Bhaskar Roy v. ITO TDS

135 Taxmann.com 336Income Tax Appellate Tribunal2022#11076 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2022 to 2024.

Issues it is cited on

section 221section 200asection 234esection 200section 20section 234section 23income-tax officerreasonable causesection 25section 250india

Judgments citing Bhaskar Roy v. ITO TDS

Sushil Kumar Berlia, Siliguri vs. I.T.O., TDS, Ward - 5(2), Siliguri

In the result, all the appeals of assessee are allowed

ITA 1773/KOL/2024[2013-2014]Status: DisposedITAT Kolkata29 Nov 2024AY 2013-2014

Bench: Sri Rajesh Kumar & Pradip Kumar Choubey

Section 154Section 200ASection 200A(1)(c)Section 201ASection 220(2)Section 220ASection 234ESection 250

…आयकर अपीलीय अधिकरण कोलकाता 'सी' पीठ, कोलकाता में IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘C’ BENCH, KOLKATA श्री राजेश कुमार, लेखा सदस्य एवं श्री प्रदीप कुमार चौबे, न्याधयक सदस्य के समक्ष Before SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 1773/KOL/2024 Assessment Year: 2013-14 Sushil Kumar Berlia………………………………………………………..Appellant [PAN: ADIPB4820C] Vs. ITO, TDS, Ward-5(2), Siliguri................................................Respondent Appearances: Assessee represented by: Giridhar Dhelia, AR. Department represented by: Amuldeep Kaur, Addl. CIT, Sr. DR. Date of con…

Gulmarg Devlopment Authority, Baramula vs. Income Tax Officer ( TDS), Srinagar

ITA 109/ASR/2023[2016-17]Status: DisposedITAT Amritsar22 Jun 2023AY 2016-17

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 221Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR (VIRTUAL COURT) BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. Nos. 107 to 109/Asr/2023 Assessment Years: 2013-14, 2015-16 & 2016-17 Gulmarg Development V. Income Tax Officer, Authority, Executive Engg. (TDS), Srinagar Gulmarg Development Authority, Tangmar Baramulla Jammu & Kashmir 193402 [PAN: AMRG 11044F] (Respondent) (Appellant) Appellant by Sh. Mohd. Iqbal Untoo, CA Respondent by Sh. Prashant Singh, Sr. DR Date of Hearing : 19.06.2023 Date of Pronouncement : 22.06.2023 ORDER Per Bench: Th…

Gulmarg Devlopment Authority, Baramula vs. Income Tax Oficer ( TDS), Srinagar

ITA 108/ASR/2023[2015-16]Status: DisposedITAT Amritsar22 Jun 2023AY 2015-16

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 221Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR (VIRTUAL COURT) BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. Nos. 107 to 109/Asr/2023 Assessment Years: 2013-14, 2015-16 & 2016-17 Gulmarg Development V. Income Tax Officer, Authority, Executive Engg. (TDS), Srinagar Gulmarg Development Authority, Tangmar Baramulla Jammu & Kashmir 193402 [PAN: AMRG 11044F] (Respondent) (Appellant) Appellant by Sh. Mohd. Iqbal Untoo, CA Respondent by Sh. Prashant Singh, Sr. DR Date of Hearing : 19.06.2023 Date of Pronouncement : 22.06.2023 ORDER Per Bench: Th…

Gulmarg Devlopment Authority, Baramula vs. Income Tax Officer ( TDS), Srinagar

ITA 107/ASR/2023[2013-14]Status: DisposedITAT Amritsar22 Jun 2023AY 2013-14

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 221Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR (VIRTUAL COURT) BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. Nos. 107 to 109/Asr/2023 Assessment Years: 2013-14, 2015-16 & 2016-17 Gulmarg Development V. Income Tax Officer, Authority, Executive Engg. (TDS), Srinagar Gulmarg Development Authority, Tangmar Baramulla Jammu & Kashmir 193402 [PAN: AMRG 11044F] (Respondent) (Appellant) Appellant by Sh. Mohd. Iqbal Untoo, CA Respondent by Sh. Prashant Singh, Sr. DR Date of Hearing : 19.06.2023 Date of Pronouncement : 22.06.2023 ORDER Per Bench: Th…

Shivansh Infraestate Pvt. Ltd., Lucknow vs. Assistant Commissioner of Income Tax, Centeralized Processing Cell-TDS, Ghaziabad

In the result, all the appeals filed by the assessee are allowed

ITA 125/LKW/2022[2014-15]Status: DisposedITAT Lucknow26 Jul 2022AY 2014-15

Bench: Shri A.D. Jain & Shri T. S. Kapoor

Section 154Section 200ASection 220(2)Section 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW BENCH ‘A’, LUCKNOW BEFORE SHRI A.D. JAIN, VICE PRESIDENT AND SHRI T. S. KAPOOR, ACCOUNTANT MEMBER ITA No.121 to 125/Lkw/2022 Assessment Year: 2014-15 Shivansh Infraestate Pvt. Ltd., Vs. ACIT, 3rd Floor, Block-A, Surajdeep Central Processing Cell-TDS, Complex Ghaziabad, U.P. 201010 Jopling Road, Lucknow PAN: AAQCS 5896P (Appellant) (Respondent) Appellant by Shri Shubham Rastogi,CA Respondent by Shri Harish Gidwani, DR Date of hearing 20/07/2022 Date of pronouncement 26/07/2022 O R D E R PER BENCH: This is a group of five appeals filed against the separate orders of ld…

Shivansh Infraestate Pvt. Ltd., Lucknow vs. Assistant Commissioner of Income Tax, Centralized Processing Cell-TDS, Ghaziabad

In the result, all the appeals filed by the assessee are allowed

ITA 124/LKW/2022[2014-15]Status: DisposedITAT Lucknow26 Jul 2022AY 2014-15

Bench: Shri A.D. Jain & Shri T. S. Kapoor

Section 154Section 200ASection 220(2)Section 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW BENCH ‘A’, LUCKNOW BEFORE SHRI A.D. JAIN, VICE PRESIDENT AND SHRI T. S. KAPOOR, ACCOUNTANT MEMBER ITA No.121 to 125/Lkw/2022 Assessment Year: 2014-15 Shivansh Infraestate Pvt. Ltd., Vs. ACIT, 3rd Floor, Block-A, Surajdeep Central Processing Cell-TDS, Complex Ghaziabad, U.P. 201010 Jopling Road, Lucknow PAN: AAQCS 5896P (Appellant) (Respondent) Appellant by Shri Shubham Rastogi,CA Respondent by Shri Harish Gidwani, DR Date of hearing 20/07/2022 Date of pronouncement 26/07/2022 O R D E R PER BENCH: This is a group of five appeals filed against the separate orders of ld…

Shivansh Infraestate Pvt.Ltd., Lucknow vs. Assistant Commissioner of Income Tax. Centeralized Processing Cell-TDS\, Ghaziabad

In the result, all the appeals filed by the assessee are allowed

ITA 123/LKW/2022[2014-15]Status: DisposedITAT Lucknow26 Jul 2022AY 2014-15

Bench: Shri A.D. Jain & Shri T. S. Kapoor

Section 154Section 200ASection 220(2)Section 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW BENCH ‘A’, LUCKNOW BEFORE SHRI A.D. JAIN, VICE PRESIDENT AND SHRI T. S. KAPOOR, ACCOUNTANT MEMBER ITA No.121 to 125/Lkw/2022 Assessment Year: 2014-15 Shivansh Infraestate Pvt. Ltd., Vs. ACIT, 3rd Floor, Block-A, Surajdeep Central Processing Cell-TDS, Complex Ghaziabad, U.P. 201010 Jopling Road, Lucknow PAN: AAQCS 5896P (Appellant) (Respondent) Appellant by Shri Shubham Rastogi,CA Respondent by Shri Harish Gidwani, DR Date of hearing 20/07/2022 Date of pronouncement 26/07/2022 O R D E R PER BENCH: This is a group of five appeals filed against the separate orders of ld…

Shivansh Infraestate Pvt. Ltd., Lucknow vs. Assistant Commissioner of Income Tax, Centralized Processing Cell-TDS, Ghaziabad

In the result, all the appeals filed by the assessee are allowed

ITA 122/LKW/2022[2014-15]Status: DisposedITAT Lucknow26 Jul 2022AY 2014-15

Bench: Shri A.D. Jain & Shri T. S. Kapoor

Section 154Section 200ASection 220(2)Section 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW BENCH ‘A’, LUCKNOW BEFORE SHRI A.D. JAIN, VICE PRESIDENT AND SHRI T. S. KAPOOR, ACCOUNTANT MEMBER ITA No.121 to 125/Lkw/2022 Assessment Year: 2014-15 Shivansh Infraestate Pvt. Ltd., Vs. ACIT, 3rd Floor, Block-A, Surajdeep Central Processing Cell-TDS, Complex Ghaziabad, U.P. 201010 Jopling Road, Lucknow PAN: AAQCS 5896P (Appellant) (Respondent) Appellant by Shri Shubham Rastogi,CA Respondent by Shri Harish Gidwani, DR Date of hearing 20/07/2022 Date of pronouncement 26/07/2022 O R D E R PER BENCH: This is a group of five appeals filed against the separate orders of ld…

Shivansh Infraestate Pvt. Ltd., 3Rd. Floor, Block-A, Surajdeep Complex, Jopling Road, Lucknow vs. Assistant Commissioner of Income Tax, Centralized Processing Cell-TDS, Ghaziabad

In the result, all the appeals filed by the assessee are allowed

ITA 121/LKW/2022[2014-15]Status: DisposedITAT Lucknow26 Jul 2022AY 2014-15

Bench: Shri A.D. Jain & Shri T. S. Kapoor

Section 154Section 200ASection 220(2)Section 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW BENCH ‘A’, LUCKNOW BEFORE SHRI A.D. JAIN, VICE PRESIDENT AND SHRI T. S. KAPOOR, ACCOUNTANT MEMBER ITA No.121 to 125/Lkw/2022 Assessment Year: 2014-15 Shivansh Infraestate Pvt. Ltd., Vs. ACIT, 3rd Floor, Block-A, Surajdeep Central Processing Cell-TDS, Complex Ghaziabad, U.P. 201010 Jopling Road, Lucknow PAN: AAQCS 5896P (Appellant) (Respondent) Appellant by Shri Shubham Rastogi,CA Respondent by Shri Harish Gidwani, DR Date of hearing 20/07/2022 Date of pronouncement 26/07/2022 O R D E R PER BENCH: This is a group of five appeals filed against the separate orders of ld…

Bhaskar Roy v. ITO TDS (135 Taxmann.com 336) — Cited in 9 Judgments | BharatTax