BHAGWAT SHARAN (DEAD THROUGH LEGAL REPRESENTATIVES) v. PURUSHOTTAM AND OTHERS

6 SCC 387Reported decision2020#5545 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2015 to 2024.

Judgments citing BHAGWAT SHARAN (DEAD THROUGH LEGAL REPRESENTATIVES) v. PURUSHOTTAM AND OTHERS

The Commissioner of Income Tax vs. The Belgaum Taluka Rural Industrial

ITA/100032/2014HC Karnataka21 Sept 2015

Bench: ANAND BYRAREDDY,S.SUJATHA

Section 96

…IN THE HIGH COURT OF KARNATAKA DHARWAD BENCH DATED THIS THE 24TH DAY OF SEPTEMBER, 2021 PRESENT THE HON’BLE MR. JUSTICE P.B.BAJANTHRI AND THE HON’BLE MR. JUSTICE M.G.S. KAMAL R.F.A.No.100032/2014 (PAR/POS) Between: Shri Somashekhar S/o.Pawadeappa Guddad, Age: 60 years, Occ: Retired, Now R/at.Mrutyunjaya Nagar, Banagar Street, Dharwad-580 006. ... Appellant (By Shri K.L.Patil, Advocate) And: Channappa S/o.Pawadeppa Guddad, Since deceased, Rep. by his L.Rs, 1(a) Smt.Dakshayani W/o.Channappa Guddad, Age: 62 years, Occ: Housewife, R/o. Mrutyunjaya Nagar, Banagar Street, Dhar…