Bangarappa, HUF v. DCIT

155 Taxmann 84Reported decision2006#22777 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2019.

Judgments citing Bangarappa, HUF v. DCIT

M/S Sparsh Dimensions, Hubli vs. Income Tax Officer Ward-1(4), Hubli

In the result, appeals for Assessment Year 2013-14 is dismissed while other appeals for the Assessment Year 2014-15 and 2015-16 are partly allowed for statistical purposes

ITA 188/BANG/2019[2015-16]Status: DisposedITAT Bangalore20 Nov 2019AY 2015-16

Bench: Shri N. V. Vasudevan

For Appellant: Shri. K. Y. Ningoji Rao, CAFor Respondent: Shri. Ganesh R. Ghali, Advocate
Section 147Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC-A” BENCH : BANGALORE BEFORE SHRI N. V. VASUDEVAN, VICE PRESIDENT ITA Nos.186 to 188/Bang/2019 Assessment years : 2013-14, 2014-15 and 2015-16 M/s. Sparsh Dimensions, Vs. Income Tax Officer, No.17, Janani, Kalyannagar, Ward 1(4), Vidyanagar, Hubballi-580 031. Hubbali. PAN : ACAFS 5226 J APPELLANT RESPONDENT Assessee by : Shri. K. Y. Ningoji Rao, CA Revenue by : Shri. Ganesh R. Ghali, Advocate Standing Counsel to Department Date of hearing : 13.11.2019 Date of Pronouncement : 20.11.2019 O R D E R Per N. V. Vasudevan, Vice President: These are appeals by Assessee against 3…

M/S Sparsh Dimensions, Hubli vs. Income Tax Officer Ward-1(4), Hubli

In the result, appeals for Assessment Year 2013-14 is dismissed while other appeals for the Assessment Year 2014-15 and 2015-16 are partly allowed for statistical purposes

ITA 187/BANG/2019[2014-15]Status: DisposedITAT Bangalore20 Nov 2019AY 2014-15

Bench: Shri N. V. Vasudevan

For Appellant: Shri. K. Y. Ningoji Rao, CAFor Respondent: Shri. Ganesh R. Ghali, Advocate
Section 147Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC-A” BENCH : BANGALORE BEFORE SHRI N. V. VASUDEVAN, VICE PRESIDENT ITA Nos.186 to 188/Bang/2019 Assessment years : 2013-14, 2014-15 and 2015-16 M/s. Sparsh Dimensions, Vs. Income Tax Officer, No.17, Janani, Kalyannagar, Ward 1(4), Vidyanagar, Hubballi-580 031. Hubbali. PAN : ACAFS 5226 J APPELLANT RESPONDENT Assessee by : Shri. K. Y. Ningoji Rao, CA Revenue by : Shri. Ganesh R. Ghali, Advocate Standing Counsel to Department Date of hearing : 13.11.2019 Date of Pronouncement : 20.11.2019 O R D E R Per N. V. Vasudevan, Vice President: These are appeals by Assessee against 3…

M/S Sparsh Dimensions, Hubli vs. Income Tax Officer Ward-1(4), Hubli

In the result, appeals for Assessment Year 2013-14 is dismissed while other appeals for the Assessment Year 2014-15 and 2015-16 are partly allowed for statistical purposes

ITA 186/BANG/2019[2013-14]Status: DisposedITAT Bangalore20 Nov 2019AY 2013-14

Bench: Shri N. V. Vasudevan

For Appellant: Shri. K. Y. Ningoji Rao, CAFor Respondent: Shri. Ganesh R. Ghali, Advocate
Section 147Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC-A” BENCH : BANGALORE BEFORE SHRI N. V. VASUDEVAN, VICE PRESIDENT ITA Nos.186 to 188/Bang/2019 Assessment years : 2013-14, 2014-15 and 2015-16 M/s. Sparsh Dimensions, Vs. Income Tax Officer, No.17, Janani, Kalyannagar, Ward 1(4), Vidyanagar, Hubballi-580 031. Hubbali. PAN : ACAFS 5226 J APPELLANT RESPONDENT Assessee by : Shri. K. Y. Ningoji Rao, CA Revenue by : Shri. Ganesh R. Ghali, Advocate Standing Counsel to Department Date of hearing : 13.11.2019 Date of Pronouncement : 20.11.2019 O R D E R Per N. V. Vasudevan, Vice President: These are appeals by Assessee against 3…

Bangarappa, HUF v. DCIT (155 Taxmann 84) — Cited in 3 Judgments | BharatTax