Bhatkal Ramarao Prakash v. ITO

102 Taxmann.com 145Reported decision2019#18674 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2024.

Sections most often in play

Section 234A Section 234B Section 54F Section 250 Section 251 Section 253(1)(a)Section 270A

Issues it is cited on

section 54f section 54 long term capital gain section 234 section 23 section 143(2)transfer total income document interest

Judgments citing Bhatkal Ramarao Prakash v. ITO

ACIT, CIRCLE-24(1), MUMBAI, MUMBAI vs. NAKUL AGGARWAL, MUMBAI

In the result the appeal filed by the assessee stands allowed and appeal filed by the revenue stands dismissed

ITA 2833/MUM/2024[2017-18]Status: DisposedITAT Mumbai14 Oct 2024AY 2017-18

Bench: Smt. Beena Pillai () & Smt.Renu Jauhri ()

Section 250Section 253(1)(a)Section 54F

…1 ITA No.2833 /Mum/2024 ITA No.2551 /Mum/2024 Nakul Aggarwal IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “B”, MUMBAI BEFORE SMT. BEENA PILLAI (JUDICIAL MEMBER) AND SMT.RENU JAUHRI (ACCOUNTANT MEMBER) I.T.A. No.2551/Mum/2024 (Assessment year 2017-18) Nakul Aggarwal vs Assistant Commissioner of 1401, D N Nagar, Terra Wing Income Tax, Circle-24(1), C Mumbai Rustomjee Elements 601, Piramal Chambers, Andheri (W), Mumbai-400 Lalbaug, Parel, Mumbai-400 053 012 PAN : AIYPA3923A APPELLANT RESPONDENT I.T.A. No.2833/Mum/2024 (Assessment year 2017-18) ACIT, CIRCLE-24(1), Mumbai vs Nakul Aggarwal 601, Piramal Chambers…

NAKUL AGGARWAL,MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-24(1), MUMBAI

In the result the appeal filed by the assessee stands allowed and appeal filed by the revenue stands dismissed

ITA 2551/MUM/2024[2017-18]Status: DisposedITAT Mumbai14 Oct 2024AY 2017-18

Bench: Smt. Beena Pillai () & Smt.Renu Jauhri ()

Section 250Section 253(1)(a)Section 54F

DCIT-8(1)(2), MUMBAI vs. SHRI. ASHOK SANTU BHAVANI, MUMBAI

In the result, the appeal of the appellant is treated as allowed

ITA 6510/MUM/2019[2016-17]Status: DisposedITAT Mumbai24 Feb 2022AY 2016-17

Bench: Shri M Balaganesh & Shri Pavan Kumar Gadaledcit – 8(1)(2) Vs. Shri Ashok Santu Room No. 625, 6Th Floor Bhavnani Aayakar Bhavan, 22, New Pushpamilan, Mk Marg, Mumbai – 67 Worli Hills, Worli, 400 020. Mumbai – 400018

For Appellant: Mr.Mehul Jain.Sr.DRFor Respondent: Mr.Ajit Jain.AR

Section 143(2)Section 143(3)Section 54F

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI M BALAGANESH, ACCOUNTANT MEMBER & SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER DCIT – 8(1)(2) Vs. Shri Ashok Santu Room No. 625, 6th Floor Bhavnani Aayakar Bhavan, 22, New pushpamilan, MK Marg, Mumbai – 67 Worli Hills, Worli, 400 020. Mumbai – 400018 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AEUPB2016F Appellant .. Respondent Appellant by : Mr.Mehul Jain.Sr.DR Respondent by : Mr.Ajit Jain.AR Date of Hearing 18.02.2022 Date of Pronouncement 25.02.2022 आदेश / O R D E R PER PAVAN KUMAR GADALE JM: The revenue has filed the appeal against the order of…

N.RAVI ARUMUGAVELAN,CHENNAI vs. ITO INTERNATIONAL TAXATION 2(1), CHENNAI

In the result, the appeal filed by the assessee is allowed

ITA 2888/CHNY/2018[2015-16]Status: DisposedITAT Chennai15 Jul 2019AY 2015-16

Bench: Shri N.R.S. Ganesan & Shri Inturi Rama Rao] आयकर अपील सं./I.T.A. No. 2888/Chny2018 "नधा"रण वष" /Assessment Year : 2015-2016. Shri. N. Ravi Arumugavelan, Vs. The Income Tax Officer, C/O. P. Krishnan & Associates, Cas, International Taxation Ward 2(1) New No.20, 2Nd Street, Bsnl Building, Raghavan Colony, Ashok Nagar, Greams Road, Chennai 600 083. Chennai 600 006. [Pan Akzpr 9452J]

For Appellant: Shri. G. Baskar, AdvocateFor Respondent: Shri. Sridhar Dora, IRS, JCIT

Section 143(3)Section 234BSection 54F

…आयकर अपील"य अ"धकरण, ‘ए’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘ B’ BENCH : CHENNAI "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी इंटूर" रामा राव, लेखा सद"य के सम" [BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER] आयकर अपील सं./I.T.A. No. 2888/CHNY2018 "नधा"रण वष" /Assessment year : 2015-2016. Shri. N. Ravi Arumugavelan, Vs. The Income Tax Officer, C/o. P. Krishnan & Associates, CAs, International Taxation Ward 2(1) New No.20, 2nd Street, BSNL Building, Raghavan Colony, Ashok Nagar, Greams Road, Chennai 600 083. Chennai 600 006. [PAN AKZPR 9452J] (अपीलाथ"/Appella…