Cart Processor Ltd. v. DCIT

94 Taxmann.com 429High Court2018#16315 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2025.

Judgments citing Cart Processor Ltd. v. DCIT

AMIT KUMAR,DELHI vs. INCOME TAX OFFICER, WARD 1(1), GUWAHATI, INCOME TAS OFFICER

ITA 33/GTY/2024[2021-22]Status: DisposedITAT Guwahati25 Jun 2025AY 2021-22

Bench: SHRI MANOMOHAN DAS, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

Section 133(6)Section 250Section 69CSection 70

…IN THE INCOME TAX APPELLATE TRIBUNAL GUWAHATI BENCH, GUWAHATI (VIRTUAL HEARING AT KOLKATA) SHRI MANOMOHAN DAS, JUDICIAL MEMBER SHRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No. 32/GTY/2024 Assessment Year 2017-18 & I.T.A. No. 33/GTY/2024 Assessment Year 2021-22 Amit Kumar, Flat No. 734, Modern Apartment, Sector-15, Rohini, Delhi - 110089 [PAN: AKGPK7676Q] .....................…...……………....Appellant vs. Income Tax Officer, Ward 1(1), Guwahati, Aayakar Bhawan, Christian Basti, G.S. Road - 781005 ............…..…..................... Respondent Appearances by: Assessee represented by : Suresh Gupta, FCA Depa…

AMIT KUMAR,DELHI vs. INCOME TAX OFFICER, WARD 1(1), GUWAHATI, INCOME TAX OFFICER

ITA 32/GTY/2024[2017-18]Status: DisposedITAT Guwahati25 Jun 2025AY 2017-18

Bench: SHRI MANOMOHAN DAS, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

Section 133(6)Section 250Section 69CSection 70

…IN THE INCOME TAX APPELLATE TRIBUNAL GUWAHATI BENCH, GUWAHATI (VIRTUAL HEARING AT KOLKATA) SHRI MANOMOHAN DAS, JUDICIAL MEMBER SHRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No. 32/GTY/2024 Assessment Year 2017-18 & I.T.A. No. 33/GTY/2024 Assessment Year 2021-22 Amit Kumar, Flat No. 734, Modern Apartment, Sector-15, Rohini, Delhi - 110089 [PAN: AKGPK7676Q] .....................…...……………....Appellant vs. Income Tax Officer, Ward 1(1), Guwahati, Aayakar Bhawan, Christian Basti, G.S. Road - 781005 ............…..…..................... Respondent Appearances by: Assessee represented by : Suresh Gupta, FCA Depa…

PATEL AMBALAL LAXMANDAS NI CO.,AHMEDABAD vs. THE ACIT, CENTRAL CIRCLE-2(3), AHMEDABAD

In the result, all the appeals filed by the Assessee are hereby dismissed

ITA 1018/AHD/2019[2011-12]Status: DisposedITAT Ahmedabad22 Jul 2022AY 2011-12
For Appellant: Shri Suresh Gandhi, A.RFor Respondent: Shri V.K. Singh, Sr.D.R
Section 131Section 133ASection 143(2)Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “C” BENCH Before: Ms. Annapurna Gupta, Accountant Member And Shri T.R. Senthil Kumar, Judicial Member ITA Nos. 1014, 1016 & 1018/Ahd/2019 Assessment Years 2009-10 to 2011-12 Patel Ambalal The Asst.CIT, Laxmandas Ni Co. 297, Central Circle-2(3), Sahjanand Market, 1st Vs Ahmedabad Floor, Pankor Naka, (Respondent) Ratanpole, Ahmedabad- 380001 PAN No: AAHPF1818J (Appellant) Appellant by : Shri Suresh Gandhi, A.R. Respondent by : Shri V.K. Singh, Sr.D.R. Date of hearing : 13-06-2022 Date of pronouncement : 22-07-2022 आदेश/ORDER PER : T.R. SENTHIL KUMAR, JUDICI…

PATEL AMBALAL LAXMANDAS NI CO.,AHMEDABAD vs. THE ACIT, CENTRAL CIRCLE-2(3), AHMEDABAD

In the result, all the appeals filed by the Assessee are hereby dismissed

ITA 1016/AHD/2019[2010-11]Status: DisposedITAT Ahmedabad22 Jul 2022AY 2010-11
For Appellant: Shri Suresh Gandhi, A.RFor Respondent: Shri V.K. Singh, Sr.D.R
Section 131Section 133ASection 143(2)Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “C” BENCH Before: Ms. Annapurna Gupta, Accountant Member And Shri T.R. Senthil Kumar, Judicial Member ITA Nos. 1014, 1016 & 1018/Ahd/2019 Assessment Years 2009-10 to 2011-12 Patel Ambalal The Asst.CIT, Laxmandas Ni Co. 297, Central Circle-2(3), Sahjanand Market, 1st Vs Ahmedabad Floor, Pankor Naka, (Respondent) Ratanpole, Ahmedabad- 380001 PAN No: AAHPF1818J (Appellant) Appellant by : Shri Suresh Gandhi, A.R. Respondent by : Shri V.K. Singh, Sr.D.R. Date of hearing : 13-06-2022 Date of pronouncement : 22-07-2022 आदेश/ORDER PER : T.R. SENTHIL KUMAR, JUDICI…

PATEL AMBALAL LAXMANDAS NI CO.,AHMEDABAD vs. THE ACIT, CENTRAL CIRCLE-2(3), AHMEDABAD

In the result, all the appeals filed by the Assessee are hereby dismissed

ITA 1014/AHD/2019[2009-10]Status: DisposedITAT Ahmedabad22 Jul 2022AY 2009-10
For Appellant: Shri Suresh Gandhi, A.RFor Respondent: Shri V.K. Singh, Sr.D.R
Section 131Section 133ASection 143(2)Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “C” BENCH Before: Ms. Annapurna Gupta, Accountant Member And Shri T.R. Senthil Kumar, Judicial Member ITA Nos. 1014, 1016 & 1018/Ahd/2019 Assessment Years 2009-10 to 2011-12 Patel Ambalal The Asst.CIT, Laxmandas Ni Co. 297, Central Circle-2(3), Sahjanand Market, 1st Vs Ahmedabad Floor, Pankor Naka, (Respondent) Ratanpole, Ahmedabad- 380001 PAN No: AAHPF1818J (Appellant) Appellant by : Shri Suresh Gandhi, A.R. Respondent by : Shri V.K. Singh, Sr.D.R. Date of hearing : 13-06-2022 Date of pronouncement : 22-07-2022 आदेश/ORDER PER : T.R. SENTHIL KUMAR, JUDICI…

BLA POWER HOLDING PRIVATE LIMITED,MUMBAI vs. INCOME TAX OFFICER CIRCLE-3(1)(2), MUMBAI

In the result, the appeal of the assessee is allowed

ITA 217/MUM/2019[2010-11]Status: DisposedITAT Mumbai10 Jul 2019AY 2010-11

Bench: Shri Rajesh Kumar & Shri Ram Lal Negiassessment Year: 2010-11

For Appellant: Shri Madhur Agarwal, A.RFor Respondent: Shri H.N. Singh, D.R
Section 143Section 143(1)Section 147Section 148Section 234BSection 271Section 68Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “B”, MUMBAI BEFORE SHRI RAJESH KUMAR, ACCOUNTANT MEMBER AND SHRI RAM LAL NEGI, JUDICIAL MEMBER Assessment Year: 2010-11 M/s. BLA Power Holding Income Tax Officer, Pvt. Ltd., Circle – 3(1)(2), 84, Maker Chamber III, Vs. Room No.607, 6th Floor, Nariman Point, Aayakar Bhavan, Mumbai – 400 021 M.K. Road, PAN: AADCB 3577H Mumbai - 400020 (Appellant) (Respondent) Present for: Assessee by : Shri Madhur Agarwal, A.R. Revenue by : Shri H.N. Singh, D.R. Date of Hearing : 03.06.2019 Date of Pronouncement : 10.07.2019 O R D E R Per Rajesh Kumar, Accountant Member: Th…

Cart Processor Ltd. v. DCIT (94 Taxmann.com 429) — Cited in 6 Judgments | BharatTax