Catering Services (P) Ltd. Vs. DCIT 43 DTR 397 (Del) (Trib) v. Metallizing Equipment Co. (P.) Ltd. Vs. ACIT

148 Taxmann 76High Court2005#19185 most cited
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judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2018 to 2021.

Judgments citing Catering Services (P) Ltd. Vs. DCIT 43 DTR 397 (Del) (Trib) v. Metallizing Equipment Co. (P.) Ltd. Vs. ACIT

DCIT, Circle, Sriganganagar vs. M/S. Kanda Edible Oil P. Ltd., Sriganganagar

In the result, appeal of the revenue is dismissed and CO of the assessee is allowed

ITA 191/JODH/2019[2015-16]Status: DisposedITAT Jodhpur01 Feb 2021AY 2015-16

Bench: Shri Sandeep Gosain & Shri Manoj Kumar Aggarwald.C.I.T. Vs. M/S Kanda Edible Oil Pvt. Ltd. Circle, E 173, Udyog Vihar Sriganganagar. Sriganganagar. Pan No. Aacck 7754 Q

Section 36(1)(iii)

…IN THE INCOME TAX APPELLATE TRIBUNAL, JODHPUR BENCH, JODHPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI MANOJ KUMAR AGGARWAL ACCOUNTANT MEMBER D.C.I.T. Vs. M/s Kanda Edible Oil Pvt. Ltd. Circle, E 173, Udyog Vihar Sriganganagar. Sriganganagar. PAN No. AACCK 7754 Q C.O. No. 17/JODH/2019 (Arising out of ITA No. 191/JODH/2019 (Assessment Year: 2015-16) M/s Kanda Edible Oil Pvt. Ltd. cuke D.C.I.T. Vs. E 173, Udyog Vihar Circle, Sriganganagar. Sriganganagar. PAN No. AACCK 7754 Q Objector iRespondent Revenue by Shri A.S. Yadav, JCIT DR Assessee by Shri P.C. Parwal, CA Date of Hearing 04.11.2020 Date of Prono…

DCIT, Circle, Sriganganagar vs. M/S. Kanda Edible Oil P. Ltd., Sriganganagar

In the result, appeal of the revenue is dismissed and CO of the assessee is partly allowed

ITA 190/JODH/2019[2014-15]Status: DisposedITAT Jodhpur01 Feb 2021AY 2014-15

Bench: Shri Sandeep Gosain & Shri Manoj Kumar Aggarwald.C.I.T. Vs. M/S Kanda Edible Oil Pvt. Ltd. Circle, E 173, Udyog Vihar Sriganganagar. Sriganganagar. Pan No. Aacck 7754 Q

Section 36(1)(iii)Section 40A(2)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL, JODHPUR BENCH, JODHPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI MANOJ KUMAR AGGARWAL ACCOUNTANT MEMBER D.C.I.T. Vs. M/s Kanda Edible Oil Pvt. Ltd. Circle, E 173, Udyog Vihar Sriganganagar. Sriganganagar. PAN No. AACCK 7754 Q C.O. No. 16/JODH/2019 (Arising out of ITA No. 190/JODH/2019 (Assessment Year: 2014-15) M/s Kanda Edible Oil Pvt. Ltd. cuke D.C.I.T. Vs. E 173, Udyog Vihar Circle, Sriganganagar. Sriganganagar. PAN No. AACCK 7754 Q Objector iRespondent Revenue by Shri A.S. Yadav, JCIT DR Assessee by Shri P.C. Parwal, CA Date of Hearing 04.11.2020 Date of Prono…

M/S Partap Fabrics Pvt. Ltd., Ambala Cantt vs. DCIT, Circle, Ambala

In the result, the appeal of the assessee is allowed

ITA 1269/CHANDI/2019[2016-17]Status: DisposedITAT Chandigarh15 Jun 2020AY 2016-17
For Appellant: Shri Rohit Goyal, CAFor Respondent: Shri Daya Inder Singh Sidhu, Addl. CIT

…आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण,च"डीगढ़ "यायपीठ च"डीगढ़ "यायपीठ ‘बी बी.’, च"डीगढ़ च"डीगढ़ आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण च"डीगढ़ "यायपीठ च"डीगढ़ "यायपीठ च"डीगढ़ च"डीगढ़ बी बी IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH ‘B’ CHANDIGARH "ीमती "ीमती "दवा "ीमती "ीमती "दवा "दवा "सह "दवा "सह "सह, "याियक "सह "याियक "याियक सद"य "याियक सद"य सद"य एवं सद"य एवं एवं, एवं एवं एवं एवं "ीमती एवं "ीमती "ीमती अ"पूणा" "ीमती अ"पूणा" अ"पूणा" गु"ा अ"पूणा" गु"ा गु"ा, लेखा गु"ा लेखा लेखा सद"य लेखा सद"य सद"य सद"य BEFORE: SMT. DIVA SINGH, JM & SMT.ANNAPURNA GUPTA, AM आयकर अपील अपील संसंसंसं./ ITA No. 1269/CHD/2019 आयकर आयक…

M/S Vallabh Yarns Pvt. Ltd., Ludhiana vs. JCIT, R-2, Ludhiana

In the result, the appeal of the assessee is allowed

ITA 1250/CHANDI/2017[2010-11]Status: DisposedITAT Chandigarh28 Mar 2018AY 2010-11

Bench: Shri Sanjay Garg & Ms.Annapurna Guptam/S Vallabh Yarns Pvt. Ltd., Vs. The J.C.I.T., B-Xxiv/353/1, Sunder Nagar, Range-2, Ludhiana. Pan: Aaacv5322K (Appellant) (Respondent)

For Appellant: Shri Amarjit Kamboj, CAFor Respondent: Smt.Chanderkanta, Sr.DR

…IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH ‘B’, CHANDIGARH BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND MS.ANNAPURNA GUPTA, ACCOUNTANT MEMBER M/s Vallabh Yarns Pvt. Ltd., Vs. The J.C.I.T., B-XXIV/353/1, Sunder Nagar, Range-2, Ludhiana. PAN: AAACV5322K (Appellant) (Respondent) Appellant by : Shri Amarjit Kamboj, CA Respondent by : Smt.Chanderkanta, Sr.DR Date of hearing : 22.03.2018 Date of Pronouncement : 28.03.2018 ORDER PER ANNAPURNA GUPTA, A.M.: This appeal has been preferred by the assessee against the order of Ld. Commissioner of Income Tax(Appeals)-2, Ludhiana [hereinafter referred to as ‘CI…