Bhagyanagar Gas Ltd. v. ACIT

29 Taxmann.com 220Income Tax Appellate Tribunal2013#20321 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2018.

Judgments citing Bhagyanagar Gas Ltd. v. ACIT

M/S.Us Technology Resources P. Ltd, Trivandrum vs. The DCIT, Trivandrum

In the result, the appeal for assessment year 2011-2012

ITA 475/COCH/2016[2012-13]Status: DisposedITAT Cochin11 May 2018AY 2012-13

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Appellant: Sri.Raghunathan S., AdvocateFor Respondent: Sri. Santham Bose, CIT-DR
Section 144C(5)Section 190Section 194JSection 234BSection 40Section 92C(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM & Shri George George K, JM IT(TP)A No.475/Coch/2016 : Asst.Year 2012-2013 IT(TP)A No.134/Coch/2016 : Asst.Year 2011-2012 & SA No.08/Coch/2018 (Arising out of ITA No.475/Coch/2016) SA No.25/Coch/2016 (Arising out of ITA No.134/Coch/2016) M/s.US Technology The Dy.Commissioner of Resources Private Limited Vs. Income-tax, Circle – 2(1) 721/722, NILA, Trivandrum. Techno Park Campus Trivandrum-695 581. PAN : AAACU6085C. (Appellant) (Respondent) Appellant by : Sri.Raghunathan S., Advocate Respondent by : Sri. Santham Bose, CIT-DR…

M/S.Us Technology Resources P. Ltd, Trivandrum vs. The ACIT, Trivandrum

In the result, the appeal for assessment year 2011-2012

ITA 134/COCH/2016[2011-12]Status: DisposedITAT Cochin11 May 2018AY 2011-12

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Appellant: Sri.Raghunathan S., AdvocateFor Respondent: Sri. Santham Bose, CIT-DR
Section 144C(5)Section 190Section 194JSection 234BSection 40Section 92C(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM & Shri George George K, JM IT(TP)A No.475/Coch/2016 : Asst.Year 2012-2013 IT(TP)A No.134/Coch/2016 : Asst.Year 2011-2012 & SA No.08/Coch/2018 (Arising out of ITA No.475/Coch/2016) SA No.25/Coch/2016 (Arising out of ITA No.134/Coch/2016) M/s.US Technology The Dy.Commissioner of Resources Private Limited Vs. Income-tax, Circle – 2(1) 721/722, NILA, Trivandrum. Techno Park Campus Trivandrum-695 581. PAN : AAACU6085C. (Appellant) (Respondent) Appellant by : Sri.Raghunathan S., Advocate Respondent by : Sri. Santham Bose, CIT-DR…

Loreal India P.Ltd, Mumbai vs. DCIT (TDS) Cir 1(3), Mumbai

In the result, appeal filed by the assessee is allowed

ITA 4025/MUM/2015[2012-13]Status: DisposedITAT Mumbai09 Apr 2018AY 2012-13

Bench: Shri C.N. Prasad & Shri Rajesh Kumarassessment Year: 2012-13

For Appellant: Shri Nishant Thakkar, A.R. &For Respondent: Ms. Pooja Swarup, D.R
Section 194CSection 194JSection 197(1)Section 201Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “H”, MUMBAI BEFORE SHRI C.N. PRASAD, JUDICIAL MEMBER AND SHRI RAJESH KUMAR, ACCOUNTANT MEMBER Assessment Year: 2012-13 M/s. L’Oreal India Pvt. The Deputy/Assistant Ltd., Commissioner of Income A-Wing, 8th Floor, Tax (TDS), Marathon Futurex, Circle 1(3), N.M. Joshi Marg, (Erstwhile known as The Lower Parel, Deputy/Assistant Mumbai-400 013 Commissioner of Vs. PAN: AACCL0738K Income-tax (TDS), Circle 2(1) Mumbai (new)], Room No.702, 7th Floor, Smt. K.G. Mittal Hospital Building, Charni Road, Mumbai – 400 002 (Appellant) (Respondent) Present for: Assessee by : Shr…

Toshiba Jsw Power Systems Private Limited, Chennai vs. ITO, Chennai

In the result, the appeals of the Revenue for assessment

ITA 3099/CHNY/2014[2013-14]Status: DisposedITAT Chennai21 Oct 2016AY 2013-14

Bench: Shri Abraham P. George & Shri Duvvuru Rl Reddy]

For Appellant: Shri. Arvind Sonde, AdvocateFor Respondent: Shri. R. Durai Pandian, IRS, JCIT

…आयकर अपील"य अ"धकरण, ‘डी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH : CHENNAI "ी अ"ाहम पी. जॉज", लेखा सद"य एवं "ी धु"वु" आर.एल रे"डी, "या"यक सद"य के सम" । [BEFORE SHRI ABRAHAM P. GEORGE, ACCOUNTANT MEMBER AND SHRI DUVVURU RL REDDY, JUDICIAL MEMBER] आयकर अपील सं./I.T.A. Nos. 2105 & 2106/Mds/2012 "नधा"रण वष" /Assessment year : 2011-2012 & 2012-2013. Income Tax Officer, Vs. M/s. Toshiba JSW Power International Taxation II(2) System Ltd, Chennai 600 034. (formerly Toshiba JSW Turbine and Generator Pvt. Limited) S.No.74-95, Vaikkadu Village, Andarkuppam Check Post, Manali New Town, Chennai 600…

Bhagyanagar Gas Ltd. v. ACIT (29 Taxmann.com 220) — Cited in 4 Judgments | BharatTax