Binjusari Properties P Ltd. Vs ACIT 164 TTJ 417 (Hyedearbad) Binjusari Properties P Ltd. v. ACIT

167 TTJ 194Income Tax Appellate Tribunal#23024 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 344,197 Indian tax judgments — from 2022 to 2022.

Issues it is cited on

section 269uasection 2(47)(v)section 53asection 53section 2(47)full value of considerationsection 269stamp duty valuesection 50csection 50long term capital gainsfair market value

Judgments citing Binjusari Properties P Ltd. Vs ACIT 164 TTJ 417 (Hyedearbad) Binjusari Properties P Ltd. v. ACIT

Assistant Commissioner of Income Tax 25(3), Mumbai vs. Pankaj Enterprises, Mumbai

In the result, both the appeals of the Revenue for AY 2012

ITA 4876/MUM/2017[2012-13]Status: DisposedITAT Mumbai06 Jul 2022AY 2012-13

Bench: Shri Om Prakash Kant () & Shri Pavan Kumar Gadale () Assessment Year: 2012-13 Pankaj Enterprises, Jt. Cit Range-25(3), C/O Shankarlal Jain & Assoicates Pritashkar Bhavan, Bkc, 12, Engineer Building, 265, Vs. Bandra (E), Princess Street, Mumbai-400051. Mumbai-400 002. Pan No. Aacfp 3044 K Appellant Respondent Assessment Year: 2009-10 & Assessment Year: 2012-13 Asst. Commissioner Of Income Tax- M/S Pankaj Enterprises, 25(3), Plot No. 1, Behind Ice Factory, Room No. 601, C-10, 6Th Floor, Vs. Saki Vihar Road, Chandivali, Pratyakshakar Bhavan, Bandra Mumbai-400072. Kurla Complex, Bandra (East), Mumbai-400051. Pan No. Aacfp 3044 K Appellant Respondent Co No. 313/Mum/2018 (Ita No. 4875/Mum/2017) Assessment Year: 2009-10 & Co No. 312/Mum/2018 (Ita No. 4876/Mum/2017) Assessment Year: 2012-13

For Appellant: Mr. Shankarlal L. Jain, ARFor Respondent: Mr. Jasdeep Singh, CIT-DR

…P &H) CS Atwal Vs CIT 378 ITR 244 ( P &H) 2. Binjusari Properties P Ltd. Vs ACIT 164 TTJ 417 (Hyedearbad) Binjusari Properties P Ltd. Vs ACIT 164 TTJ 417 (Hyedearbad) Binjusari Properties P Ltd. Vs ACIT 164 TTJ 417 (Hyedearbad) 3. Dilip Anand Vazirani Vs ITO 167 TTJ 194(Bom) Dilip Anand Vazirani Vs ITO 167 TTJ 194(Bom) Dilip Anand Vazirani Vs ITO 167 TTJ 194(Bom) 4. Shri Sadia Shaikh Tax Appeal No. 11 Shri Sadia Shaikh Tax Appeal No. 11 of 2013 dated 02/12/13 ( of 2013 dated 02/12/13 ( Karnataka) Karnataka) 5. Balveer Singh Maini 398 ITR 531 (SC) Balveer Singh Maini 398 ITR 531 (SC) 6. Faradin Khan 304 CTR 299 (…

Assistant Commissioner of Income Tax 25(3), Mumbai vs. Pankaj Enterprises, Mumbai

In the result, both the appeals of the Revenue for AY 2012

ITA 4875/MUM/2017[2009-10]Status: DisposedITAT Mumbai06 Jul 2022AY 2009-10

Bench: Shri Om Prakash Kant () & Shri Pavan Kumar Gadale () Assessment Year: 2012-13 Pankaj Enterprises, Jt. Cit Range-25(3), C/O Shankarlal Jain & Assoicates Pritashkar Bhavan, Bkc, 12, Engineer Building, 265, Vs. Bandra (E), Princess Street, Mumbai-400051. Mumbai-400 002. Pan No. Aacfp 3044 K Appellant Respondent Assessment Year: 2009-10 & Assessment Year: 2012-13 Asst. Commissioner Of Income Tax- M/S Pankaj Enterprises, 25(3), Plot No. 1, Behind Ice Factory, Room No. 601, C-10, 6Th Floor, Vs. Saki Vihar Road, Chandivali, Pratyakshakar Bhavan, Bandra Mumbai-400072. Kurla Complex, Bandra (East), Mumbai-400051. Pan No. Aacfp 3044 K Appellant Respondent Co No. 313/Mum/2018 (Ita No. 4875/Mum/2017) Assessment Year: 2009-10 & Co No. 312/Mum/2018 (Ita No. 4876/Mum/2017) Assessment Year: 2012-13

For Appellant: Mr. Shankarlal L. Jain, ARFor Respondent: Mr. Jasdeep Singh, CIT-DR

…P &H) CS Atwal Vs CIT 378 ITR 244 ( P &H) 2. Binjusari Properties P Ltd. Vs ACIT 164 TTJ 417 (Hyedearbad) Binjusari Properties P Ltd. Vs ACIT 164 TTJ 417 (Hyedearbad) Binjusari Properties P Ltd. Vs ACIT 164 TTJ 417 (Hyedearbad) 3. Dilip Anand Vazirani Vs ITO 167 TTJ 194(Bom) Dilip Anand Vazirani Vs ITO 167 TTJ 194(Bom) Dilip Anand Vazirani Vs ITO 167 TTJ 194(Bom) 4. Shri Sadia Shaikh Tax Appeal No. 11 Shri Sadia Shaikh Tax Appeal No. 11 of 2013 dated 02/12/13 ( of 2013 dated 02/12/13 ( Karnataka) Karnataka) 5. Balveer Singh Maini 398 ITR 531 (SC) Balveer Singh Maini 398 ITR 531 (SC) 6. Faradin Khan 304 CTR 299 (…

Pankaj Enterprises, Mumbai vs. Jt CIT RG 25(3), Mumbai

In the result, both the appeals of the Revenue for AY 2012

ITA 3773/MUM/2017[2012-13]Status: DisposedITAT Mumbai06 Jul 2022AY 2012-13

Bench: Shri Om Prakash Kant () & Shri Pavan Kumar Gadale () Assessment Year: 2012-13 Pankaj Enterprises, Jt. Cit Range-25(3), C/O Shankarlal Jain & Assoicates Pritashkar Bhavan, Bkc, 12, Engineer Building, 265, Vs. Bandra (E), Princess Street, Mumbai-400051. Mumbai-400 002. Pan No. Aacfp 3044 K Appellant Respondent Assessment Year: 2009-10 & Assessment Year: 2012-13 Asst. Commissioner Of Income Tax- M/S Pankaj Enterprises, 25(3), Plot No. 1, Behind Ice Factory, Room No. 601, C-10, 6Th Floor, Vs. Saki Vihar Road, Chandivali, Pratyakshakar Bhavan, Bandra Mumbai-400072. Kurla Complex, Bandra (East), Mumbai-400051. Pan No. Aacfp 3044 K Appellant Respondent Co No. 313/Mum/2018 (Ita No. 4875/Mum/2017) Assessment Year: 2009-10 & Co No. 312/Mum/2018 (Ita No. 4876/Mum/2017) Assessment Year: 2012-13

For Appellant: Mr. Shankarlal L. Jain, ARFor Respondent: Mr. Jasdeep Singh, CIT-DR

…P &H) CS Atwal Vs CIT 378 ITR 244 ( P &H) 2. Binjusari Properties P Ltd. Vs ACIT 164 TTJ 417 (Hyedearbad) Binjusari Properties P Ltd. Vs ACIT 164 TTJ 417 (Hyedearbad) Binjusari Properties P Ltd. Vs ACIT 164 TTJ 417 (Hyedearbad) 3. Dilip Anand Vazirani Vs ITO 167 TTJ 194(Bom) Dilip Anand Vazirani Vs ITO 167 TTJ 194(Bom) Dilip Anand Vazirani Vs ITO 167 TTJ 194(Bom) 4. Shri Sadia Shaikh Tax Appeal No. 11 Shri Sadia Shaikh Tax Appeal No. 11 of 2013 dated 02/12/13 ( of 2013 dated 02/12/13 ( Karnataka) Karnataka) 5. Balveer Singh Maini 398 ITR 531 (SC) Balveer Singh Maini 398 ITR 531 (SC) 6. Faradin Khan 304 CTR 299 (…

Binjusari Properties P Ltd. Vs ACIT 164 TTJ 417 (Hyedearbad) Binjusari Properties P Ltd. v. ACIT (167 TTJ 194) — Cited in 3 Judgments | BharatTax