Bartronics India Ltd. v. ACIT, Circle-1(3), Hyderabad

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judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2024.

Judgments citing Bartronics India Ltd. v. ACIT, Circle-1(3), Hyderabad

DCIT, CIRCLE-2(1)(2), AHMEDABAD vs. KOTA BARAN TOLLWAY PVT. LTD, AHMEDABAD

In the result, the appeal of the Department is dismissed

ITA 2025/AHD/2018[2014-15]Status: DisposedITAT Ahmedabad30 Apr 2024AY 2014-15

Bench: Shri Siddhartha Nautiyal & Shri Makarand Vasant Mahadeokar

For Appellant: Shri Sudhendu Das, CIT-DRFor Respondent: Shri Jaimin Shah, A.R

Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD BEFORE SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER & SHRI MAKARAND VASANT MAHADEOKAR, ACCOUNTANT MEMBER I.T.A. No.2025/Ahd/2018 (Assessment Year: 2014-15) Deputy Commissioner of Vs. Kota Baran Tollway Pvt. Ltd., Income Tax, 222, Advait Complex, Nr. Circle-2(1)(2), Sandesh Press Road, Ahmedabad Vastrapur, Ahmedabad [PAN No.AAECK2595B] (Appellant) .. (Respondent) Appellant by : Shri Sudhendu Das, CIT-DR Respondent by: Shri Jaimin Shah, A.R. Date of Hearing 25.04.2024 Date of Pronouncement 30.04.2024 O R D E R PER SIDDHARTHA NAUTIYAL - JUDICIAL MEMBER: This…

M/S OUTSOURCEPARTNERS INTERNATIONAL PVT LTD ,BANGALORE vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE

In the result, the appeal by the assessee is partly allowed

ITA 843/BANG/2018[2013-14]Status: DisposedITAT Bangalore21 Aug 2020AY 2013-14

Bench: Shri N V Vasudevan & Shri G Manjunatha

For Appellant: Shri K R Vasudevan, AdvocateFor Respondent: Shri Muzaffar Hussain, CIT(DR)(ITAT), Bengaluru

Section 10ASection 143(3)Section 14ASection 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI N V VASUDEVAN, VICE PRESIDENT AND SHRI G MANJUNATHA, ACCOUNTANT MEMBER IT(TP)A No.843/Bang/2018 Assessment year: 2013-14 M/s Outsourcepartners Vs. The Deputy Commissioner International Pvt Ltd., of Income Tax, Tower 2D, Phase I, Vikas Telecom Circle-5(1)(2), Limited, Vrindavan Tech Village, Bangalore. Outer Ring Road, Devarbeesanahalli, Bengaluru – 560 087. PAN: AAACO 5734C APPELLANT RESPONDENT Appellant by : Shri K R Vasudevan, Advocate Respondent by : Shri Muzaffar Hussain, CIT(DR)(ITAT), Bengaluru. Date of hearing : 18.08.2020 Date of…

M/S AXA TECHNOLOGIES SHARED SERVICES PRIVATE LIMITED,BANGALORE vs. DCIT, BANGALORE

In the result, appeal of the assessee is allowed in terms indicated above and the appeal of the revenue is partly allowed for statistical purposes and

ITA 12/BANG/2013[2008-09]Status: DisposedITAT Bangalore15 Mar 2017AY 2008-09

Bench: Shri A.K. Garodia & Shri Laliet Kumarit(Tp)A No.12/Bang/2013 (Assessment Year: 2008-09) M/S.Axa Technologies Shared Services Pvt. Ltd., (Formerly Known As Axa Technology Services India Pvt. Ltd.) 2Nd & 3Rd Floor, Mfar, Manyata Tech Park, Rachenahalli Village, Nagawara, Bengaluru-560045. … Appellant Pan: Aafca 0850 L Vs. Deputy Commissioner Of Income-Tax, Circle 11(1), Bengaluru. … Respondent & It(Tp)A No.756/Bang/2013 (Assessment Year: 2008-09) Deputy Commissioner Of Income-Tax, Circle 11(1), Bengaluru. … Appellant Vs. M/S. Axa Technologies Shared Services Pvt. Ltd., Bengaluru. … Respondent Assessee By : Shri T.Suryanarayana, Advocate. Revenue By : Smt. Swapna Das, Jcit(Dr) Date Of Hearing : 14/02/2017 Date Of Pronouncement : 15/03/2017 O R D E R Per Shri A.K. Garodia, Am : These Are Cross Appeals Filed By The Assessee & The Revenue & These Are Directed Against The Order Of The It(Tp)A Nos.12 & 756/Bang/2013 Page 2 Of 11 Cit(A)-Iv, Bengaluru Dated 02/11/2012 For The Assessment Year 2008-09. 2. The Grounds Raised By The Assessee In Its Appeal Are As Under:

For Appellant: Shri T.Suryanarayana, AdvocateFor Respondent: Smt. Swapna Das, JCIT(DR)

Section 10ASection 10BSection 40

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, BENGALURU BEFORE SHRI A.K. GARODIA, ACCOUNTANT MEMBER and SHRI LALIET KUMAR, JUDICIAL MEMBER IT(TP)A No.12/Bang/2013 (Assessment year: 2008-09) M/s.AXA Technologies Shared Services Pvt. Ltd., (formerly known as AXA Technology Services India Pvt. Ltd.) 2nd & 3rd Floor, MFAR, Manyata Tech Park, Rachenahalli Village, Nagawara, Bengaluru-560045. … Appellant PAN: AAFCA 0850 L Vs. Deputy Commissioner of Income-tax, Circle 11(1), Bengaluru. … Respondent AND IT(TP)A No.756/Bang/2013 (Assessment year: 2008-09) Deputy Commissioner of Income-tax, Circle 11(1), Bengaluru. … Ap…