PAN: AAACL6752B) Circle-II, Kolkata. Appellant Respondent & I.T.A. No. 72/Kol/2016 Assessment Year: 2011-12 M/s. Lexmark International (India) Pvt. Vs. Deputy Commissioner of Income-tax, Ltd. (PAN: AAACL6752B) Circle-II, Kolkata. Appellant Respondent & I.T.A. No. 235/Kol/2017 Assessm…

M/S Lexmark International (India) Pvt. Ltd., Kolkata vs. DCIT, Cir-14(1), Kolkata

ITA 72/KOL/2016[2011-2012]Status: DisposedITAT Kolkata28 Sept 2018AY 2011-2012

Bench: Shri Satbeer Singh Godara, Jm & Dr. A. L. Saini, Am]

Section 143(3)Section 144C

…& 2058/Kol/2017 Lexmark International (I) P. Ltd., AYs 2008-09 & 2011-12 to 2013-14 IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: KOLKATA [Before Shri Satbeer Singh Godara, JM & Dr. A. L. Saini, AM] I.T.A. No. 268/Kol/2017 Assessment Year: 2008-09 M/s. Lexmark International (India) Pvt. Vs. Deputy Commissioner of Income-tax, Ltd. (PAN: AAACL6752B) Circle-II, Kolkata. Appellant Respondent & I.T.A. No. 72/Kol/2016 Assessment Year: 2011-12 M/s. Lexmark International (India) Pvt. Vs. Deputy Commissioner of Income-tax, Ltd. (PAN: AAACL6752B) Circle-II, Kolkata. Appellant Respondent & I.T.A. No. 235/Kol/2017 Assessm…

Chanakya Finvest (P) Ltd. v. ITO (34 Taxmann.com 206) — Cited in 5 Judgments | BharatTax