Bisazza India (P.) Ltd. v. Deputy Commissioner of Income-tax, Circle-1(1)(2), Ahmedabad

97 Taxmann.com 432Reported decision2018#21695 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2018 to 2022.

Judgments citing Bisazza India (P.) Ltd. v. Deputy Commissioner of Income-tax, Circle-1(1)(2), Ahmedabad

Zeta Interactive Systems (India) Private Limited, Hyderabad vs. Income Tax Officer, Ward-17(4), Hyderabad

Appeal of the assessee is partly allowed

ITA 1812/HYD/2017[2011-13]Status: DisposedITAT Hyderabad07 Jun 2022AY 2011-13

Bench: Shri R.K. Panda & Shri Laliet Kumarassessment Year: 2011-12

For Appellant: Sri P.V.S.S. PrasadFor Respondent: Sri T. Sunil Goutam, DR

…ITA No 1812 of 2017 Zeta Interactive Systems India P Ltd Hyderabad IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad Before Shri R.K. Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member Assessment Year: 2011-12 Zeta Interactive Systems Vs. Income Tax Officer (India) Pvt. Ltd, Hyderabad Ward 17(4) PAN:AAACZ2688N Hyderabad (Appellant) (Respondent) Assessee by: Sri P.V.S.S. Prasad Revenue by: Sri T. Sunil Goutam, DR Date of hearing: 01/06/2022 Date of pronouncement: 07/06/2022 ORDER Per Laliet Kumar, J.M. This is assessee’s appeal for the A.Y 2011-12 against the order of the C…

Gemstone Glass Pvt. Ltd., Kadi vs. The Dy. CIT, Circle-3(1)(1), Ahmedabad

In the result, appeal is allowed in the terms indicated above

ITA 414/AHD/2017[2012-13]Status: DisposedITAT Ahmedabad23 Oct 2018AY 2012-13

Bench: Shri Waseem Ahmed & Ms. Madhumita Roy1. It(Tp)A No.3533/Ahd/2015 - Ay 2010-11 2. It(Tp)A No.3631/Ahd/2015 - Ay 2011-12 3. It (Tp)A No.414/Ahd/2017 - Ay 2012-13

For Appellant: Shri Suhail DuttFor Respondent: Ms. Vasundhara Upmanyu, CIT-DR
Section 143(3)Section 144CSection 154

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER & Ms. MADHUMITA ROY, JUDICIAL MEMBER 1. IT(TP)A No.3533/Ahd/2015 - AY 2010-11 2. IT(TP)A No.3631/Ahd/2015 - AY 2011-12 3. IT (TP)A No.414/Ahd/2017 - AY 2012-13 Gemstone Glass Pvt.Ltd. Vs. The DCIT (successor in Pino Bisazza Circle-3(1)(1) Glass Pvt.Ltd.) Ahmedabad Plot No.12-E, GIDC Estate Gujarat Kadi [PAN No. AABCP 8041 Q) (Appellant) .. (Respondent) Appellant by : Shri Suhail Dutt, Shri Pawan Agarwal & Shri Sanjay R. Shah, ARs Respondent by : Ms. Vasundhara Upmanyu, CIT-DR Date of Hearing : 09/10/201…

Gemstone Glass Pvt. Ltd., (Successor in Pino Bisaza Glass Pvt. Ltd.), Kadi vs. The Dy.CIT, Circle-3(1)(1), Ahmedabad

In the result, appeal is allowed in the terms indicated above

ITA 3631/AHD/2015[2011-12]Status: DisposedITAT Ahmedabad23 Oct 2018AY 2011-12

Bench: Shri Waseem Ahmed & Ms. Madhumita Roy1. It(Tp)A No.3533/Ahd/2015 - Ay 2010-11 2. It(Tp)A No.3631/Ahd/2015 - Ay 2011-12 3. It (Tp)A No.414/Ahd/2017 - Ay 2012-13

For Appellant: Shri Suhail DuttFor Respondent: Ms. Vasundhara Upmanyu, CIT-DR
Section 143(3)Section 144CSection 154

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER & Ms. MADHUMITA ROY, JUDICIAL MEMBER 1. IT(TP)A No.3533/Ahd/2015 - AY 2010-11 2. IT(TP)A No.3631/Ahd/2015 - AY 2011-12 3. IT (TP)A No.414/Ahd/2017 - AY 2012-13 Gemstone Glass Pvt.Ltd. Vs. The DCIT (successor in Pino Bisazza Circle-3(1)(1) Glass Pvt.Ltd.) Ahmedabad Plot No.12-E, GIDC Estate Gujarat Kadi [PAN No. AABCP 8041 Q) (Appellant) .. (Respondent) Appellant by : Shri Suhail Dutt, Shri Pawan Agarwal & Shri Sanjay R. Shah, ARs Respondent by : Ms. Vasundhara Upmanyu, CIT-DR Date of Hearing : 09/10/201…

Gemstone Glass Pvt. Ltd., (Successor in Pino Bisaza Glass Pvt. Ltd.), Kadi vs. The Dy.CIT, Circle-3(1)(1), Ahmedabad

In the result, appeal is allowed in the terms indicated above

ITA 3533/AHD/2015[2010-11]Status: DisposedITAT Ahmedabad23 Oct 2018AY 2010-11

Bench: Shri Waseem Ahmed & Ms. Madhumita Roy1. It(Tp)A No.3533/Ahd/2015 - Ay 2010-11 2. It(Tp)A No.3631/Ahd/2015 - Ay 2011-12 3. It (Tp)A No.414/Ahd/2017 - Ay 2012-13

For Appellant: Shri Suhail DuttFor Respondent: Ms. Vasundhara Upmanyu, CIT-DR
Section 143(3)Section 144CSection 154

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER & Ms. MADHUMITA ROY, JUDICIAL MEMBER 1. IT(TP)A No.3533/Ahd/2015 - AY 2010-11 2. IT(TP)A No.3631/Ahd/2015 - AY 2011-12 3. IT (TP)A No.414/Ahd/2017 - AY 2012-13 Gemstone Glass Pvt.Ltd. Vs. The DCIT (successor in Pino Bisazza Circle-3(1)(1) Glass Pvt.Ltd.) Ahmedabad Plot No.12-E, GIDC Estate Gujarat Kadi [PAN No. AABCP 8041 Q) (Appellant) .. (Respondent) Appellant by : Shri Suhail Dutt, Shri Pawan Agarwal & Shri Sanjay R. Shah, ARs Respondent by : Ms. Vasundhara Upmanyu, CIT-DR Date of Hearing : 09/10/201…

Bisazza India (P.) Ltd. v. Deputy Commissioner of Income-tax, Circle-1(1)(2), Ahmedabad (97 Taxmann.com 432) — Cited in 4 Judgments | BharatTax