Bothra Shipping Services v. CIT-XII, Kolkatta

8 Taxmann.com 62Reported decision2010#25684 most cited
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judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2018 to 2020.

Judgments citing Bothra Shipping Services v. CIT-XII, Kolkatta

Shyam Sunder Bhagat, Pakur vs. ITO, Ward-3(4), Dhanbad

Appeal is partly allowed in above terms

ITA 376/RAN/2018[2010-11]Status: DisposedITAT Ranchi04 Mar 2020AY 2010-11

Bench: Shri S.S, Godaraassessment Year:2010-11

Section 143(3)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL RANCHI BENCH “SMC” RANCHI Before Shri S.S, Godara, Judicial Member Assessment Year:2010-11 Shyam Sunder Bhagat, Income Tax Officer, बनाम / Bhagat Para, Pakur-816107 Ward-3(4), Sri Hanumat V/s. [PAN No.ABLPB 2425 J] Niwas, St Xaviers Road, Sakrogarh, Sahibganj - 816109 .. अपीलाथ" /Appellant ""यथ" /Respondent Shri M.K. Chowdhury, Advocate अपीलाथ" क" ओर से/By Appellant Smt. Nisha Oraon Singhmarr, JCIT-DR ""यथ" क" ओर से/By Respondent 04-03-2020 सुनवाई क" तार"ख/Date of Hearing 04-03-2020 घोषणा क" तार"ख/Date of Pronouncement आदेश /O R D E R (Oral) This assessee’s appeal for ass…

Prasad Multi Services Pvt. Ltd., Ahmedabad vs. The ACIT, Circle-5, Ahmedabad

In the result, the appeal of the revenue and the appeal of the assessee are dismissed

ITA 960/AHD/2015[2011-12]Status: DisposedITAT Ahmedabad13 Aug 2018AY 2011-12
For Appellant: Shri T.P. Hemani, A.RFor Respondent: Shri V.K. Singh, Sr. D.R
Section 143(2)Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH Before: Shri Rajpal Yadav, Judicial Member And Shri Amarjit Singh, Accountant Member ITA No. 960 /Ahd/2015 Assessment Year 2011-12 M/s. Prasad Multi Services The ACIT, Pvt. Ltd. Office No., 306, Circle-5, Zodiac Square, S.G. Vs Ahmedabad-380015 Highway Opp. Gurudwara, (Respondent) Ahmedabad-380054 PAN: AACCP0464A (Appellant) ITA No. 1049 /Ahd/2015 Assessment Year 2011-12 The ACIT, M/s. Prasad Multi Services Circle-5, Pvt. Ltd. Office No., 306, Ahmedabad-380015 Vs Zodiac Square, S.G. (Appellant) Highway Opp. Gurudwara, Ahmedabad-380054 PAN: AACCP046…

The ACIT, Circle-5, Ahmedabad vs. M/S. Prasad Multi Services P. Ltd., Ahmedabad

In the result, the appeal of the revenue and the appeal of the assessee are dismissed

ITA 1049/AHD/2015[2011-12]Status: DisposedITAT Ahmedabad13 Aug 2018AY 2011-12
For Appellant: Shri T.P. Hemani, A.RFor Respondent: Shri V.K. Singh, Sr. D.R
Section 143(2)Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH Before: Shri Rajpal Yadav, Judicial Member And Shri Amarjit Singh, Accountant Member ITA No. 960 /Ahd/2015 Assessment Year 2011-12 M/s. Prasad Multi Services The ACIT, Pvt. Ltd. Office No., 306, Circle-5, Zodiac Square, S.G. Vs Ahmedabad-380015 Highway Opp. Gurudwara, (Respondent) Ahmedabad-380054 PAN: AACCP0464A (Appellant) ITA No. 1049 /Ahd/2015 Assessment Year 2011-12 The ACIT, M/s. Prasad Multi Services Circle-5, Pvt. Ltd. Office No., 306, Ahmedabad-380015 Vs Zodiac Square, S.G. (Appellant) Highway Opp. Gurudwara, Ahmedabad-380054 PAN: AACCP046…