Shri D. Kumar, Chennai vs. ITO, Ncw - 8 (3), Chennai
In the result, the appeal of the assessee in ITA
ITA 2223/CHNY/2019[2016-17]Status: DisposedITAT Chennai08 Nov 2023AY 2016-17
Bench: Shri Mahavir Singh & Shri Manjunatha.G
For Appellant: Shri. Bhagavath Krishnan, AdvFor Respondent: Shri. ARV Sreenivasan, Addl. CIT
Section 143(3)Section 2Section 2(14)
…आयकर अपीलीय अिधकरण, ‘ए’, "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL, ‘ A’ BENCH : CHENNAI "ी महावीर "संह, उपा"य" एवं "ी मंजुनाथ. जी, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND SHRI MANJUNATHA.G, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. 2223/CHNY/2019 िनधा"रण वष" /Assessment year :2016-2017. Shri. D. Kumar, 85, Balaji Nagar 3rd Street, Vs. The Income Tax Officer, Alwarthirunagar, Non Corporate Ward 8(3) Chennai 600 087. Chennai 600 034. [PAN AQFPK 0646R] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellant by : Shri. Bhagavath Krishnan, Adv ""यथ" क" ओर से /Respondent by : S…
