Bharti Auto Products v. CIT

157 TTJ 1Income Tax Appellate Tribunal2013#19319 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 357,294 Indian tax judgments — from 2022 to 2023.

Issues it is cited on

section 206c(6)section 206c(6a)section 206c(7)section 206csection 206section 44aassessee in defaultsection 201(1)section 201chief commissionersection 44section 20

Judgments citing Bharti Auto Products v. CIT

Sh. Mohd. Javed Belim, Jodhpur vs. ACIT (TDS), Jodhpur

In the result, all the appeals of the assessee bearing ITA Nos

ITA 22/JODH/2017[2010-11]Status: DisposedITAT Jodhpur06 Dec 2023AY 2010-11

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 206CSection 206C(6)Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL JODHPUR BENCH,JODHPUR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. Nos. 20 to 22/Jodh/2017 Assessment Years.: 2008-09 to 2010-11 Sh. Mohd. Javed Belim, Vs. Asstt. Commissioner of C/o Rajendra Jain, Adv. 106, Income Tax, Akshay Deep Complex 5th B (TDS),Jodhpur. Road, Sardarpura, Jodhpur. [PAN: AEMPB0363H] (Respondent) (Appellant) Appellant by Smt. Raksha Birla, CA. Respondent by Sh. Laxman Singh Gurjar, Sr. DR Date of Hearing 20.11.2023 Date of Pronouncement 06.12.2023 ORDER Per:Bench: A batch of three (03) appeals of the same…

Sh. Mohd. Javed Belim, Jodhpur vs. ACIT (TDS), Jodhpur

In the result, all the appeals of the assessee bearing ITA Nos

ITA 21/JODH/2017[2009-10]Status: DisposedITAT Jodhpur06 Dec 2023AY 2009-10

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 206CSection 206C(6)Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL JODHPUR BENCH,JODHPUR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. Nos. 20 to 22/Jodh/2017 Assessment Years.: 2008-09 to 2010-11 Sh. Mohd. Javed Belim, Vs. Asstt. Commissioner of C/o Rajendra Jain, Adv. 106, Income Tax, Akshay Deep Complex 5th B (TDS),Jodhpur. Road, Sardarpura, Jodhpur. [PAN: AEMPB0363H] (Respondent) (Appellant) Appellant by Smt. Raksha Birla, CA. Respondent by Sh. Laxman Singh Gurjar, Sr. DR Date of Hearing 20.11.2023 Date of Pronouncement 06.12.2023 ORDER Per:Bench: A batch of three (03) appeals of the same…

Sh. Mohd. Javed Belim, Jodhpur vs. ACIT (TDS), Jodhpur

In the result, all the appeals of the assessee bearing ITA Nos

ITA 20/JODH/2017[2008-09]Status: DisposedITAT Jodhpur06 Dec 2023AY 2008-09

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 206CSection 206C(6)Section 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL JODHPUR BENCH,JODHPUR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. Nos. 20 to 22/Jodh/2017 Assessment Years.: 2008-09 to 2010-11 Sh. Mohd. Javed Belim, Vs. Asstt. Commissioner of C/o Rajendra Jain, Adv. 106, Income Tax, Akshay Deep Complex 5th B (TDS),Jodhpur. Road, Sardarpura, Jodhpur. [PAN: AEMPB0363H] (Respondent) (Appellant) Appellant by Smt. Raksha Birla, CA. Respondent by Sh. Laxman Singh Gurjar, Sr. DR Date of Hearing 20.11.2023 Date of Pronouncement 06.12.2023 ORDER Per:Bench: A batch of three (03) appeals of the same…

Sh.Ramesh Kumar Mahajan, Jammu vs. Income Tax Officer (TDS), Srinagar

In the result, the appeal bearing ITA No

ITA 147/ASR/2019[2011-12]Status: DisposedITAT Amritsar14 Oct 2022AY 2011-12

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 206CSection 250

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No.147/Asr/2019 Assessment Year: 2011-12 Ramesh Kumar Mahajan, Prop. Vs. ITO, (TDS), M/s Ramesh & Co. Srinagar. Skalzangling, Leh Ladakh. [PAN: ACGPM4451K] (Respondent) (Appellant) Appellant by Sh. P. N. Arora, Adv. Respondent by Sh. S.M. Surendra Nath, Sr.DR Date of Hearing 10.10.2022 Date of Pronouncement 14.10.2022 ORDER Per:Anikesh Banerjee, JM: The instant appeal of the assessee is directed against the order of the ld. Commissioner of Income Tax(A…