Bhura Exports Limited v. The Income Tax Officer (TDS)

365 ITR 548High Court2014#12694 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2015 to 2015.

Judgments citing Bhura Exports Limited v. The Income Tax Officer (TDS)

Director of Income Tax vs. Jet Lite (India) Ltd

The appeals are disposed of in the above terms with no order as to

ITA - 205 / 2002HC Delhi04 Nov 2015
Section 260A

…ITA Nos. 204/2002 & batch matters Page 1 of 42 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: September 15, 2015 Date of decision: November 04, 2015 + ITA 204/2002 JET LITE (INDIA) LTD. ..... Appellant Through: Mr. S. Ganesh, Senior Advocate with Mr. U.A. Rana, Ms. Mrinal Elker Mazumdar and Mr. Himanshu Mehta, Advocates. versus COMMISSIONER OF INCOME TAX-XVI ........ Respondent Through: Mr. Rohit Madan, Senior Standing…

Jet Lite (India) Ltd vs. Commissioner of Income Tax- Xvi

The appeals are disposed of in the above terms with no order as to

ITA - 204 / 2002HC Delhi04 Nov 2015
Section 260A

…ITA Nos. 204/2002 & batch matters Page 1 of 42 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: September 15, 2015 Date of decision: November 04, 2015 + ITA 204/2002 JET LITE (INDIA) LTD. ..... Appellant Through: Mr. S. Ganesh, Senior Advocate with Mr. U.A. Rana, Ms. Mrinal Elker Mazumdar and Mr. Himanshu Mehta, Advocates. versus COMMISSIONER OF INCOME TAX-XVI ........ Respondent Through: Mr. Rohit Madan, Senior Standing…

Jet Lite (India) Ltd vs. Commissioner of Income Tax-Xvi

The appeals are disposed of in the above terms with no order as to

ITA/1206/2005HC Delhi04 Nov 2015
Section 260A

…ITA Nos. 204/2002 & batch matters Page 1 of 42 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: September 15, 2015 Date of decision: November 04, 2015 + ITA 204/2002 JET LITE (INDIA) LTD. ..... Appellant Through: Mr. S. Ganesh, Senior Advocate with Mr. U.A. Rana, Ms. Mrinal Elker Mazumdar and Mr. Himanshu Mehta, Advocates. versus COMMISSIONER OF INCOME TAX-XVI ........ Respondent Through: Mr. Rohit Madan, Senior Standing…

Jet Lite (India) Ltd vs. Commissioner of Income Tax-Xvi

The appeals are disposed of in the above terms with no order as to

ITA/204/2002HC Delhi04 Nov 2015
Section 260A

…ITA Nos. 204/2002 & batch matters Page 1 of 42 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: September 15, 2015 Date of decision: November 04, 2015 + ITA 204/2002 JET LITE (INDIA) LTD. ..... Appellant Through: Mr. S. Ganesh, Senior Advocate with Mr. U.A. Rana, Ms. Mrinal Elker Mazumdar and Mr. Himanshu Mehta, Advocates. versus COMMISSIONER OF INCOME TAX-XVI ........ Respondent Through: Mr. Rohit Madan, Senior Standing…

Jet Lite (India) Ltd vs. Commissioner of Income Tax-Xvi

The appeals are disposed of in the above terms with no order as to

ITA/128/2005HC Delhi04 Nov 2015
Section 260A

…ITA Nos. 204/2002 & batch matters Page 1 of 42 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: September 15, 2015 Date of decision: November 04, 2015 + ITA 204/2002 JET LITE (INDIA) LTD. ..... Appellant Through: Mr. S. Ganesh, Senior Advocate with Mr. U.A. Rana, Ms. Mrinal Elker Mazumdar and Mr. Himanshu Mehta, Advocates. versus COMMISSIONER OF INCOME TAX-XVI ........ Respondent Through: Mr. Rohit Madan, Senior Standing…

Jet Lite (India) Ltd vs. Commissioner of Income Tax-Xvi

The appeals are disposed of in the above terms with no order as to

ITA/205/2002HC Delhi04 Nov 2015
Section 260A

…ITA Nos. 204/2002 & batch matters Page 1 of 42 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: September 15, 2015 Date of decision: November 04, 2015 + ITA 204/2002 JET LITE (INDIA) LTD. ..... Appellant Through: Mr. S. Ganesh, Senior Advocate with Mr. U.A. Rana, Ms. Mrinal Elker Mazumdar and Mr. Himanshu Mehta, Advocates. versus COMMISSIONER OF INCOME TAX-XVI ........ Respondent Through: Mr. Rohit Madan, Senior Standing…

Jet Lite (India) Ltd vs. Commissioner of Income Tax-Xvi

The appeals are disposed of in the above terms with no order as to

ITA/86/2011HC Delhi04 Nov 2015
Section 260A

…ITA Nos. 204/2002 & batch matters Page 1 of 42 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: September 15, 2015 Date of decision: November 04, 2015 + ITA 204/2002 JET LITE (INDIA) LTD. ..... Appellant Through: Mr. S. Ganesh, Senior Advocate with Mr. U.A. Rana, Ms. Mrinal Elker Mazumdar and Mr. Himanshu Mehta, Advocates. versus COMMISSIONER OF INCOME TAX-XVI ........ Respondent Through: Mr. Rohit Madan, Senior Standing…

Jet Lite (India) Ltd vs. Commissioner of Income Tax-Xvi

The appeals are disposed of in the above terms with no order as to

ITA/1209/2005HC Delhi04 Nov 2015
Section 260A

…ITA Nos. 204/2002 & batch matters Page 1 of 42 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: September 15, 2015 Date of decision: November 04, 2015 + ITA 204/2002 JET LITE (INDIA) LTD. ..... Appellant Through: Mr. S. Ganesh, Senior Advocate with Mr. U.A. Rana, Ms. Mrinal Elker Mazumdar and Mr. Himanshu Mehta, Advocates. versus COMMISSIONER OF INCOME TAX-XVI ........ Respondent Through: Mr. Rohit Madan, Senior Standing…

Bhura Exports Limited v. The Income Tax Officer (TDS) (365 ITR 548) — Cited in 8 Judgments | BharatTax