Brahmiya v. ITO

229 Taxmann.com 558High Court#19969 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2021 to 2021.

Judgments citing Brahmiya v. ITO

Shri Balkrushna Ravichandra Mehta, Mumbai vs. The DCIT, Circle-2, Rajkot

ITA 2/RJT/2021[2007-08]Status: DisposedITAT Rajkot22 Jun 2021AY 2007-08

Bench: Shri Amarjit Singh & Ms. Madhumita Roy

For Respondent: Shri Om Prakash , CIT DR
Section 132Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT (Through Virtual Court) BEFORE SHRI AMARJIT SINGH, ACCOUNTANT MEMBER & MS. MADHUMITA ROY, JUDICIAL MEMBER S. Appeal A.Y. Appellant Respondent No. 1. IT(SS)A No. 2006-07 Ravichandra V. Mehta DCIT 7 th Floor, Mansarovar 10/Rjt/2018 Central Cir-2, Apartments, Royal Park-6, Rajkot Kalawad Road, Rajkot-360001 (ALOPM4962A) 2. IT(SS)A No. 2007-08 Ravichandra V. Mehta DCIT 7 th Floor, Mansarovar 11/Rjt/2018 Central Cir-2, Apartments, Royal Park-6, Rajkot Kalawad Road, Rajkot-360001 (ALOPM4962A) 3. IT(SS)A No. 2008-09 Ravichandra V. Mehta DCIT 7 th Floor, Mansaro…

Shri Balkrushna Ravichandra Mehta, Mumbai vs. The DCIT, Circle-2, Rajkot

ITA 1/RJT/2021[2006-07]Status: DisposedITAT Rajkot22 Jun 2021AY 2006-07

Bench: Shri Amarjit Singh & Ms. Madhumita Roy

For Respondent: Shri Om Prakash , CIT DR
Section 132Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT (Through Virtual Court) BEFORE SHRI AMARJIT SINGH, ACCOUNTANT MEMBER & MS. MADHUMITA ROY, JUDICIAL MEMBER S. Appeal A.Y. Appellant Respondent No. 1. IT(SS)A No. 2006-07 Ravichandra V. Mehta DCIT 7 th Floor, Mansarovar 10/Rjt/2018 Central Cir-2, Apartments, Royal Park-6, Rajkot Kalawad Road, Rajkot-360001 (ALOPM4962A) 2. IT(SS)A No. 2007-08 Ravichandra V. Mehta DCIT 7 th Floor, Mansarovar 11/Rjt/2018 Central Cir-2, Apartments, Royal Park-6, Rajkot Kalawad Road, Rajkot-360001 (ALOPM4962A) 3. IT(SS)A No. 2008-09 Ravichandra V. Mehta DCIT 7 th Floor, Mansaro…

The Assistant Commissioner of Income Tax, Central Circle-2, Rajkot vs. Shri Balkrishna R. Mehta, Rajkot

ITA 121/RJT/2020[2007-08]Status: DisposedITAT Rajkot22 Jun 2021AY 2007-08

Bench: Shri Amarjit Singh & Ms. Madhumita Roy

For Respondent: Shri Om Prakash , CIT DR
Section 132Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT (Through Virtual Court) BEFORE SHRI AMARJIT SINGH, ACCOUNTANT MEMBER & MS. MADHUMITA ROY, JUDICIAL MEMBER S. Appeal A.Y. Appellant Respondent No. 1. IT(SS)A No. 2006-07 Ravichandra V. Mehta DCIT 7 th Floor, Mansarovar 10/Rjt/2018 Central Cir-2, Apartments, Royal Park-6, Rajkot Kalawad Road, Rajkot-360001 (ALOPM4962A) 2. IT(SS)A No. 2007-08 Ravichandra V. Mehta DCIT 7 th Floor, Mansarovar 11/Rjt/2018 Central Cir-2, Apartments, Royal Park-6, Rajkot Kalawad Road, Rajkot-360001 (ALOPM4962A) 3. IT(SS)A No. 2008-09 Ravichandra V. Mehta DCIT 7 th Floor, Mansaro…

The Assistant Commissioner of Income Tax, Central Circle-2, Rajkot vs. Shri Balkrishna R. Mehta, Rajkot

ITA 120/RJT/2020[2006-07]Status: DisposedITAT Rajkot22 Jun 2021AY 2006-07

Bench: Shri Amarjit Singh & Ms. Madhumita Roy

For Respondent: Shri Om Prakash , CIT DR
Section 132Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT (Through Virtual Court) BEFORE SHRI AMARJIT SINGH, ACCOUNTANT MEMBER & MS. MADHUMITA ROY, JUDICIAL MEMBER S. Appeal A.Y. Appellant Respondent No. 1. IT(SS)A No. 2006-07 Ravichandra V. Mehta DCIT 7 th Floor, Mansarovar 10/Rjt/2018 Central Cir-2, Apartments, Royal Park-6, Rajkot Kalawad Road, Rajkot-360001 (ALOPM4962A) 2. IT(SS)A No. 2007-08 Ravichandra V. Mehta DCIT 7 th Floor, Mansarovar 11/Rjt/2018 Central Cir-2, Apartments, Royal Park-6, Rajkot Kalawad Road, Rajkot-360001 (ALOPM4962A) 3. IT(SS)A No. 2008-09 Ravichandra V. Mehta DCIT 7 th Floor, Mansaro…