BDR Builders & Developers (P.) Ltd. v. ACIT

130 Taxmann.com 457High Court2021#22374 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,615 Indian tax judgments — from 2023 to 2023.

Judgments citing BDR Builders & Developers (P.) Ltd. v. ACIT

BDR Builders & Developers (P.) Ltd. v. ACIT (130 Taxmann.com 457) — Cited in 3 Judgments | BharatTax