Capital IQ Information Systems (India) (P.) Ltd. v. Asstt. CIT

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judgments rely on this decision, according to BharatTax’s citation analysis of 366,315 Indian tax judgments — from 2018 to 2021.

Judgments citing Capital IQ Information Systems (India) (P.) Ltd. v. Asstt. CIT

Tata Securities P. Ltd., Mumbai vs. DCIT Cir. - 4(2)(1), Mumbai

In the result, appeal is allowed

ITA 3589/MUM/2019[2013-14]Status: DisposedITAT Mumbai09 Jul 2021AY 2013-14

Bench: Shri Saktijit Dey & Shri Rajesh Kumarassessment Year: 2013-14 M/S Tata Securities Limited, The Deputy Commissioner Of C/O Kalyaniwalla & Mistry Llp, Income Tax -4(2)(1), 2Nd Floor, Esplanade House, 29 Room No. 669, 6Th Floor, Hazarimal Somani Marg, Fort, Vs. Aayakar Bhawan, M.K. Road, Mumbai- 400001 Mumbai - 400020 Pan: Aaact2150R (Appellant) (Respondent) Assessee By : Shri M.M. Golvala (Ar) Revenue By : Shri Vijay Kumar Menon (Dr) Date Of Hearing: 23/06/2021 Date Of Pronouncement: 09/07/2021

For Appellant: Shri M.M. Golvala (AR)For Respondent: Shri Vijay Kumar Menon (DR)

Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “E”, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI RAJESH KUMAR, ACCOUNTANT MEMBER Assessment Year: 2013-14 M/s Tata Securities Limited, The Deputy Commissioner of C/o Kalyaniwalla and Mistry LLP, Income Tax -4(2)(1), 2nd Floor, Esplanade House, 29 Room No. 669, 6th Floor, Hazarimal Somani Marg, Fort, Vs. Aayakar Bhawan, M.K. Road, Mumbai- 400001 Mumbai - 400020 PAN: AAACT2150R (Appellant) (Respondent) Assessee by : Shri M.M. Golvala (AR) Revenue by : Shri Vijay Kumar Menon (DR) Date of Hearing: 23/06/2021 Date of Pronouncement: 09/07/2021 O R D E…

J.P Morgan Advisors India P.Ltd, Mumbai vs. DCIT RG 3(2), Mumbai

In the result, appeal is partly allowed

ITA 990/MUM/2014[2009-10]Status: DisposedITAT Mumbai19 Jun 2019AY 2009-10

Bench: Shri Saktijit Dey & Shri Manoj Kumar Aggarwal

For Appellant: Shri Madhur AgrawalFor Respondent: Shri Anand Mohan

Section 143(3)Section 144C(13)

…IN THE INCOME TAX APPELLATE TRIBUNAL “K” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER ITA no.990/Mum./2014 (Assessment Year : 2009–10) J.P. Morgan Advisors India Pvt. Ltd. J.P. Morgan Tower, Off CST Road ……………. Appellant Kalina, Santacruz (E), Mumbai 400 098 PAN – AABCJ4509K v/s Dy. Commissioner of Income Tax ……………. Respondent Range–3(2), Mumbai IT(TP)A no.1754/Mum./2014 (Assessment Year : 2009–10) Dy. Commissioner of Income Tax ……………. Appellant Range–3(2), Mumbai v/s J.P. Morgan Advisors India Pvt. Ltd. J.P. Morgan Tower, Off CST Road ……………. Respond…

ITO 10(3)(2), Mumbai vs. Jardine Lloyed Thompson P.Ltd, Mumbai

In the result, appeal is dismissed

ITA 2181/MUM/2014[2009-10]Status: DisposedITAT Mumbai12 Jun 2019AY 2009-10

Bench: Shri Saktijit Dey & Shri Manoj Kumar Aggarwal

For Appellant: Shri Nishant Thakkar a/wFor Respondent: Shri Anand Mohan

…IN THE INCOME TAX APPELLATE TRIBUNAL “K” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER ITA no.2181/Mum./2014 (Assessment Year : 2009–10) Income Tax Officer ……………. Appellant Ward–10(3)–2, Mumbai v/s Jardine Lloyed Thompson Pvt. Ltd. 1103, 11th Floor, Kensingston SEZ Hiranandani Business Park ……………. Respondent Powai, Mumbai 400 076 PAN – AABCJ8288K Assessee by : Shri Nishant Thakkar a/w Ms. Jasmin Amalsadwala Revenue by : Shri Anand Mohan Date of Hearing – 03.04.2019 Date of Order – 12.06.2019 O R D E R PER SAKTIJIT DEY. J.M. Aforesaid appeal at th…

Effective Teleservices Pvt. Ltd., Gandhinagar vs. The Dy.CIT, Gandhinagar Circle, Gandhinagar

In the result the appeal of the assessee is partly allowed

ITA 3077/AHD/2015[2010-11]Status: DisposedITAT Ahmedabad13 May 2019AY 2010-11

Bench: Shri Waseem Ahmed & M/S. Madhumita Royआयकर अपील सं./I.T.A. No. 3077/Ahd/2015 ("नधा"रण वष" / Assessment Year :2010-11) बनाम/ Effective Teleservices Pvt. Ltd. Dcit, Gandhinagar Circle, 1St Floor, It Tower Iv, Vs. Gandhinagar. Infocity, Nr. Infroda Circle, Gandhinagar – 382009 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaa Ce9 318 E (अपीलाथ" /Appellant) (""यथ" / Respondent) .. अपीलाथ" ओर से /Appellant By : Dhinal Shah, Ar ""यथ" क" ओर से / Respondent By: Apporva Bharadwaj, Sr. Dr सुनवाई क" तार"ख / Date Of Hearing 25/02/2019 घोषणा क" तार"ख /Date Of Pronouncement 13/05/2019 आदेश/O R D E R Per Waseem Ahmed - Am:

For Appellant: Dhinal Shah, ARFor Respondent: Apporva Bharadwaj, Sr. DR

Section 234BSection 271Section 27U

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘D’ अहमदाबाद IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And M/s. MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./I.T.A. No. 3077/Ahd/2015 ("नधा"रण वष" / Assessment Year :2010-11) बनाम/ Effective Teleservices Pvt. Ltd. DCIT, Gandhinagar Circle, 1st Floor, IT Tower IV, Vs. Gandhinagar. Infocity, Nr. Infroda Circle, Gandhinagar – 382009 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAA CE9 318 E (अपीलाथ" /Appellant) (""यथ" / Respondent) .. अपीलाथ" ओर से /Appellant by : Dhinal Shah, AR ""यथ" क" ओर से / Respondent by: Apporva Bh…

M/S. Cengage Learning India Pvt. Ltd., New Delhi vs. DCIT, New Delhi

In the result appeal filed by the assessee stands partly allowed

ITA 6484/DEL/2012[2008-09]Status: DisposedITAT Delhi19 Jul 2018AY 2008-09

Bench: Shri Rs Syal & Smt. Beena A Pillaia.Y. 2008-09

Section 10ASection 133(6)Section 143Section 92C(2)Section 92C(3)Section 92D

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: ‘I-1’, NEW DELHI BEFORE SHRI RS SYAL, VICE PRESIDENT AND SMT. BEENA A PILLAI, JUDICIAL MEMBER A.Y. 2008-09 Cengage Learning India Dy.CIT, Circle 3(1) P Ltd. vs. New Delhi 418, FIE, Patparganj New Delhi 110 092 PAN: AACCT5522B (Appellant) (Respondent) Assessee by Dr.Shashwat Bajpai, Adv. Sh. Sharad Agarwal, Adv. Department by Sh. Sanjay I Bara, CIT,DR Date of Hearing 16/07/2018 Date of Pronouncement 19/07/2018 ORDER PER BEENA A PILLAI, JUDICIAL MEMBER Present appeal has been filed by assessee against the final assessment order dated 29/10/12 passed by Ld. AC…

Effective Teleservices Pvt. Ltd., Gandhinagar vs. The ACIT, Gandhinagar Circle, Gandhinagar

In the result, the appeal filed by the Assessee is allowed

ITA 2411/AHD/2014[2009-10]Status: DisposedITAT Ahmedabad15 Jan 2018AY 2009-10

Bench: Shri N.K. Billaiya & Shri Mahavir Prasad)

For Appellant: Shri Dhinal Shah, ARFor Respondent: Shri V.K. Singh, Sr. D.R

Section 10A

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH (BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER & SHRI MAHAVIR PRASAD, JUDICIAL MEMBER) ITA. No: 2411/AHD/2014 (Assessment Year: 2009-10) Effective Teleservices Pvt. V/S Asst. Commissioner of Ltd. 1st Floor, IT Tower Income Tax, Gandhinagar IV, Infocity, Nr. Indroda Circle, Gandhinagar Circle Gandhinagar- 382009 (Appellant) (Respondent) PAN: AAACE9318E Appellant by : Shri Dhinal Shah, AR Respondent by : Shri V.K. Singh, Sr. D.R. (आदेश)/ORDER Date of hearing : 08 -01-2018 Date of Pronouncement : 16 -01-2018 PER N.K. BILLAIYA, ACCOUNTANT MEMBER…