Bini Builders (P) Ltd. v. DCIT, Central

118 Taxmann.com 447Income Tax Appellate Tribunal2020#14738 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2021 to 2023.

Also reported as

185 ITD 236

Issues it is cited on

Judgments citing Bini Builders (P) Ltd. v. DCIT, Central

Bini Builders (P) Ltd. v. DCIT, Central (118 Taxmann.com 447) — Cited in 6 Judgments | BharatTax