Chalasani Hospitals (P.) Ltd. v. ACIT

165 Taxmann.com 753Reported decision2024#12255 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2025 to 2025.

Issues it is cited on

Judgments citing Chalasani Hospitals (P.) Ltd. v. ACIT

Chalasani Hospitals (P.) Ltd. v. ACIT (165 Taxmann.com 753) — Cited in 8 Judgments | BharatTax