M/S SANT YOGIRAJ URBAN CREDIT CO-OP SOCIETY,NAGPUR vs. INCOME TAX OFFICER WARD-4(4), NAGPUR
In the result, appeal of the Assessee is allowed for statistical purposes
ITA 203/NAG/2025[2018-19]Status: DisposedITAT Nagpur16 Jun 2025AY 2018-19
Bench: Shri Narender Kumar Choudhry& Shri K.M. Roy
For Appellant: Shri D.P. Lohiya, Ld. CAFor Respondent: Shri Anand Nagrale, Ld. Sr. DR
Section 250Section 253(5)
…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH :NAGPUR BEFORE SHRI NARENDER KUMAR CHOUDHRY, JUDICIAL MEMBER& SHRI K.M. ROY, ACCOUNTANT MEMBER I.T.A.No. 203/NAG/2025 (Assessment Year 2018-19) M/s. Sant Yogiraj Urban ITO, Ward-4(4), Nagpur. Credit Co–op Society, 22, vs. Noor Nagar, Swami Amma, Umred Road, Dighori, Nagpur. PAN : AAQAS 3121 F (Appellant) (Respondent) For Assessee : Shri D.P. Lohiya, Ld. CA For Revenue : Shri Anand Nagrale, Ld. Sr. DR Date of Hearing : 16.06.2025 Date of Pronouncement : 16.06.2025 ORDER PER NARENDER KUMAR CHOUDHRY, JM: This appeal has been preferred by the Assessee against the or…