Calcutta Discount Co. Ltd. v. Income-tax Officer, Companies District 1, Calcutta

2 SCR 241Reported decision1961#9039 most cited
12

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2018.

Judgments citing Calcutta Discount Co. Ltd. v. Income-tax Officer, Companies District 1, Calcutta

MAILAVARAPU ANANTHA NAGA NARASIMHA SRIKANTH vs. THE DY. CIT,, VISAKHAPATNAM

In the result, the appeal of the assessees in appeal No

ITA 185/VIZ/2017[2008-2009]Status: DisposedITAT Visakhapatnam30 May 2018AY 2008-2009

Bench: Shri V. Durga Rao, Hon’Ble & Shri D.S. Sunder Singh, Hon’Ble1. Sathi Suryanarayana Reddy Dcit, Kutukuluru Village Vs. Central Circle-1 East Godavari Dist. Visakhapatnam Pan No.Aqsps0318M 2. Kovvuri Adi Reddy, Vs. Dcit, D.No. 59-19-12, Jagannathpuram, Central Circle-1, Kakinada Basti, E.G. District. Visakhapatnam. Pan No. Akypa 7366 B 3. Tadi China Venkata Reddy Vs. Dcit, Anaparthi Village, Central Circle-1 East Godavari District. Visakhapatnam Pan No.Alqpt 6801 P 4. Kovvuri Vijaya Suhdhara Reddy, Vs. Dcit, D.No. 6-64, Kondukuru Central Circle-1 Village,Bikkavolumandal, Visakhapatnam East Godavari Dist. Pan No. Btxpk 4927 K

Section 132Section 148

…ITA Nos.179-189/VIZ/2017 (Kovvuri Adi Reddy & Others) IN THE INCOME TAX APPELLATE TRIBUNAL VISAKHAPATNAM BENCH, VISAKHAPATNAM BEFORE SHRI V. DURGA RAO, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER 1. Sathi Suryanarayana Reddy DCIT, Kutukuluru Village Vs. Central Circle-1 East Godavari Dist. Visakhapatnam PAN No.AQSPS0318M 2. Kovvuri Adi Reddy, Vs. DCIT, D.No. 59-19-12, Jagannathpuram, Central Circle-1, Kakinada Basti, E.G. District. Visakhapatnam. PAN No. AKYPA 7366 B 3. Tadi China Venkata Reddy Vs. DCIT, Anaparthi Village, Central Circle-1 East Godavari District. Visakhapatnam PAN…