Caterpillar India (P) Ltd. v. ACIT, Circle-I, Vellore

82 Taxmann.com 94Reported decision2017#16153 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 358,219 Indian tax judgments — from 2018 to 2018.

Judgments citing Caterpillar India (P) Ltd. v. ACIT, Circle-I, Vellore

Comstar Automotive Technologies (P) Ltd., Chennai vs. DCIT, Chennai

ITA 830/CHNY/2017[2008-09]Status: DisposedITAT Chennai13 Feb 2018AY 2008-09

Bench: Shri George Mathan & Shri S. Jayaramanआयकर अपील सं/.I.T.A. Nos. 827, 828, 829 & 830/Chny/2017 "नधा"रण वष"/Assessment Years : 2005-06, 2005-06, 2007-08 & 2008-09

For Appellant: Shri R. Sivaraman, AdvocateFor Respondent: Shri D. Prabhu Mukunth Arun Kumar, Jr
Section 10ASection 10BSection 2(45)Section 5Section 71

…आयकर अपील"य अ"धकरण ,’सी’ "यायपीठ,चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, CHENNAI "ी जॉज"माथन, "या"यक सद"यएवं"ी एस जयरामन, लेखा सद"य केसम$ BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI S. JAYARAMAN, ACCOUNTANT MEMBER आयकर अपील सं/.I.T.A. Nos. 827, 828, 829 & 830/Chny/2017 "नधा"रण वष"/Assessment Years : 2005-06, 2005-06, 2007-08 & 2008-09 M/s. Comstar Automotive The Dy. Commissioner of Income Technologies (P) Ltd., Vs. Tax/ The Asst. Commissioner of Keelakaranai Village, Income Tax (Appeals), Malrosapuram Post, Corporate Circle -1(1), Maraimalai Nagar, Chennai – 600 034. Chennai – 603 204. [PAN…

Comstar Automotive Technologies (P) Ltd., Chennai vs. DCIT, Chennai

ITA 829/CHNY/2017[2007-08]Status: DisposedITAT Chennai13 Feb 2018AY 2007-08

Bench: Shri George Mathan & Shri S. Jayaramanआयकर अपील सं/.I.T.A. Nos. 827, 828, 829 & 830/Chny/2017 "नधा"रण वष"/Assessment Years : 2005-06, 2005-06, 2007-08 & 2008-09

For Appellant: Shri R. Sivaraman, AdvocateFor Respondent: Shri D. Prabhu Mukunth Arun Kumar, Jr
Section 10ASection 10BSection 2(45)Section 5Section 71

…आयकर अपील"य अ"धकरण ,’सी’ "यायपीठ,चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, CHENNAI "ी जॉज"माथन, "या"यक सद"यएवं"ी एस जयरामन, लेखा सद"य केसम$ BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI S. JAYARAMAN, ACCOUNTANT MEMBER आयकर अपील सं/.I.T.A. Nos. 827, 828, 829 & 830/Chny/2017 "नधा"रण वष"/Assessment Years : 2005-06, 2005-06, 2007-08 & 2008-09 M/s. Comstar Automotive The Dy. Commissioner of Income Technologies (P) Ltd., Vs. Tax/ The Asst. Commissioner of Keelakaranai Village, Income Tax (Appeals), Malrosapuram Post, Corporate Circle -1(1), Maraimalai Nagar, Chennai – 600 034. Chennai – 603 204. [PAN…

Comstar Automotive Technologies (P) Ltd., Chennai vs. DCIT, Chennai

ITA 828/CHNY/2017[2005-06]Status: DisposedITAT Chennai13 Feb 2018AY 2005-06

Bench: Shri George Mathan & Shri S. Jayaramanआयकर अपील सं/.I.T.A. Nos. 827, 828, 829 & 830/Chny/2017 "नधा"रण वष"/Assessment Years : 2005-06, 2005-06, 2007-08 & 2008-09

For Appellant: Shri R. Sivaraman, AdvocateFor Respondent: Shri D. Prabhu Mukunth Arun Kumar, Jr
Section 10ASection 10BSection 2(45)Section 5Section 71

…आयकर अपील"य अ"धकरण ,’सी’ "यायपीठ,चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, CHENNAI "ी जॉज"माथन, "या"यक सद"यएवं"ी एस जयरामन, लेखा सद"य केसम$ BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI S. JAYARAMAN, ACCOUNTANT MEMBER आयकर अपील सं/.I.T.A. Nos. 827, 828, 829 & 830/Chny/2017 "नधा"रण वष"/Assessment Years : 2005-06, 2005-06, 2007-08 & 2008-09 M/s. Comstar Automotive The Dy. Commissioner of Income Technologies (P) Ltd., Vs. Tax/ The Asst. Commissioner of Keelakaranai Village, Income Tax (Appeals), Malrosapuram Post, Corporate Circle -1(1), Maraimalai Nagar, Chennai – 600 034. Chennai – 603 204. [PAN…

Comstar Automotive Technologies (P) Ltd., Chennai vs. DCIT, Chennai

ITA 827/CHNY/2017[2005-06]Status: DisposedITAT Chennai13 Feb 2018AY 2005-06

Bench: Shri George Mathan & Shri S. Jayaramanआयकर अपील सं/.I.T.A. Nos. 827, 828, 829 & 830/Chny/2017 "नधा"रण वष"/Assessment Years : 2005-06, 2005-06, 2007-08 & 2008-09

For Appellant: Shri R. Sivaraman, AdvocateFor Respondent: Shri D. Prabhu Mukunth Arun Kumar, Jr
Section 10ASection 10BSection 2(45)Section 5Section 71

…आयकर अपील"य अ"धकरण ,’सी’ "यायपीठ,चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, CHENNAI "ी जॉज"माथन, "या"यक सद"यएवं"ी एस जयरामन, लेखा सद"य केसम$ BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI S. JAYARAMAN, ACCOUNTANT MEMBER आयकर अपील सं/.I.T.A. Nos. 827, 828, 829 & 830/Chny/2017 "नधा"रण वष"/Assessment Years : 2005-06, 2005-06, 2007-08 & 2008-09 M/s. Comstar Automotive The Dy. Commissioner of Income Technologies (P) Ltd., Vs. Tax/ The Asst. Commissioner of Keelakaranai Village, Income Tax (Appeals), Malrosapuram Post, Corporate Circle -1(1), Maraimalai Nagar, Chennai – 600 034. Chennai – 603 204. [PAN…

DCIT, Chennai vs. Comstar Automotive Technologies P Ltd., Chengalput

ITA 1072/CHNY/2017[2008-09]Status: DisposedITAT Chennai13 Feb 2018AY 2008-09

Bench: Shri George Mathan & Shri S. Jayaramanआयकर अपील सं/.I.T.A. Nos. 827, 828, 829 & 830/Chny/2017 "नधा"रण वष"/Assessment Years : 2005-06, 2005-06, 2007-08 & 2008-09

For Appellant: Shri R. Sivaraman, AdvocateFor Respondent: Shri D. Prabhu Mukunth Arun Kumar, Jr
Section 10ASection 10BSection 2(45)Section 5Section 71

…आयकर अपील"य अ"धकरण ,’सी’ "यायपीठ,चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, CHENNAI "ी जॉज"माथन, "या"यक सद"यएवं"ी एस जयरामन, लेखा सद"य केसम$ BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI S. JAYARAMAN, ACCOUNTANT MEMBER आयकर अपील सं/.I.T.A. Nos. 827, 828, 829 & 830/Chny/2017 "नधा"रण वष"/Assessment Years : 2005-06, 2005-06, 2007-08 & 2008-09 M/s. Comstar Automotive The Dy. Commissioner of Income Technologies (P) Ltd., Vs. Tax/ The Asst. Commissioner of Keelakaranai Village, Income Tax (Appeals), Malrosapuram Post, Corporate Circle -1(1), Maraimalai Nagar, Chennai – 600 034. Chennai – 603 204. [PAN…

DCIT, Chennai vs. Comstar Automotive Technologies P Ltd., Chengalput

ITA 1071/CHNY/2017[2007-08]Status: DisposedITAT Chennai13 Feb 2018AY 2007-08

Bench: Shri George Mathan & Shri S. Jayaramanआयकर अपील सं/.I.T.A. Nos. 827, 828, 829 & 830/Chny/2017 "नधा"रण वष"/Assessment Years : 2005-06, 2005-06, 2007-08 & 2008-09

For Appellant: Shri R. Sivaraman, AdvocateFor Respondent: Shri D. Prabhu Mukunth Arun Kumar, Jr
Section 10ASection 10BSection 2(45)Section 5Section 71

…आयकर अपील"य अ"धकरण ,’सी’ "यायपीठ,चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, CHENNAI "ी जॉज"माथन, "या"यक सद"यएवं"ी एस जयरामन, लेखा सद"य केसम$ BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI S. JAYARAMAN, ACCOUNTANT MEMBER आयकर अपील सं/.I.T.A. Nos. 827, 828, 829 & 830/Chny/2017 "नधा"रण वष"/Assessment Years : 2005-06, 2005-06, 2007-08 & 2008-09 M/s. Comstar Automotive The Dy. Commissioner of Income Technologies (P) Ltd., Vs. Tax/ The Asst. Commissioner of Keelakaranai Village, Income Tax (Appeals), Malrosapuram Post, Corporate Circle -1(1), Maraimalai Nagar, Chennai – 600 034. Chennai – 603 204. [PAN…

Caterpillar India (P) Ltd. v. ACIT, Circle-I, Vellore (82 Taxmann.com 94) — Cited in 6 Judgments | BharatTax