Bharathi Cement Corporation (P.) Ltd. v. Commissioner of Income

33 Taxmann.com 643Reported decision2013#15642 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2016 to 2023.

Judgments citing Bharathi Cement Corporation (P.) Ltd. v. Commissioner of Income

Mohammed Mujeeb Sikander, Mangalore vs. DCIT, Central Circle (1), Mangalore

ITA 1119/BANG/2022[2018-19]Status: DisposedITAT Bangalore30 Oct 2023AY 2018-19

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri T.M. Shivakumar, A.RFor Respondent: Shri Sunil Kumar Singh, D.R
Section 1Section 132Section 143(3)Section 153ASection 153CSection 153C(1)(a)Section 68Section 69B

…ITA Nos.1117 to 1119/Bang/2022 Mohammed Mujeeb Sikander, Mangalore IN THE INCOME TAX APPELLATE TRIBUNAL “B’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.1117 to 1119/Bang/2022 Assessment Years: 2016-17 to 2018-19 Mohammed Mujeeb Sikander 306, 3rd Floor, B.M.K. Commercial Centre DCIT Highland, Falnir Vs. Central Circle-1 Mangalore 575 002 Mangalore PAN NO : AELPS6817A APPELLANT RESPONDENT Appellant by : Shri T.M. Shivakumar, A.R. Respondent by : Shri Sunil Kumar Singh, D.R. Date of Hearing : 16.08.2023 Date of Pronouncement : 30.10.2023 O…

Mohammed Mujeeb Sikander, Mangalore vs. DCIT, Central Circle (1), Mangalore

ITA 1117/BANG/2022[2016-17]Status: DisposedITAT Bangalore30 Oct 2023AY 2016-17

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri T.M. Shivakumar, A.RFor Respondent: Shri Sunil Kumar Singh, D.R
Section 1Section 132Section 143(3)Section 153ASection 153CSection 153C(1)(a)Section 68Section 69B

…ITA Nos.1117 to 1119/Bang/2022 Mohammed Mujeeb Sikander, Mangalore IN THE INCOME TAX APPELLATE TRIBUNAL “B’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.1117 to 1119/Bang/2022 Assessment Years: 2016-17 to 2018-19 Mohammed Mujeeb Sikander 306, 3rd Floor, B.M.K. Commercial Centre DCIT Highland, Falnir Vs. Central Circle-1 Mangalore 575 002 Mangalore PAN NO : AELPS6817A APPELLANT RESPONDENT Appellant by : Shri T.M. Shivakumar, A.R. Respondent by : Shri Sunil Kumar Singh, D.R. Date of Hearing : 16.08.2023 Date of Pronouncement : 30.10.2023 O…

M/S. J Farm House, Chennai vs. ACIT, Chennai

In the result, the appeal of the assessee in ITA No

ITA 309/CHNY/2011[2003-04]Status: DisposedITAT Chennai16 Nov 2016AY 2003-04

Bench: Shri Chandra Poojari & Shri Duvvuru Rl Reddy

For Appellant: Shri G.Seetharaman, Chartered AccountantFor Respondent: Shri T.R.Senthil Kumar, Standing Counsel
Section 271(1)(b)Section 69A

…आयकर अपील"य अ"धकरण, ’डी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, CHENNAI "ी चं" पूजार", लेखा सद"य एवं "ी धु"वु" आर.एल रे"डी, "या"यक सद"य के सम" BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI DUVVURU RL REDDY, JUDICIAL MEMBER आयकर अपील सं /I.T.A.No.306, 307, 308 & 309 /Mds/2011 "नधा"रण वष" /Assessment Year : 1995-96, 1996-97, 1997-98 & 2003-04 Jay Farm House, The Assistant Commissioner of No.18, Balamuthukrishnan Street, v. Income-tax, T.Nagar, Chennai – 600 017. Central Circle II(2), Chennai – 600 034. PAN: AAB FJ 6822 G (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकर अपील सं…

Jay Farm House, Chennai vs. ACIT, Chennai

In the result, the appeal of the assessee in ITA No

ITA 308/CHNY/2011[1997-98]Status: DisposedITAT Chennai16 Nov 2016AY 1997-98

Bench: Shri Chandra Poojari & Shri Duvvuru Rl Reddy

For Appellant: Shri G.Seetharaman, Chartered AccountantFor Respondent: Shri T.R.Senthil Kumar, Standing Counsel
Section 271(1)(b)Section 69A

…आयकर अपील"य अ"धकरण, ’डी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, CHENNAI "ी चं" पूजार", लेखा सद"य एवं "ी धु"वु" आर.एल रे"डी, "या"यक सद"य के सम" BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI DUVVURU RL REDDY, JUDICIAL MEMBER आयकर अपील सं /I.T.A.No.306, 307, 308 & 309 /Mds/2011 "नधा"रण वष" /Assessment Year : 1995-96, 1996-97, 1997-98 & 2003-04 Jay Farm House, The Assistant Commissioner of No.18, Balamuthukrishnan Street, v. Income-tax, T.Nagar, Chennai – 600 017. Central Circle II(2), Chennai – 600 034. PAN: AAB FJ 6822 G (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकर अपील सं…

Jay Farm House, Chennai vs. ACIT, Chennai

In the result, the appeal of the assessee in ITA No

ITA 307/CHNY/2011[1996-97]Status: DisposedITAT Chennai16 Nov 2016AY 1996-97

Bench: Shri Chandra Poojari & Shri Duvvuru Rl Reddy

For Appellant: Shri G.Seetharaman, Chartered AccountantFor Respondent: Shri T.R.Senthil Kumar, Standing Counsel
Section 271(1)(b)Section 69A

…आयकर अपील"य अ"धकरण, ’डी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, CHENNAI "ी चं" पूजार", लेखा सद"य एवं "ी धु"वु" आर.एल रे"डी, "या"यक सद"य के सम" BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI DUVVURU RL REDDY, JUDICIAL MEMBER आयकर अपील सं /I.T.A.No.306, 307, 308 & 309 /Mds/2011 "नधा"रण वष" /Assessment Year : 1995-96, 1996-97, 1997-98 & 2003-04 Jay Farm House, The Assistant Commissioner of No.18, Balamuthukrishnan Street, v. Income-tax, T.Nagar, Chennai – 600 017. Central Circle II(2), Chennai – 600 034. PAN: AAB FJ 6822 G (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकर अपील सं…

Jay Farm House, Chennai vs. ACIT, Chennai

In the result, the appeal of the assessee in ITA No

ITA 306/CHNY/2011[1995-96]Status: DisposedITAT Chennai16 Nov 2016AY 1995-96

Bench: Shri Chandra Poojari & Shri Duvvuru Rl Reddy

For Appellant: Shri G.Seetharaman, Chartered AccountantFor Respondent: Shri T.R.Senthil Kumar, Standing Counsel
Section 271(1)(b)Section 69A

…आयकर अपील"य अ"धकरण, ’डी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, CHENNAI "ी चं" पूजार", लेखा सद"य एवं "ी धु"वु" आर.एल रे"डी, "या"यक सद"य के सम" BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI DUVVURU RL REDDY, JUDICIAL MEMBER आयकर अपील सं /I.T.A.No.306, 307, 308 & 309 /Mds/2011 "नधा"रण वष" /Assessment Year : 1995-96, 1996-97, 1997-98 & 2003-04 Jay Farm House, The Assistant Commissioner of No.18, Balamuthukrishnan Street, v. Income-tax, T.Nagar, Chennai – 600 017. Central Circle II(2), Chennai – 600 034. PAN: AAB FJ 6822 G (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकर अपील सं…

Bharathi Cement Corporation (P.) Ltd. v. Commissioner of Income (33 Taxmann.com 643) — Cited in 6 Judgments | BharatTax