Brooke Bond India Ltd. v. Commissioner of Income Tax, W.B.III, Calcutta

10 SCC 362Reported decision1997#16370 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2016 to 2017.

Judgments citing Brooke Bond India Ltd. v. Commissioner of Income Tax, W.B.III, Calcutta

Commissioner of Income Tax vs. M/S Virat Investment and Merca

ITA/37/2005HC Delhi19 Jan 2017

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

Section 143Section 57

…ITA Nos.709/2004, 37/2005 & 636/2004 Page 1 of 9 $~37&38 * IN THE HIGH COURT OF DELHI AT NEW DELHI Decided on 19.01.2017 + ITA Nos.709/2004, 37/2005 & 636/2004 COMMISSIONER OF INCOME TAX VI ..... Appellant Through: Mr. Zoheb Hossain, Sr. Standing Counsel in both appeals. versus M/S VIRAT INVESTMENT & MERCANTILE CO. ..... Respondent Through: Mr. Shashwat Bajpai with Mr. Sharad Agarwal, Advocates. CORAM: HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE NAJMI WAZIRI S.RAVINDRA BHAT, J.(ORAL) 1. Learned counsel for the parties submit…

Commissioner of Income Tax VI vs. M/S Virat Investment & Mercant

ITA/636/2004HC Delhi19 Jan 2017

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

Section 143Section 57

…ITA Nos.709/2004, 37/2005 & 636/2004 Page 1 of 9 $~37&38 * IN THE HIGH COURT OF DELHI AT NEW DELHI Decided on 19.01.2017 + ITA Nos.709/2004, 37/2005 & 636/2004 COMMISSIONER OF INCOME TAX VI ..... Appellant Through: Mr. Zoheb Hossain, Sr. Standing Counsel in both appeals. versus M/S VIRAT INVESTMENT & MERCANTILE CO. ..... Respondent Through: Mr. Shashwat Bajpai with Mr. Sharad Agarwal, Advocates. CORAM: HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE NAJMI WAZIRI S.RAVINDRA BHAT, J.(ORAL) 1. Learned counsel for the parties submit…

Commissioner of Income Tax VI vs. M/S Virat Investment & Mercant

ITA/709/2004HC Delhi19 Jan 2017

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

Section 143Section 57

…ITA Nos.709/2004, 37/2005 & 636/2004 Page 1 of 9 $~37&38 * IN THE HIGH COURT OF DELHI AT NEW DELHI Decided on 19.01.2017 + ITA Nos.709/2004, 37/2005 & 636/2004 COMMISSIONER OF INCOME TAX VI ..... Appellant Through: Mr. Zoheb Hossain, Sr. Standing Counsel in both appeals. versus M/S VIRAT INVESTMENT & MERCANTILE CO. ..... Respondent Through: Mr. Shashwat Bajpai with Mr. Sharad Agarwal, Advocates. CORAM: HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE NAJMI WAZIRI S.RAVINDRA BHAT, J.(ORAL) 1. Learned counsel for the parties submit…

M/S.Shasun Chemicals and Drugs Ltd vs. Commissioner of Income Tax, Chennai

The appeals are allowed

C.A. No.-009611-009611 - 2016Supreme Court16 Sept 2016
Section 35D

…Page 1 JUDGMENT 1 REPORTABLE IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CIVIL APPEAL NO(S).9611 OF 2016 (Arising out of SLP(C)No. 31962 of 2011) M/S. SHASUN CHEMICALS AND DRUGS LTD. APPELLANT(S) VERSUS COMMISSIONER OF INCOME TAX-II, CHENNAI RESPONDENT(S) WITH CIVIL APPEAL NO.9612 OF 2016 (Arising out of SLP(C)No.33503 of 2011) J U D G M E N T A.K.SIKRI, J. Leave granted. 2. Matter heard finally. 3. Two issues are raised in these appeals by the appellant/assessee, which is a public limited company engaged in the business of manufacture and sale o…

M/S.Shasun Chemicals and Drugs Ltd vs. Commissioner of Income Tax, Chennai

The appeals are allowed

C.A. No.-009611-009611 - 2016Supreme Court16 Sept 2016
Section 35D

…Page 1 JUDGMENT 1 REPORTABLE IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CIVIL APPEAL NO(S).9611 OF 2016 (Arising out of SLP(C)No. 31962 of 2011) M/S. SHASUN CHEMICALS AND DRUGS LTD. APPELLANT(S) VERSUS COMMISSIONER OF INCOME TAX-II, CHENNAI RESPONDENT(S) WITH CIVIL APPEAL NO.9612 OF 2016 (Arising out of SLP(C)No.33503 of 2011) J U D G M E N T A.K.SIKRI, J. Leave granted. 2. Matter heard finally. 3. Two issues are raised in these appeals by the appellant/assessee, which is a public limited company engaged in the business of manufacture and sale o…

Brooke Bond India Ltd. v. Commissioner of Income Tax, W.B.III, Calcutta (10 SCC 362) — Cited in 5 Judgments | BharatTax