Bombay Conductors & Electricals Limited v. OCIT 56 TT J(Ahd) 580

119 Taxmann 110High Court#14744 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2018 to 2018.

Judgments citing Bombay Conductors & Electricals Limited v. OCIT 56 TT J(Ahd) 580

DCIT Cen Cir 7(3), Mumbai vs. Galaxy Premises P.Ltd, Mumbai

The appeals of the Revenue are dismissed

ITA 7129/MUM/2016[2009-10]Status: DisposedITAT Mumbai13 Jul 2018AY 2009-10

Bench: Shri Joginder Singh & Shri G. Manjunatha

Section 132Section 269SSection 269TSection 271DSection 271E

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, ‘जी’,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “G”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member ITA NOs.7124 to 7129/Mum/2016 Assessment Years: 2007-08 to 2009-10 DCIT, M/s. Galaxy Premises Pvt. Central Circle-7(3), Ltd. बनाम/ Room No.655, 6th Floor, 216, Shah and Nahar Vs. Aayakar Bhavan, Industrial Road, Off. Dr. E. M.K. Road, Moses, Road, Worli, Mumbai-400020 Mumbai-400018 (राज"व /Revenue) ("नधा"रती /Assessee) P.A. No.AACCG4239L Shri Abhiji…

DCIT Cen Cir 7(3), Mumbai vs. Galaxy Premises P.Ltd, Mumbai

The appeals of the Revenue are dismissed

ITA 7128/MUM/2016[2008-09]Status: DisposedITAT Mumbai13 Jul 2018AY 2008-09

Bench: Shri Joginder Singh & Shri G. Manjunatha

Section 132Section 269SSection 269TSection 271DSection 271E

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, ‘जी’,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “G”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member ITA NOs.7124 to 7129/Mum/2016 Assessment Years: 2007-08 to 2009-10 DCIT, M/s. Galaxy Premises Pvt. Central Circle-7(3), Ltd. बनाम/ Room No.655, 6th Floor, 216, Shah and Nahar Vs. Aayakar Bhavan, Industrial Road, Off. Dr. E. M.K. Road, Moses, Road, Worli, Mumbai-400020 Mumbai-400018 (राज"व /Revenue) ("नधा"रती /Assessee) P.A. No.AACCG4239L Shri Abhiji…

DCIT Cen Cir 7(3), Mumbai vs. Galaxy Premises P.Ltd, Mumbai

The appeals of the Revenue are dismissed

ITA 7127/MUM/2016[2008-09]Status: DisposedITAT Mumbai13 Jul 2018AY 2008-09

Bench: Shri Joginder Singh & Shri G. Manjunatha

Section 132Section 269SSection 269TSection 271DSection 271E

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, ‘जी’,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “G”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member ITA NOs.7124 to 7129/Mum/2016 Assessment Years: 2007-08 to 2009-10 DCIT, M/s. Galaxy Premises Pvt. Central Circle-7(3), Ltd. बनाम/ Room No.655, 6th Floor, 216, Shah and Nahar Vs. Aayakar Bhavan, Industrial Road, Off. Dr. E. M.K. Road, Moses, Road, Worli, Mumbai-400020 Mumbai-400018 (राज"व /Revenue) ("नधा"रती /Assessee) P.A. No.AACCG4239L Shri Abhiji…

DCIT Cen Cir 7(3), Mumbai vs. Galaxy Premises P.Ltd, Mumbai

The appeals of the Revenue are dismissed

ITA 7126/MUM/2016[2008-09]Status: DisposedITAT Mumbai13 Jul 2018AY 2008-09

Bench: Shri Joginder Singh & Shri G. Manjunatha

Section 132Section 269SSection 269TSection 271DSection 271E

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, ‘जी’,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “G”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member ITA NOs.7124 to 7129/Mum/2016 Assessment Years: 2007-08 to 2009-10 DCIT, M/s. Galaxy Premises Pvt. Central Circle-7(3), Ltd. बनाम/ Room No.655, 6th Floor, 216, Shah and Nahar Vs. Aayakar Bhavan, Industrial Road, Off. Dr. E. M.K. Road, Moses, Road, Worli, Mumbai-400020 Mumbai-400018 (राज"व /Revenue) ("नधा"रती /Assessee) P.A. No.AACCG4239L Shri Abhiji…

DCIT Cen Cir 7(3), Mumbai vs. Galaxy Premises P.Ltd, Mumbai

The appeals of the Revenue are dismissed

ITA 7125/MUM/2016[2007-08]Status: DisposedITAT Mumbai13 Jul 2018AY 2007-08

Bench: Shri Joginder Singh & Shri G. Manjunatha

Section 132Section 269SSection 269TSection 271DSection 271E

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, ‘जी’,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “G”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member ITA NOs.7124 to 7129/Mum/2016 Assessment Years: 2007-08 to 2009-10 DCIT, M/s. Galaxy Premises Pvt. Central Circle-7(3), Ltd. बनाम/ Room No.655, 6th Floor, 216, Shah and Nahar Vs. Aayakar Bhavan, Industrial Road, Off. Dr. E. M.K. Road, Moses, Road, Worli, Mumbai-400020 Mumbai-400018 (राज"व /Revenue) ("नधा"रती /Assessee) P.A. No.AACCG4239L Shri Abhiji…

DCIT Cen Cir 7(3), Mumbai vs. Galaxy Premises P.Ltd, Mumbai

The appeals of the Revenue are dismissed

ITA 7124/MUM/2016[2007-08]Status: DisposedITAT Mumbai13 Jul 2018AY 2007-08

Bench: Shri Joginder Singh & Shri G. Manjunatha

Section 132Section 269SSection 269TSection 271DSection 271E

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, ‘जी’,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “G”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member ITA NOs.7124 to 7129/Mum/2016 Assessment Years: 2007-08 to 2009-10 DCIT, M/s. Galaxy Premises Pvt. Central Circle-7(3), Ltd. बनाम/ Room No.655, 6th Floor, 216, Shah and Nahar Vs. Aayakar Bhavan, Industrial Road, Off. Dr. E. M.K. Road, Moses, Road, Worli, Mumbai-400020 Mumbai-400018 (राज"व /Revenue) ("नधा"रती /Assessee) P.A. No.AACCG4239L Shri Abhiji…

Bombay Conductors & Electricals Limited v. OCIT 56 TT J(Ahd) 580 (119 Taxmann 110) — Cited in 6 Judgments | BharatTax