Sushila Devi Jangid, Jaipur vs. ITO, WD 7(2), Jaipur
In the result, the appeal of the assessee is allowed for statistical purposes
ITA 374/JPR/2025[2010-11]Status: DisposedITAT Jaipur05 May 2025AY 2010-11
Bench: DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपीलसं. / ITA. No. 374/JP/2025 निर्धारणवर्ष / AssessmentYears : 2010-11 Smt. Sushila Devi Jangid 65, Koshaliya Vihar Hajyawala,Muhana Mandi Ke Pass, Sanganer, Jaipur 302 029 बनाम Vs. The ITO Ward 7(2) Jaipur अपीलार्थी / Appellant प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No.: AFMPJ 2091 P निर्धारिती की ओरसे / Assesseeby : Shri Utkarsh Mishra, Advocate राजस्व की ओरसे / Revenue by :Shri Gautam Sing
For Appellant: Shri Utkarsh Mishra, AdvocateFor Respondent: Shri Gautam Singh Choudhary, Addl.CIT -DR a
Section 142(1)Section 147Section 250
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