Bharat Dana Bera v. ITO

56 Taxmann.com 388Reported decision2015#25273 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,356 Indian tax judgments — from 2018 to 2021.

Judgments citing Bharat Dana Bera v. ITO

ITO, War-4(1), Jaipur vs. Shri Amit Agarwal, Jaipur

In the result, this appeal of the Revenue is dismissed

ITA 267/JPR/2020[2014-15]Status: DisposedITAT Jaipur13 Sept 2021AY 2014-15

Bench: Shri Sandeep Gosain, Jm & Shri Vikram Singh Yadav, Am

For Appellant: Shri G.M. Mehta (CA)For Respondent: Shri B.K. Gupta (PCIT-DR) fu/kZkfjrh dh vksj ls@

Section 143(3)Section 41Section 41(1)Section 68

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES “B”, JAIPUR Jh lanhi x®lkÃa] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE SHRI SANDEEP GOSAIN, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA No. 267/JP/2020 fu/kZkj.k o"kZ@Assessment Year :2014-15 cuke I.T.O., Shri Amit Agarwal, Ward 4(1), Vs. 101, Near Pondrik Park, Jaipur. Brahampuri, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ARYPA 2525 P vihykFkhZ@Appellant izR;FkhZ@Respondent jktLo dh vksj ls@ Revenue by : Shri B.K. Gupta (PCIT-DR) fu/kZkfjrh dh vksj ls@ Assessee by : Shri G.M. Mehta…

M/S Green Star Corporation, Kolkata vs. ACIT, Circle - 45, Kolkata

In the result, the appeal of assessee is allowed in part

ITA 2463/KOL/2017[2011-12]Status: DisposedITAT Kolkata09 Apr 2021AY 2011-12

Bench: Hon’Ble Shri J. Sudhakar Reddy, Am & Hon’Ble Shri A. T. Varkey, Jm Assessment Year: 2011-12

Section 143(3)Section 250Section 41(1)

…1 A.Y 2011-12 M/s. Green Star Corporation आयकर अपील"य अधीकरण, "यायपीठ –“A” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL “A “ BENCH: KOLKATA [Before Hon’ble Shri J. Sudhakar Reddy, AM and Hon’ble Shri A. T. Varkey, JM Assessment Year: 2011-12 M/s. Green Star Corporation Vs. A.C.I.T, Circle-5(2). Kolkata PAN: AAGFG 4948M Cross Objector-Assessee Respondent-Department Date of Hearing 02-03-2021 Date of Pronouncement 9.04.2021 For the Appellant/Assessee Shri Ankit Jalan, Advocate, Ld. AR For the Respondent/Department Shri Dhrubajyoti Ray, JCIT, Ld.DR ORDER Shri J.Sudhakar Reddy, AM This is an appeal filed by the…

Shri Abdulkhan A. Pathan, Kheda vs. The Asstt. Commissioner of Income Tax, Kheda Circle, Baroda

In the result, the appeal is allowed as per the terms indicated above

ITA 2282/AHD/2016[2012-13]Status: DisposedITAT Ahmedabad19 Apr 2018AY 2012-13

Section 41Section 41(1)Section 68

…ITA No. 2282/Ahd/2016 Shri Abdullakhan A Pathan Vs. ACIT Assessment year: 2012-13 Page 1 of 4 IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH, AHMEDABAD [Coram: Pramod Kumar AM and Mahavir Prasad JM] Assessment Year: 2012-13 Abdullakhan A. Pathan ............…………......Appellant Nr. Panjarigarwada Masjid, Ahmedabadi Bazar, Nadiad Kheda-387 001 [PAN : ACZPP 4845 P] Vs. ACIT, ...........................Respondent Kheda Circle, Nadiad Appearances by: Parin Shah for the Appellant James Kurian for the Respondent Date of concluding the hearing : 25.01.2018 Date of pronouncing the order : 24.04.2018 O R D E…