M/S. Dayanand Contractor, Rohtak vs. Pr.CIT, Rohtak
In the result, original
ITA 2807/DEL/2016[2010-11]Status: DisposedITAT Delhi30 Nov 2017AY 2010-11
Bench: Shri Bhavnesh Saini & Shri L.P. Sahu
For Appellant: Kumar Kamal & Lalit MohanFor Respondent: Ms. Rachna Singh, CIT-D.R
Section 139Section 147Section 148Section 263
…d.) M/s Hindustan Ratna JV vs.ITO vi) (pages 73-84 of Paper Book) 20 ITA.No.2806 & 2807/Del./2016 M/s. Dayanand, Contractor, V & PO Kharainti, Dist. Rohtak. vii) Circular No.7/2016 issued by CBDT (pages48 SOT 178 (Visakhapatnam) ITO vs. UAN Raju Construction 31 DTR 49 (HP) CIT vs. Ambuja Daria 48 DTR 130(HP) CIT vs. Sirmour Truck Operators Union vii) 240 CTR 325 (P&H) CIT vs. Grewal Brothers viii) 248 ITR 339 (AAR) Van Oord ACZ BV ix) 124 ITR 192 (Bom) CIT vs. British Drug Houses (India)P. Ltd x) ITA No(s) 1280/PN/2006 (A.Y. 2003-04), 60/PN/2009 (A.Y. xi) 2005-06), 177 and 178/PN/2008 (A.Y. 2002-03 and 2004-05…