Bioved Research Society v. CIT(E)

91 Taxmann.com 268High Court2018#18413 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2021 to 2022.

Judgments citing Bioved Research Society v. CIT(E)

Society for Welfare Awareness Research and Guidance, Delhi vs. ITO (Exemptions), Ward 2(2), New Delhi

In the result, appeal of the assessee is allowed

ITA 4702/DEL/2019[2011-12]Status: DisposedITAT Delhi27 Apr 2022AY 2011-12

Bench: Shri R. K. Panda[Assessment Year: 2011-12]

Section 12ASection 133ASection 143(2)Section 147Section 148Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH, ‘SMC’: NEW DELHI BEFORE SHRI R. K. PANDA, ACCOUNTANT MEMBER [Assessment Year: 2011-12] Society for Welfare Income Tax Officer(Exemption), Awareness Research Ward-2(2), Guidance, Vs W-151, Greater Kailash-II, RZ-2705/30, New Delhi-110048 Sheel Bhawan, Main Jagdamba Road, Tughalakabad Extension, Delhi-110019 PAN-AADAS6285R Assessee Revenue Assessee by Sh. Mayank Patawari, CA Revenue by Sh. Om Prakash Sr. DR Date of Hearing 28.03.2022 Date of Pronouncement 27.04.2022 ORDER PER R.K. PANDA, AM, This appeal filed by the assessee is directed against the order dated…

Shri Mohan Thakur, Mumbai vs. A.C.I.T. Cent. Cir. 8(4), Mumbai

ITA 1437/MUM/2018[2013-14]Status: DisposedITAT Mumbai24 May 2021AY 2013-14
Section 69

…THE INCOME TAX APPELLATE TRIBUNAL “D” Bench, Mumbai Shri Shamim Yahya (AM) & Shri Amarjit Singh (JM) I.T.A. No. 1434/Mum/2018 (Assessment Year 2009-10) I.T.A. No. 1435/Mum/2018 (Assessment Year 2011-12) I.T.A. No. 1436/Mum/2018 (Assessment Year 2012-13) I.T.A. No. 1437/Mum/2018 (Assessment Year 2013-14) Vs. ACIT, CC-8(4) Shri Mohan Thakur 4, Flora Villa, 35, St. 6th Floor Andrews Road, Bandra(W) Aayakar Bhavan Mumbai-400 050. M.K. Road Churchgate PAN : AAAPT2966N Mumbai-400 020. (Appellant) (Respondent) Assessee by Dr. K. Shivram Department by Shri Bharat Anohle Date of Hearing 01.03.2021 Date of Pronouncemen…

Shri Mohan Thakur, Mumbai vs. A.C.I.T. Cent. Cir. 8(4), Mumbai

ITA 1436/MUM/2018[2012-13]Status: DisposedITAT Mumbai24 May 2021AY 2012-13
Section 69

…THE INCOME TAX APPELLATE TRIBUNAL “D” Bench, Mumbai Shri Shamim Yahya (AM) & Shri Amarjit Singh (JM) I.T.A. No. 1434/Mum/2018 (Assessment Year 2009-10) I.T.A. No. 1435/Mum/2018 (Assessment Year 2011-12) I.T.A. No. 1436/Mum/2018 (Assessment Year 2012-13) I.T.A. No. 1437/Mum/2018 (Assessment Year 2013-14) Vs. ACIT, CC-8(4) Shri Mohan Thakur 4, Flora Villa, 35, St. 6th Floor Andrews Road, Bandra(W) Aayakar Bhavan Mumbai-400 050. M.K. Road Churchgate PAN : AAAPT2966N Mumbai-400 020. (Appellant) (Respondent) Assessee by Dr. K. Shivram Department by Shri Bharat Anohle Date of Hearing 01.03.2021 Date of Pronouncemen…

Shri Mohan Thakur, Mumbai vs. A.C.I.T. Cent. Cir. 8(4), Mumbai

ITA 1435/MUM/2018[2011-12]Status: DisposedITAT Mumbai24 May 2021AY 2011-12
Section 69

…THE INCOME TAX APPELLATE TRIBUNAL “D” Bench, Mumbai Shri Shamim Yahya (AM) & Shri Amarjit Singh (JM) I.T.A. No. 1434/Mum/2018 (Assessment Year 2009-10) I.T.A. No. 1435/Mum/2018 (Assessment Year 2011-12) I.T.A. No. 1436/Mum/2018 (Assessment Year 2012-13) I.T.A. No. 1437/Mum/2018 (Assessment Year 2013-14) Vs. ACIT, CC-8(4) Shri Mohan Thakur 4, Flora Villa, 35, St. 6th Floor Andrews Road, Bandra(W) Aayakar Bhavan Mumbai-400 050. M.K. Road Churchgate PAN : AAAPT2966N Mumbai-400 020. (Appellant) (Respondent) Assessee by Dr. K. Shivram Department by Shri Bharat Anohle Date of Hearing 01.03.2021 Date of Pronouncemen…

Shri Mohan Thakur, Mumbai vs. A.C.I.T. Cent. Cir. 8(4), Mumbai

ITA 1434/MUM/2018[2009-10]Status: DisposedITAT Mumbai24 May 2021AY 2009-10
Section 69

…THE INCOME TAX APPELLATE TRIBUNAL “D” Bench, Mumbai Shri Shamim Yahya (AM) & Shri Amarjit Singh (JM) I.T.A. No. 1434/Mum/2018 (Assessment Year 2009-10) I.T.A. No. 1435/Mum/2018 (Assessment Year 2011-12) I.T.A. No. 1436/Mum/2018 (Assessment Year 2012-13) I.T.A. No. 1437/Mum/2018 (Assessment Year 2013-14) Vs. ACIT, CC-8(4) Shri Mohan Thakur 4, Flora Villa, 35, St. 6th Floor Andrews Road, Bandra(W) Aayakar Bhavan Mumbai-400 050. M.K. Road Churchgate PAN : AAAPT2966N Mumbai-400 020. (Appellant) (Respondent) Assessee by Dr. K. Shivram Department by Shri Bharat Anohle Date of Hearing 01.03.2021 Date of Pronouncemen…

Bioved Research Society v. CIT(E) (91 Taxmann.com 268) — Cited in 5 Judgments | BharatTax