SHREEJI DEVELOPERS,VADODARA, GUJARAT vs. INCOME TAX OFFICER, WARD 3(1)(2), AAYAKAR BHAVAN, VADODARA
In the result, the appeal filed by the assessee is allowed
ITA 1526/AHD/2024[2017-18]Status: DisposedITAT Ahmedabad29 Oct 2024AY 2017-18
Bench: Ms. Suchitra Kamble & Shri Makarand V. Mahadeokarआयकर अपील सं /Ita No.1526/Ahd/2024 िनधा"रण वष" /Assessment Year : 2017-18 Shreeji Developers The Income Tax Officer बनाम/ Nishad Residency Ward-3(1)(2) V/S. Flat -5, 3Rd Floor Vadodara 19, Vinayak Society Near Natubhai Circle, Gotri Vadodara – 390 007 "थायी लेखा सं./Pan: Adbfs 9273 P अपीलाथ%/ (Appellant) &' यथ%/ (Respondent) Assessee By : Shri Karan Shah, Ca Revenue By : Shri B.P. Srivastava, Sr.Dr सुनवाई की तारीख/Date Of Hearing : 21/10/2024 घोषणा की तारीख /Date Of Pronouncement: 29/10/2024 आदेश/O R D E R Per Makarand V. Mahadeokar, Am:
For Appellant: Shri Karan Shah, CAFor Respondent: Shri B.P. Srivastava, Sr.DR
Section 144BSection 147Section 148Section 69C
…आयकर अपीलीय अिधकरण, अहमदाबाद "ायपीठ “ए“, अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “ A ” BENCH, AHMEDABAD सु"ी सुिच"ा का"ले, "ाियक सद" एवं "ी मकरंद वसंत महादेवकर, लेखा सद" के सम"। ] ] BEFORE MS. SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRI MAKARAND V. MAHADEOKAR, ACCOUNTANT MEMBER आयकर अपील सं /ITA No.1526/Ahd/2024 िनधा"रण वष" /Assessment Year : 2017-18 Shreeji Developers The Income Tax Officer बनाम/ Nishad Residency Ward-3(1)(2) v/s. Flat -5, 3rd Floor Vadodara 19, Vinayak Society Near Natubhai Circle, Gotri Vadodara – 390 007 "थायी लेखा सं./PAN: ADBFS 9273 P अपीलाथ%/ (Appellant) &' यथ%/ (Respondent) Assess…