Batra Palace (P.) Ltd. v. CIT

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Judgments citing Batra Palace (P.) Ltd. v. CIT

Dy. Commissioner of Income Tax, Circle-1(2), Hyderabad vs. Cache Properties Private Limited, Hyderabad

In the result, the Revenue’s appeal is dismissed

ITA 124/HYD/2020[2012-13]Status: DisposedITAT Hyderabad07 Oct 2021AY 2012-13

Bench: Smt. P. Madhavi Devi & Shri A. Mohan Alankamony

For Respondent: Sri Rohit Mujumdar, D.R

Section 115Section 115JSection 143(2)Section 143(3)Section 24Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD ‘B’ BENCH : Hyderabad (Through Video Conference) Before Smt. P. Madhavi Devi, Judicial Member And Shri A. Mohan Alankamony, Accountant Member ITA No.124/Hyd./2020 Assessment Year: 2012-13 Dy.CIT, Circle 1(2) vs. M/s Cache Properties Pvt. Ltd. Hyderabad Hyderabad [PAN: AABCC8341C] (Appellant) (Respondent) For Department: Sri Rohit Mujumdar, D.R For Asessee : Sh Murali Mohana Rao, A.R Date of Hearing : 18/08/2021 Date of Pronouncement : 07/10/2021 O R D E R PER P. MADHAVI DEVI, JM This is Revenue’s appeal for A.Y. 2012-13 against the order of CIT(Appeals)-1, H…

Dy. Commissioner of Income Tax, Circle-1(2), Hyderabad vs. Cache Properties Private Limited, Hyderabad

In the result, both the appeals of revenue are dismissed

ITA 65/HYD/2020[2013-14]Status: DisposedITAT Hyderabad09 Jun 2021AY 2013-14

Bench: Shri Satbeer Singh Godara & Shri Laxmi Prasad Sahu

For Appellant: Shri P. Murali Mohan RaoFor Respondent: Shri Rohit Mujumdar

Section 115JSection 143(1)Section 143(3)Section 148Section 24

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”: HYDERABAD (THROUGH VIRTUAL CONFERENCE) BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER ITA Nos. 64 & 65/H/2020 Assessment Year: 2011-12 & 2013-14 Dy. Commissioner of Vs. Cache Properties Pvt. Income-tax, Circle – 1(2), Ltd., Hyderabad. Hyderabad. (Appellant) (Respondent) Revenue by: Shri Rohit Mujumdar Assessee by: Shri P. Murali Mohan Rao Date of hearing: 10/05/2021 Date of pronouncement: 11/06/2021 O R D E R PER L.P. SAHU, A.M.: These appeal filed by the Revenue are directed against CIT(A) – 1, Hyderab…

Dy. Commissioner of Income Tax, Circle-1(2), Hyderabad vs. Cache Properties Private Limited, Hyderabad

In the result, both the appeals of revenue are dismissed

ITA 64/HYD/2020[2011-12]Status: DisposedITAT Hyderabad09 Jun 2021AY 2011-12

Bench: Shri Satbeer Singh Godara & Shri Laxmi Prasad Sahu

For Appellant: Shri P. Murali Mohan RaoFor Respondent: Shri Rohit Mujumdar

Section 115JSection 143(1)Section 143(3)Section 148Section 24

M/S. Asset Investment Services, Thane vs. ITO-26(1)(2), Mumbai

In the result, appeal filed by the assessee for assessment year 2012-

ITA 332/MUM/2019[2012-13]Status: DisposedITAT Mumbai21 Apr 2020AY 2012-13

For Appellant: Shri Viraj Mehta (AR)For Respondent: Shri Michael Jerald (DR)

Section 143Section 143(3)Section 147Section 148Section 234A

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “A”, MUMBAI BEFORE SHRI RAJESH KUMAR (AM) AND SHRI RAM LAL NEGI (JM) Assessment Year: 2012-13 M/s Asset Investment Services, The ITO – 26(1)(2), Shop No. 11006, Ground Floor, Room No. 701, C-12, Bipasha CHS, Star Colony, 7th Floor, Pratyakshakar Manpada Road, Dombivli East, Vs. Bhavan, Bandra Kurla Thane - 421204 Complex, Bandra East, PAN: AAQFA7714D Mumbai - 400051 (Appellant) (Respondent) Assessee by: Shri Viraj Mehta (AR) Revenue by : Shri Michael Jerald (DR) Date of Hearing: 02/03/2020 Date of Pronouncement: 21/04/2020 O R D E R PER RAM LAL NEGI, JM This…

Cache Properties Private Limited, Hyderabad vs. Dy. Commissioner of Income Tax, Circle-1(2), Hyderabad

In the result, the appeal filed by the assessee is allowed

ITA 571/HYD/2018[2014-15]Status: DisposedITAT Hyderabad27 May 2019AY 2014-15

Bench: Smt. P. Madhavi Devi & Shri S. Rifaur Rahman

For Respondent: Smt. Neeju Gupta, DR

Section 115JSection 143(2)Section 24

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A” : HYDERABAD BEFORE SMT. P. MADHAVI DEVI, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER I.T.A. No. 571/HYD/2018 Assessment Year: 2014-15 Cache Properties Private Limited, Deputy Commissioner HYDERABAD Vs of Income Tax, [PAN: AABCC8341C] Circle-1(2), HYDERABAD (Appellant) (Respondent) : Shri P. Murali Mohana Rao, AR For Assessee For Revenue : Smt. Neeju Gupta, DR : 26-02-2019 Date of Hearing Date of Pronouncement : 27-05-2019 O R D E R PER Smt. P. MADHAVI DEVI, J.M. : This is assessee’s appeal for the AY. 2014-15, against the order of th…